M/S.Bhavanji Mills v. The Assistant Commissioner
- Court
- Madras High Court
- Case number
- WP(MD)/1908/2017
- Date of judgment
- 13 Mar 2017
- Bench
- HONOURABLE MR JUSTICE S.S. SUNDAR
- Petitioner
- M/S.BHAVANJI MILLS
- Respondent
- THE ASSISTANT COMMISSIONER
- CNR
- HCMD010619712017
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