Mr.J.Alagu Meena v. The Commercial Tax Officer

Court
Madras High Court
Case number
WA(MD)/109/2017
Date of judgment
6 Jun 2017
Bench
HONOURABLE MR JUSTICE T. S. SIVAGNANAM,HONOURABLE MR JUSTICE P.VELMURUGAN
Petitioner
MR.J.ALAGU MEENA,
Respondent
THE COMMERCIAL TAX OFFICER,
CNR
HCMD010410842017

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