M/S. Jones Energy Tech v. The Assistant Commissioner/CT

Court: Madras High Court
Case number: WP(MD)/9380/2017
Date of judgment: 24 May 2017
Bench: HONOURABLE MR JUSTICE M.V. MURALIDARAN
Petitioner: M/S. JONES ENERGY TECH
Respondent: THE ASSISTANT COMMISSIONER/CT
CNR: HCMD010716812017

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