M/S Arcot Agencies v. The Commercial Tax Officer, I

Court: Madras High Court
Case number: WP(MD)/4429/2013
Date of judgment: 22 Mar 2013
Bench: HONOURABLE MR JUSTICE K.K. SASIDHARAN
Petitioner: M/S ARCOT AGENCIES,
Respondent: THE COMMERCIAL TAX OFFICER, I
CNR: HCMD011629302013

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