Oasis Distilleries LTD. vs. The State Tax Officer

IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS MONDAY, THE 15TH DAY OF NOVEMBER 2021 / 24TH KARTHIKA, 1943 WP(C) NO. 24503 OF 2021 PETITIONER: M/S.OASIS DISTILLERIES LTD. 5/133, F COMPLEX, PAMBADY 5, THIRUVILLWAMALA, THRISSUR - 680 597, REPRESENTED BY ITS HEAD OF OPERATIONS, A.GOPI KRISHNAN. BY ADVS. HARISANKAR V. MENON M.KRISHNAKUMAR MEERA V.MENON R.SREEJITH K.KRISHNA RESPONDENTS: 1 THE STATE TAX OFFICER STATE GOODS AND SERVICES TAX DEPARTMENT, POOTHOLE, THRISSUR - 680 004. 2 UNION OF INDIA REPRESENTED BY SECRETARY TO GOVERNMENT, MINISTRY OF FINANCE (DEPARTMENT OF REVENUE), NORTH BLOCK, NEW DELHI - 110 001. 3 STATE OF KERALA REPRESENTED BY ITS SECRETARY, TAXES DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM - 695 001. 4 THE UNDER SECRETARY TAX RESEARCH UNIT, DEPARTMENT OF REVENUE, MINISTRY OF FINANCE, NORTH BLOCK, NEW DELHI - 110 001. 5 GOODS AND SERVICE TAX COUNCIL 5TH FLOOR, TOWER-II, JEEVAN BHARATI BUILDING, J ANPATH ROAD, CONNAUGHT PLACE, NEW DELHI - 110 001 REPRESENTED BY ITS CHAIRMAN. R4 & R5 BY ADV SRI.THOMAS MATHEW NELLIMOOTTIL, SC, CENTRAL BOARD OF EXCISE &AMP, CUSTOMS R1 & R3 BY SRGP.DR.THUSHARA JAMES THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 15.11.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:

WP(C) NO. 24503 OF 2021 2 BECHU KURIAN THOMAS, J ========================== W.P.(C) No. 24503 of 2021 --------------------------------------- Dated this the 15th day of November, 2021 JUDGMENT The learned counsel for the petitioner seeks permission to withdraw this writ petition with liberty to file a fresh one.