BharatTaxGST

Shafeer U.H vs. The State Tax Officer-I

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WP(C)/33576/2023HC KeralaGSTCNR KLHC01074969202331 October 2023Bench: HONOURABLE MR. JUSTICE D. K. SINGH6 pages

PASSED BY THE 1ST APPELLATE AUTHORITY FOR THE ASSESSMENT YEARS 2013-14, 2014-15 AND 2015-16 UNDER THE CST ACT DATED 30.09.2021 EXHIBIT P9OF THE APPELLATE ORDER PASSED BY THE 1ST APPELLATE AUTHORITY FOR THE ASSESSMENT YEAR 2016-17 UNDER THE CST ACT DATED 06.11.2020

WP(C) NO. 33576 OF 2023 5 EXHIBIT P10OF THE APPELLATE ORDER PASSED BY THE 1ST APPELLATE AUTHORITY FOR THE ASSESSMENT YEAR 2017-18 UNDER THE CST ACT DATED 06.11.2020 EXHIBIT P11OF THE APPEAL FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT FOR THE YEAR 2014-15 UNDER THE KVAT ACT DATED 12.07.2022 EXHIBIT P12OF THE APPEAL FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT FOR THE YEAR 2013-14 UNDER THE CST ACT DATED 12.07.2022 EXHIBIT P13OF THE APPEAL FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT FOR THE YEAR 2014-15 UNDER THE CST ACT DATED 12.07.2022 EXHIBIT P14OF THE APPEAL FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT FOR THE YEAR 2015-16 UNDER THE CST ACT DATED 12.07.2022 EXHIBIT P15OF THE APPEAL FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT FOR THE YEAR 2016-17 UNDER THE CST ACT DATED 12.07.2022 EXHIBIT P16OF THE APPEAL FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT FOR THE YEAR 2017-18 UNDER THE CST ACT DATED 12.07.2022 EXHIBIT P17OF THE STAY PETITION FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT FOR THE YEAR 2014-15 UNDER THE KVAT ACT DATED 12.07.2022 EXHIBIT P18OF THE STAY PETITION FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT FOR THE YEAR 2013-14 UNDER THE CST ACT DATED 12.07.2022

WP(C) NO. 33576 OF 2023 6 EXHIBIT P19OF THE STAY PETITION FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT FOR THE YEAR 2014-15 UNDER THE CST ACT DATED 12.07.2022 EXHIBIT P20OF THE STAY PETITION FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT FOR THE YEAR 2015-16 UNDER THE CST ACT DATED 12.07.2022 EXHIBIT P21OF THE STAY PETITION FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT FOR THE YEAR 2016-17 UNDER THE CST ACT DATED 12.07.2022 EXHIBIT P22OF THE STAY PETITION FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT FOR THE YEAR 2017-18 UNDER THE CST ACT DATED 12.07.2022 EXHIBIT P23OF THE COMMON STAY ORDER PASSED BY THE 2ND RESPONDENT IN ALL THE YEARS UNDER THE KVAT AND CST ACTS DATED 20.03.2023

Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.