State Of Karnataka v. M/S Megha Engineering And Infrastructure Limited

Court: Karnataka High Court
Case number: STRP/100023/2016
Date of judgment: 15 Feb 2017
Bench: SREENIVAS HARISH KUMAR,VINEET KOTHARI
Petitioner: STATE OF KARNATAKA
Respondent: M/S MEGHA ENGINEERING and INFRASTRUCTURE LIMITED
CNR: KAHC020115142016

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