Tvl. Balaji Super Market v. The State Of Tamilnadu

Court: Madras High Court
Case number: WA(MD)/859/2017
Date of judgment: 29 Jun 2017
Bench: HONOURABLE MR JUSTICE T. S. SIVAGNANAM,HONOURABLE MR JUSTICE P.VELMURUGAN
Petitioner: TVL. BALAJI SUPER MARKET
Respondent: THE STATE OF TAMILNADU
CNR: HCMD010420472017

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