Substantial Construction Co vs. Union Of INDIA And Another
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137 IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH ****
CWP-15843-2026 (O&M)
Date of Decision:13.07.2026 SUBSTANTIAL CONSTRUCTION CO ....PETITIONER(S) VERSUS UNION OF INDIA AND ANOTHER ….RESPONDENT(S) CORAM:- HON'BLE THE ACTING CHIEF JUSTICE HON’BLE MR. JUSTICE ROHIT KAPOOR Present: Mr. Kapish Chawla, Advocate (through video conferencing) for the petitioner. Ms. Sharmila Sharma, Senior Panel Counsel for the respondent(s)-CGST. ***** [ASHWANI KUMAR MISHRA] ACTING CHIEF JUSTICE [ROHIT KAPOOR]
JUDGE JULY 13, 2026 Rahul Joshi
Whether Speaking/reasoned Yes/No 2. Whether Reportable Yes/No RAHUL JOSHI 2026.07.14 14:56 I attest to the accuracy and integrity of this document Punjab & Haryana High Court, CHD
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