I.Justin Christopher vs. Commercial Tax Officer
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IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE A.M.BADAR MONDAY, THE 15TH DAY OF MARCH 2021 / 24TH PHALGUNA, 1942 WP(C).No.20057 OF 2019(F) PETITIONER/S: JUSTIN CHRISTOPHER, AGED 45 YEARS, S/O.JOHNSON, CHEMMANNU VILA VEEDU, PRAKKAL, MANJALUMMOODU, KANYA KUMARI DISTRICT, TAMILNADU, PINCODE- 629151. BY ADV. SMT.MARY BENJEMIN RESPONDENT/S: COMMERCIAL TAX OFFICER, WORKS CONTRACT, STATE GOODS AND SERVICES TAX DEPARTMENT, OFFICE OF THE ASSISTANT COMMISSIONER, STATE GOODS AND SERVICES TAX DEPARTMENT, THIRUVANANTHAPURAM- 695002. GP- SMT.JASMINE M.M THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 15.03.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE CERTIFICATE OF REGISTRATION DATED 27.08.2011 FOR A PERIOD 27.08.2011 TO 31.03.2012 ISSUED TO THE PETITIONER. EXHIBIT P2OF THE CERTIFICATE OF REGISTRATION FOR THE PERIOD 27TH AUG 2011 TO 31ST MARCH 2017 DATED 23.08.2016 ISSUED TO THE PETITIONER. EXHIBIT P3OF THE REGISTRATION PARTICULARS OF THE PETITIONER AS GIVEN BY THE PETITIONER. EXHIBIT P4OF THE ORDER DATED 24.02.2012 OF THE RESPONDENT. EXHIBIT P5OF THE XEROX COPY OF ASSESSMENT ORDER DATED 27.12.2018. EXHIBIT P6OF THE XEROX COPY OF REVENUE RECOVERY NOTICE DATED 09.05.2019.
Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.