Park Diamonds, Franchise Shop Of Gitanjali Lifestyle LTD. vs. The Assistant Commissioner, (Formerly State Tax Officer)
Original PDF →WP(C)/12749/2023HC KeralaGSTCNR KLHC01028068202312 April 2023Bench: HONOURABLE MR. JUSTICE T.R.RAVI3 pages
PASSED BY THE 1ST RESPONDENT, DATED 23.12.2020 EXHIBIT P8OF THE ORDER PASSED BY THE 2ND RESPONDENT IN APPEAL NO. 281/2022 DATED 30.09.2022 EXHIBIT P9OF THE APPEAL FILED BEFORE THE 3RD RESPONDENT DATED 11.11.2022 AGAINST EXT.P-8 ORDER EXHIBIT P10OF THE INTERLOCUTORY APPLICATION FOR STAY FILED ALONG WITH EXT.P-9 APPEAL, DATED 11.11.2022 EXHIBIT P11OF THE DEMAND NOTICE ISSUED UNDER SEC.7 OF THE R.R.ACT, DATED 23.06.2022 EXHIBIT P12OF THE DEMAND NOTICE ISSUED UNDER SEC.34 OF THE R.R.ACT, DATED 23.06.2022 RESPONDENTS' EXHIBITS:NILP.A. TO JUDGE
Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.