Suharabhi vs. The State Of Kerala

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WP(C)/832/2021HC KeralaGSTCNR KLHC01001940202113 January 2021Bench: HONOURABLE MR. JUSTICE A.M.BADAR4 pages
For Petitioner: SRI.NIRMAL. S, SMT.VEENA HARI, SMT.RIA ELIZABETH JOSEPH, SMT.IRENE ELZA SOJIFor Respondent: SMT. THUSHARA JAMES, GOVT. PLEADER

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IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE A.M.BADAR WEDNE AY, THE 13TH DAY OF JANUARY 2021 / 23TH POUSHA, 1942 WP(C).No.832 OF 2021(D) PETITIONER: SUHARABHI AGED 64 YEARS W/O. LATE MUHAMMED KOYA, KONADATH HOUSE, KULANGARA PEEDIKA, POOKKUNNU, KOZHIKODE-673 001. BY ADVS. SRI.NIRMAL. S SMT.VEENA HARI SMT.RIA ELIZABETH JOSEPH SMT.IRENE ELZA SOJI RESPONDENTS: 1 THE STATE OF KERALA REPRESENTED BY THE SECRETARY TO GOVERNMENT, COMMERCIAL TAXES DEPARTMENT, THIRUVANANTHAPURAM-695 001. 2 THE DEPUTY COMMISSIONER COMMERCIAL TAXES, KOZHIKODE-673 001. 3 THE ASSISTANT COMMISSIONER (INTELLIGENCE) SPECIAL SQUAD, STATE GOODS AND SERVICES TAX DEPARTMENT, NIRMAL ARCADE BUILDING, ERANHIPALAM, KOZHIKODE-673 006. 4 THE INTELLIGENCE OFFICER SQUAD III COMMERCIAL TAXES, KOZHIKODE-673 001. 5 THE DEPUTY COMMISSIONER (INTELLIGENCE) STATE GOODS AND SERVICE TAX DEPARTMENT, NIRMAL ARCADE BUILDING, ERANHIPALAM, KOZHIKODE-673 006. OTHER PRESENT: SMT. THUSHARA JAMES, GOVT. PLEADER THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 13.01.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: PETITIONER'S EXHIBITS: EXHIBIT P1OF THE ORDER NO.TCR 14/2000-01 DATED 29.6.2006. EXHIBIT P2OF THE RECTIFICATION APPLICATION DATED 17.7.2006. EXHIBIT P3OF THE JUDGMENT DATED 25.9.2006 IN WPC NO.23656/2006. EXHIBIT P4 TRUE COY OF THE ORDER STA (R) NO.444/08 DATED 21.12.2009. EXHIBIT P5OF THE ORDER OF THE SALES TAX APPELLATE TRIBUNAL DATED 31.12.2011. EXHIBIT P6OF THE SUMMONS IN FORM NO.22 DATED 17.4.2012. EXHIBIT P7 TRUE COY OF THE NOTICE NO.TCR 14/2000-01 DATED 25.9.2020 ISSUED FROM THE OFFICE OF THE 5TH RESPONDENT. EXHIBIT P8OF THE JUDGMENT DATED 3.11.2020 IN WPC 23615/2020. EXHIBIT P9OF THE REPLY DATED 10.11.2020 PREFERRED BY SRI.K.ISHAQUE WITH THE ENDORSEMENT "RECEIVED". EXHIBIT P10OF THE REPLY DATED 14.10.2020 ALONG WITH POSTAL RECEIPT. EXHIBIT P11OF THE NOTICE NO.TCR 14/2000-01 DATED 14.11.2020 ISSUED BY THE 3RD RESPONDENT. EXHIBIT P12OF THE LETTER PREFERRED BY THE PETITIONER AND THE SMT. SAPHIYA DATED 28.12.2020 TO THE 3RD RESPONDENT. RESPONDENTS' EXHIBITS: NIL.P.S to Judge smp

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