Sri Naresh Kumar v. State Of Karnataka
- Court
- Karnataka High Court
- Case number
- CRL.P/8003/2019
- Date of judgment
- 2 Dec 2020
- Bench
- SURAJ GOVINDARAJ
- Petitioner
- SRI NARESH KUMAR
- Respondent
- STATE OF KARNATAKA
- CNR
- KAHC010450752019
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