Basheerali vs. State Tax Officer
Original PDF →WP(C)/3080/2023HC KeralaGSTCNR KLHC01007431202331 January 2023Bench: HONOURABLE MR. JUSTICE T.R.RAVI3 pages
NO.32100480066/2016-17 DATED 17.02.2020 Exhibit P2 AOF THE APPEAL FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT, DATED 03.08.2020 Exhibit P3OF APPLICATION FILED BEFORE 2ND RESPONDENT TO CONDONE DELAY DATED 03.08.2020 Exhibit P4OF APPLICATION FILED BEFORE 2ND RESPONDENT FOR STAY DATED 03.08.2020 Exhibit P5 AOF THE NOTICE SERVED UNDER SEC. 7 OF THE R.R. ACT, DT. 13.01.2023 Exhibit P6 AOF THE NOTICE SERVED UNDER SEC.34 OF THE R.R. ACT, DT. 13.01.2023
Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.