M/S. Sri. Krishna Sweets PVT LTD v. M/S Sri Krishna Sweets

Court: Karnataka High Court
Case number: MFA/2290/2021
Date of judgment: 17 Nov 2021
Bench: H.B.PRABHAKARA SASTRY
Petitioner: M/S. SRI. KRISHNA SWEETS PVT LTD
Respondent: M/S SRI KRISHNA SWEETS
CNR: KAHC010173232021

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