Omprakash S N v. Controller General Of Patents
- Court
- Karnataka High Court
- Case number
- WP/13615/2021
- Date of judgment
- 14 Sept 2021
- Bench
- H.P.SANDESH
- Petitioner
- OMPRAKASH S N
- Respondent
- CONTROLLER GENERAL OF PATENTS
- CNR
- KAHC010259292021
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Reproduced from the public record of the Karnataka High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.