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Izzat Homes PVT. LTD. vs. The Assistant Commissioner(Works Contract)

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WP(C)/11595/2022HC KeralaGSTCNR KLHC01023811202204 April 2022Bench: HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS3 pages
For Petitioner: BLOSSOM MATHEW, THOMAS JOHN AMBOOKEN, B.SAJEEV KUMARFor Respondent: SRI.G.P-SMT.THUSHARA JAMES

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Cause title — parties, addresses and appearances
IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS MONDAY, THE 4TH DAY OF APRIL 2022 / 14TH CHAITHRA, 1944 WP(C) NO. 11595 OF 2022 PETITIONER: M/S.IZZAT HOMES PVT. LTD. 2250-B1, PALLATH LANE, MAMANGALAM, PALARIVATTOM, ERNAKULAM REPRESENTED BY ABDUL SALAM, MANAGING DIRECTOR, PIN - 682025 BY ADVS. BLOSSOM MATHEW THOMAS JOHN AMBOOKEN B.SAJEEV KUMAR RESPONDENTS: 1 THE ASSISTANT COMMISSIONER(WORKS CONTRACT) O/O DEPUTY COMMISSIONER, STATE GOODS AND SERVICES TAX DEPARTMENT, ERNAKULAM, PIN - 682018 2 THE JOINT COMMISSIONER (APPEALS) II STATE GOODS AND SERVICES TAX DEPARTMENT, SGST COMPLEX, PERUMANOOR P.O, ERNAKULAM, PIN - 682015 3 INSPECTING ASSISTANT COMMISSIONER COMMERCIAL TAXES STATE GOODS AND SERVICE TAX DEPARTMENT (AUTHORISED OFFICER UNDER RR ACT) KAKKANADU, ERNAKULAM, PIN - 682030 BY ADV GOVERNMENT PLEADER OTHER PRESENT: SRI.G.P-SMT.THUSHARA JAMES THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 04.04.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: WP(C) NO. 11595 OF 2022 2 BECHU KURIAN THOMAS, J. ----------------------------------------- W.P.(C) No. 11595 of 2022 ---------------------------------------- Dated this the 4th day of April, 2022

JUDGMENT The learned counsel for the petitioner seeks permission to withdraw this writ petition with liberty to file a fresh writ petition. Permission is granted and this writ petition is dismissed as withdrawn reserving the aforesaid liberty. BECHU KURIAN THOMAS JUDGE AJM

WP(C) NO. 11595 OF 2022 3 APPENDIX OF WP(C) 11595/2022 PETITIONER’S EXHIBITS : Exhibit P1OF THE ASSESSMENT ORDER DATED 30.10.2016 FOR THE YEAR 2014-15, PASSED BY THE 1ST RESPONDENT.

Exhibit P2OF THE ORDER DATED 28.12.2020, PASSED BY THE 2ND RESPONDENT IN KVATA 2861/2017. Exhibit P3OF THE MODIFIED ORDER DATED 30.09.2021 PASSED BY THE 1ST RESPONDENT. Exhibit P4OF THE ASSESSMENT ORDER DATED 24.07.2019 FOR THE YEAR 2014-15 PASSED BY THE 1ST RESPONDENT. RESPONDENT’S EXHIBITS : NIL AJM //// PA TO JUDGE

Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.