Johnson & Johnson Private Limited vs. Assistant State Tax Officer
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IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS THUR AY, THE 16TH DAY OF JULY 2020 / 25TH ASHADHA, 1942 WP(C).No.22754 OF 2018(T) PETITIONER: JOHNSON & JOHNSON PRIVATE LIMITED BRANCH OFFICE, XII/894, XII/896, HMT ROAD, KALAMASSERY, ERNAKULAM, PIN-683503, REPRESENTED BY ITS GENERAL MANAGER-FINANCE- P.MALINI. BY ADVS. SRI.S.ANIL KUMAR (TRIVANDRUM) SRI.M.RAJAGOPAL RESPONDENT: ASSISTANT STATE TAX OFFICER SQUAD NO.V. STATE GOODS AND SERVICES TAX DEPARTMENT, ERNAKULAM, PIN- 682015. SRI.S.GOPINATH, SR. GOVT. PLEADER THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 16.07.2020, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C) No..22754/18 JUDGMENT Dated this the 16th day of July, 2020 Adv.Aparna, representing Sri.S.Anil Kumar, learned counsel for the petitioner, submits that the writ petition is not pressed. Hence, this writ petition is dismissed as not pressed. BECHU KURIAN THOMAS JUDGE vps // PS to Judge
Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.