Karan Singh v. The Commissioner Of CGST Rohtak And Another
- Court
- Punjab and Haryana High Court
- Case number
- CWP/33894/2019
- Date of judgment
- 3 Feb 2020
- Bench
- MR. JUSTICE AJAY TEWARI,MR. JUSTICE AVNEESH JHINGAN
- Petitioner
- KARAN SINGH
- Respondent
- THE COMMISSIONER OF CGST ROHTAK AND ANOTHER
- CNR
- PHHC011403342019
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