State Of Kerala v. C.P. Varghese
- Court
- Kerala High Court
- Case number
- WA/757/2017
- Date of judgment
- 21 Jul 2017
- Bench
- HONOURABLE THE CHIEF JUSTICE MR.NAVANITI PRASAD SINGH,HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
- Petitioner
- STATE OF KERALA
- Respondent
- C.P. VARGHESE
- CNR
- KLHC010460152017
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Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.