M/S Bangalore Electricity Supply Company LTD v. Satish Sugars Limited
- Court
- Karnataka High Court
- Case number
- RP/100125/2022
- Date of judgment
- 12 Dec 2022
- Bench
- SURAJ GOVINDARAJ
- Petitioner
- M/S BANGALORE ELECTRICITY SUPPLY COMPANY LTD
- Respondent
- SATISH SUGARS LIMITED
- CNR
- KAHC020158992022
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Reproduced from the public record of the Karnataka High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.