Sandeep Kumar Puri vs. Inspector ( Preventive), CGST , Ludhiana
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IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH 128 CRM-M-21254-2021 (O&M) Date of decision : 02.07.2021. Sandeep Kumar Puri
... Petitioner Versus Inspector ( Preventive), CGST , Ludhiana
.. Respondent CORAM :HON'BLE MR. JUSTICE ANUPINDER SINGH GREWAL Present:- Mr. Deepak Gupta, Advocate for the petitioner. Mr. Sanjay Bansal, Senior Advocate (Sr. Standing Counsel) with Mr. Rishabh Kapoor, Senior Standing Counsel and Mr. Amit Parsad, Advocate for the respondent. *** Anupinder Singh Grewal, J. (Oral) Heard through video conferencing. Learned counsel for the petitioner states that he wants to withdraw this petition. The petition is dismissed as withdrawn. (ANUPINDER SINGH GREWAL) JUDGE July 02, 2021 sonia gugnani Whether speaking/reasoned : Yes/No Whether Reportable : Yes/No
SONIA GUGNANI 2021.07.02 17:10 I attest to the accuracy and integrity of this document
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