M/S. Loyal Enterprises vs. The State Tax Officer-V
Original PDF →PASSED BY THE 1ST RESPONDENT UNDER CST ACT FOR THE YEAR 2014-15 DATED 03.11.2021 Exhibit P2OF THE ASSESSMENT ORDER PASSED BY THE 1ST RESPONDENT UNDER CST ACT FOR THE YEAR 2015-16 DATED 30.07.2018 Exhibit P3OF THE MODIFIED ASSESSMENT ORDER PASSED BY THE 1ST RESPONDENT UNDER CST ACT FOR THE YEAR 2016-17 DATED 03.09.2021 Exhibit P4OF THE MODIFIED ASSESSMENT ORDER PASSED BY THE 1ST RESPONDENT UNDER CST ACT FOR THE YEAR 2017-18 DATED 03.09.2021 Exhibit P5OF THE APPEAL FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT FOR THE YEAR 2014-15 DATED 16.03.2023 Exhibit P6OF THE APPEAL FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT FOR THE YEAR 2015-16 DATED 16.03.2023 Exhibit P7OF THE APPEAL FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT FOR THE YEAR 2016-17 DATED 16.03.2023 Exhibit P8OF THE APPEAL FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT FOR THE YEAR 2017-18 DATED 16.03.2023 Exhibit P9OF THE STAY PETITION FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT FOR THE YEAR 2014-15 DATED 16.03.2023 Exhibit P10OF THE STAY PETITION FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT FOR THE YEAR 2015-16 DATED 16.03.2023 Exhibit P11OF THE STAY PETITION FILED BY THE
WP(C) NO. 13157 OF 2023 4 PETITIONER BEFORE THE 2ND RESPONDENT FOR THE YEAR 2016-17 DATED 16.03.2023 Exhibit P12OF THE STAY PETITION FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT FOR THE YEAR 2017-18 DATED 16.03.2023 Exhibit P13OF THE DEMAND NOTICE UNDER SECTION 7 OF THE KERALA REVENUE RECOVERY ACT ISSUED BY 3RD RESPONDENT DATED 16.07.2019 RESPONDENT'S EXHIBITS : NIL //// PA TO JUDGE
Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.