Mrs. Anita Rebekah Devakumar v. Mr. Praveen Kumar Solomon

Court: Karnataka High Court
Case number: MFA/2383/2020
Date of judgment: 28 Nov 2022
Bench: ALOK ARADHE,S VISHWAJITH SHETTY
Petitioner: MRS. ANITA REBEKAH DEVAKUMAR
Respondent: MR. PRAVEEN KUMAR SOLOMON
CNR: KAHC010122922020

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