Sri Lakshmi Srinivasa Rice Mills v. Sri Lakshmi Srinivas Industries

Court: Karnataka High Court
Case number: MFA/202491/2019
Date of judgment: 21 Apr 2020
Bench: S.R.KRISHNA KUMAR
Petitioner: SRI LAKSHMI SRINIVASA RICE MILLS
Respondent: SRI LAKSHMI SRINIVAS INDUSTRIES
CNR: KAHC030085762019

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