Sri Prasanna Kumar K M v. M/S Vokkaligara Sangha
- Court
- Karnataka High Court
- Case number
- WP/3551/2023
- Date of judgment
- 20 Dec 2023
- Bench
- N S SANJAY GOWDA
- Petitioner
- SRI PRASANNA KUMAR K M
- Respondent
- M/S VOKKALIGARA SANGHA
- CNR
- KAHC010078092023
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