M/S Verbarq Private Limited vs. Assistant Commissioner Of Commercial Taxes
Original PDF →WP/20056/2023HC KarnatakaGSTCNR KAHC01046452202315 March 2024Bench: S.R.KRISHNA KUMAR2 pages
For Petitioner: SRI. SHANKARE GOWDA M N., ADVOCATEFor Respondent: SMT. JYOTI.M.MARADI.HCGP FOR R-1 & R-2 SRI. MADANAN.R.PILLAI., CGC FOR R-3
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Cause title — parties, addresses and appearances
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NC: 2024:KHC:10773
WP No. 20056 of 2023
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 15TH DAY OF MARCH, 2024
BEFORE
THE HON'BLE MR JUSTICE S.R.KRISHNA KUMAR
WRIT PETITION NO. 20056 OF 2023 (T-RES)
BETWEEN:
M/S VERBARQ PRIVATE LIMITED
INCORPORATED UNDER THE COMPANIES ACT
REPRESENTED BY ITS DIRECTOR
MR ROMY VARKEY MATHEW
AGED ABOUT 52 YEARS
NO.1, DODDABIDARAKALLU
TUMKUR ROAD, NAGASANDRA
BENGALURU URBAN
BENGALURU-560 073.
…PETITIONER
(BY SRI. SHANKARE GOWDA M N.,ADVOCATE)
AND:
1.
ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
LGSTO-066, 1ST FLOOR, 4TH PHASE
KIADB BUILDING, 14TH CROSS
PEENYA 2ND STAGE
BENGALURU-560 058.
2.
THE STATE OF KARNATAKA
DEPARTMENT OF FINANCE
REPRESENTED BY ITS SECRETARY
VIDHANA SOUDHA
BENGALURU-560 001.
3.
GOVERNMENT OF INDIA
MINISTRY OF FINANCE
DEPARTMENT OF REVENUE
RAJPATH MARG E BLOCK
CENTRAL SECRETARIAT
NEW DELHI, DELHI-110 011.
Digitally signed by
VANDANA S
Location: High Court
of Karnataka
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NC: 2024:KHC:10773
WP No. 20056 of 2023
4.
THE COMMISSIONER OF COMMERCIAL TAXES
VANIJYA THERIGE KARYALAYA
VTK-1, KALIDASA ROAD, GANDHINAGAR
BENGALURU-560 009.
…RESPONDENTS
(BY SMT. JYOTI.M.MARADI.HCGP FOR R-1 & R-2
SRI. MADANAN.R.PILLAI., CGC FOR R-3)
THIS W.P IS FILED UNDER ARTICLE 226 AND 227 OF THE
CONSTITUTION OF INDIA PRAYING TO 1) PLEASED TO STRUCK
DOWN SECTION 16(4) OF CGST/ SGST ACTS, 2017 AS VIOLATIVE
OF ARTICLE OF 14, 19 AND 300A OF THE CONSTITUTION OF INDIA
AND ETC.
THIS PETITION, COMING ON FOR ORDERS, THIS DAY, THE
COURT MADE THE FOLLOWING:
Learned counsel for the petitioner files a memo seeking to dismiss the petition as withdrawn.
2.
The said memo is placed on record.
3.
Accordingly, the petition is dismissed as withdrawn. JUDGE
DHA List No.: 1 Sl No.: 3
Reproduced from the public record of the Karnataka High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.