M/S Megha Services PVT LTD. vs. State Of Karnataka

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WP/11072/2025HC KarnatakaGSTCNR KAHC01024341202503 June 2025Bench: M.NAGAPRASANNA3 pages
For Petitioner: SRI. V. SRINIVAS, ADVOCATEFor Respondent: SRI. DEVARAJA C.H, AGA FOR R1

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Cause title — parties, addresses and appearances
- 1 - HC-KAR NC: 2025:KHC:18672 WP No. 11072 of 2025 IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 3RD DAY OF JUNE, 2025 BEFORE THE HON'BLE MR JUSTICE M.NAGAPRASANNA WRIT PETITION NO. 11072 OF 2025 (GM-TEN) BETWEEN: M/S. MEGHA SERVICES PVT. LTD., HAVING REGISTERED OFFICE AT NO. 191/3A1, FIRST FLOOR, PAVAN KUNJ ALMEL HOUSE, STATION ROAD, BEHIND KAMATH HOTEL, VIJAYPURA - 586 104, GST ACT - 2017. HAVING BRANCH OFFICE C/O MANISHEKAR, 12TH MAIN, 1ST CROSS, KAMAKSHI HOSPITAL ROAD, BEHIND KUVEMPU SCHOOL, SARASWATHIPURA, MYSORE - 570 009, REPRESENTED BY IT'S MANAGING DIRECTOR S.M. KOTLI, S/O MALLAPPA KOTLI, AGED ABOUT 57 YEARS. …PETITIONER (BY SRI. V. SRINIVAS, ADVOCATE) AND: 1. STATE OF KARNATAKA, REPRESENTED BY IT'S SECRETARY TO RURAL DEVELOPMENT AND PANCHAYATH RAJ DEPARTMENT, M.S. BUILDING, BANGALORE - 560 001. 2. THE COMMISSIONER, Digitally signed by NAGAVENI Location: High Court of Karnataka - 2 - HC-KAR NC: 2025:KHC:18672 WP No. 11072 of 2025 MAHATMA GANDHI NATIONAL RURAL EMPLOYMENT SCHEME, DEPARTMENT OF RURAL DEVELOPMENT AND PANCHAYATH RAJ, NO. 1234, 5TH FLOOR, KSIIDC BUILDING, IT PARK, SOUTH BLOCK, RAJAJINAGAR INDUSTRIAL ESTATE, BANGALORE - 560 010. 3. THE CHIEF EXECUTIVE OFFICER, MYSORE ZILLA PANCHAYATH, BOULEVARD ROAD, NEAR MAIN LAW COURTS, CHAMARAJPURAM, MYSORE -570 005. 4. M/S. SMART WAY INFOTECH AND HR SOLUTIONS, SECOND FLOOR, R R NO 4577, SYNDICATE BANK ABOVE, BENAKA COMPLEX, B.M. ROAD, SAKALESHAPURA, HASSAN, KARNATAKA - 573 134, REPRESENTED BY IT'S MANAGING DIRECTOR SHANTHAPURA VIRUPAKSHAIAH VIJETH KUMARA. REG. UNDER COMPANY'S ACT. …RESPONDENTS (BY SRI. DEVARAJA C.H, AGA FOR R1) THIS WP IS FILED UNDER ARTICLES 226 AND 227 OF THE CONSTITUTION OF INDIA PRAYING TO A) QUASH THE TENDER BEARING NO D.R.D1/U.KA.YO/2023-24/35395 DATED 11/06/2024 WITH RESPECT TO MYSORE DISTRICT INVITED BY THE RESPONDENT NO. 3 VIDE ANNEXURE B TO THE WRIT PETITION AND ETC., - 3 - HC-KAR NC: 2025:KHC:18672 WP No. 11072 of 2025 THIS PETITION, COMING ON FOR ORDERS, THIS DAY, ORDER WAS MADE THEREIN AS UNDER: CORAM: HON'BLE MR JUSTICE M.NAGAPRASANNA

The learned counsel appearing for the petitioner files a memo seeking to withdraw the petition and raise a challenge to the work order so issued in favour of the successful bidder.

Reserving such liberty, the petition stands disposed. (M.NAGAPRASANNA) JUDGE

JY List No.: 3 Sl No.: 51 CT: BHK

Reproduced from the public record of the Karnataka High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.