Narsingh Prasad Gupta v. State Of Chhattisgarh And Ors.
- Court
- Chhattisgarh High Court
- Case number
- WPC/631/2012
- Date of judgment
- 12 Feb 2013
- Bench
- HON'BLE SHRI JUSTICE T. P. SHARMA
- Petitioner
- NARSINGH PRASAD GUPTA
- Respondent
- STATE OF CHHATTISGARH and ORS.
- CNR
- CGHC010063402012
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Reproduced from the public record of the Chhattisgarh High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.