Src Building Products vs. The State Tax Officer
Original PDF →WP(C)/193/2019HC KeralaGSTCNR KLHC01000508201906 January 2023Bench: HONOURABLE MR. JUSTICE GOPINATH P.3 pages
NO.32071235826/2012-13 DATED 30.7.2018
Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.