M/S Salanki Associates v. The Joint Commissioner Of Commercial Taxes
- Court
- Karnataka High Court
- Case number
- WP/6576/2017
- Date of judgment
- 7 Apr 2017
- Bench
- RAGHVENDRA S.CHAUHAN
- Petitioner
- M/S SALANKI ASSOCIATES
- Respondent
- THE JOINT COMMISSIONER OF COMMERCIAL TAXES
- CNR
- KAHC010016822017
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Reproduced from the public record of the Karnataka High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.