Condor Builders PVT.LTD. vs. Assistant Commissioner Of State Tax

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WP(C)/14361/2019HC KeralaGSTCNR KLHC01036249201924 May 2019Bench: HONOURABLE MR.JUSTICE S.V.BHATTI3 pages
For Petitioner: SRI.S.ANIL KUMAR (TRIVANDRUM), SRI.M.RAJAGOPALFor Respondent: GP. DR. THUSHARA JAMES

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Cause title — parties, addresses and appearances
IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR.JUSTICE S.V.BHATTI FRIDAY, THE 24TH DAY OF MAY 2019 / 3RD JYAISHTA, 1941 WP(C).No. 14361 of 2019 PETITIONER: CONDOR BUILDERS PVT.LTD. TC 2/2421, CONDOR PLAZA, PATTOM PALACE P.O, THIRUVANANTHAPURAM, REPRESENTED BY ITS MANAGING DIRECTOR V. SIVAPRASAD. BY ADVS. SRI.S.ANIL KUMAR (TRIVANDRUM) SRI.M.RAJAGOPAL RESPONDENT: ASSISTANT COMMISSIONER OF STATE TAX STATE GOODS AND SERVICES TAX DEPARTMENT, WORKS CONTRACT, TAX TOWERS, KARAMANA, THIRUVANANTHAPURAM PIN 695 002 OTHER PRESENT: GP. DR. THUSHARA JAMES. THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 24.05.2019, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: WP(C).No. 14361 of 2019 -2-

JUDGMENT

Sri Joseph Jerard Samson Rodriguez holding for Sri. S. Anil Kumar, seeks the liberty of the Court to withdraw the writ petition and institute another writ petition for the same cause of action, for a few documents inadvertently are filed or an important document is not filed. The statement is placed on record and accepted. The writ petition is dismissed as withdrawn by granting the liberty as prayed for. S.V.BHATTI JUDGE SJ

WP(C).No. 14361 of 2019 -3- APPENDIX PETITIONER'S/S EXHIBITS: EXHIBIT P1 COPY OF NOTICE DATED 15-02-2019 ISSUED BY THE RESPONDENT U/S. 25(1) OF THE ACT FOR THE YEAR 2012-13. EXHIBIT P2 COPY OF LETTER DATED 24-03-2019 ADDRESSED TO THE RESPONDENT. EXHIBIT P3 COPY OF ORDER DATED 20-03-2019 ISSUED BY THE RESPONDENT UNDER SEC. 25(1) FOR THE YEAR 2012-13.

Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.