Sri K N Ramachandran v. M/S Malts Spirits INDIA Private Limited

Court: Karnataka High Court
Case number: CA/356/2013
Date of judgment: 14 Feb 2020
Bench: S SUNIL DUTT YADAV
Petitioner: SRI K N RAMACHANDRAN
Respondent: M/S MALTS SPIRITS INDIA PRIVATE LIMITED
CNR: KAHC010011802013

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