The Addl Commissioner Of Income Tax v. M/S Nanda Feeds PVT LTD

Court
Karnataka High Court
Case number
WA/2027/2025
Date of judgment
20 Aug 2026
Bench
R DEVDAS,K.MANMADHA RAO
Petitioner
THE ADDL COMMISSIONER OF INCOME TAX
Respondent
M/S NANDA FEEDS PVT LTD
CNR
KAHC010815702025

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