P.V.Suresh v. State Tax Officer
- Court
- Kerala High Court
- Case number
- WP(C)/27761/2020
- Date of judgment
- 14 Dec 2020
- Bench
- HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR
- Petitioner
- P.V.SURESH
- Respondent
- STATE TAX OFFICER
- CNR
- KLHC010693992020
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Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.