M/S Narayan Horticultural Nursery Through Its Proprietor Pradip Maity v. The State Of Jharkhand

Court: Jharkhand High Court
Case number: WPC/7558/2025
Date of judgment: 15 Sept 2026
Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR.JUSTICE RAJESH SHANKAR
Petitioner: M/S NARAYAN HORTICULTURAL NURSERY THROUGH ITS PROPRIETOR PRADIP MAITY
Respondent: THE STATE OF JHARKHAND
CNR: JHHC010431992025

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