M/S Sri Annamalai Traders v. The Commercial Tax Officer Ii

Court: Madras High Court
Case number: WP(MD)/574/2013
Date of judgment: 10 Jan 2013
Bench: HONOURABLE MR JUSTICE R.SUBBIAH
Petitioner: M/S SRI ANNAMALAI TRADERS,
Respondent: THE COMMERCIAL TAX OFFICER II
CNR: HCMD011642112013

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