Smt. Asma Taj v. Sri. T. Manikandan
- Court
- Karnataka High Court
- Case number
- MFA/2496/2016
- Date of judgment
- 13 Dec 2023
- Bench
- CHILLAKUR SUMALATHA
- Petitioner
- SMT. ASMA TAJ
- Respondent
- SRI. T. MANIKANDAN
- CNR
- KAHC010534572016
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