A.A.Traders v. Sales Tax Inspector
- Court
- Kerala High Court
- Case number
- WP(C)/22985/2003
- Date of judgment
- 19 Dec 2006
- Bench
- HONOURABLE MR.JUSTICE KURIAN JOSEPH
- Petitioner
- A.A.TRADERS
- Respondent
- SALES TAX INSPECTOR
- CNR
- KLHC010529522003
Judgment text not available yet
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Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.