Bhaiya Singh Dead Through Lrs Mukund Singh And Ors. v. Smt.Asadhinbai And Ors.
- Court
- Chhattisgarh High Court
- Case number
- MCC/798/2014
- Date of judgment
- 18 Nov 2014
- Bench
- HON'BLE SHRI JUSTICE T. P. SHARMA,HON'BLE SHRI JUSTICE INDER SINGH UBOWEJA
- Petitioner
- Bhaiya Singh Dead Through Lrs Mukund Singh And Ors.
- Respondent
- Smt.asadhinbai And Ors.
- CNR
- CGHC010073662014
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