The Addl Commissioner Of Income Tax v. M/S Nanda Feeds PVT LTD
- Court
- Karnataka High Court
- Case number
- WA/2018/2025
- Date of judgment
- 20 Aug 2026
- Bench
- R DEVDAS,K.MANMADHA RAO
- Petitioner
- THE ADDL COMMISSIONER OF INCOME TAX
- Respondent
- M/S NANDA FEEDS PVT LTD
- CNR
- KAHC010815572025
Judgment text not available yet
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Reproduced from the public record of the Karnataka High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.