M/S G K Naidu Trust (R) v. The Chief Traffic Manager (Com)
- Court
- Karnataka High Court
- Case number
- CMP/297/2019
- Date of judgment
- 23 Sept 2019
- Bench
- B.VEERAPPA
- Petitioner
- M/S G K NAIDU TRUST (R)
- Respondent
- THE CHIEF TRAFFIC MANAGER (COM)
- CNR
- KAHC010236542019
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Reproduced from the public record of the Karnataka High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.