Cause title — parties, addresses and appearances
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
FRIDAY ,THE 11TH DAY OF JANUARY 2019 / 21ST POUSHA, 1940
WP(C).No. 23817 of 2018
PETITIONER/S:
SAJILA M.H.
NIZAM MANZIL, KALLUMTHAZHAM P.O.,KILIKOLLOOR, KOLLAM-
691 004
BY ADVS.
SRI.S.ANIL KUMAR (TRIVANDRUM)
SRI.M.RAJAGOPAL
RESPONDENT/S:
1
STATE TAX OFFICER
OFFICE OF THE ASSISTANT COMMISSIONER, SGST
DEPARTMENT,SPECIAL CIRCLE, KOLLAM PIN-691 101
2
THE STATE OF KERALA
REPRESENTED BY THE PRINCIPAL SECRETARY TO GOVERNMENT,
TAXES DEPARTMENT, GOVERNMENT
SECRETARIAT,THIRUVANANTHAPURAM-695 001
3
UNION OF INDIA
REPRESENTED BY ITS SECRETARY,DEPARTMENT OF REVENUE,
MINISTRY OF FINANCE,ROOM NO.46, NORTH BLOCK, NEW
DELHI-110001
OTHER PRESENT:
ADDL. AG K.K. RAVINDRANATH.,
SPL. G.P. SRI. C.E. UNNIKRISHNAN.,
GP DR. THUSHARA JAMES.,
ADDL. SOLICITOR GENERAL SRI.K.M. NATRAJ.,
CGC., JAISHANKAR V. NAIR.,
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 11.01.2019, ALONG WITH
WP(C).14819/2018,
WP(C).15163/2018,
WP(C).17616/2018,
WP(C).19620/2018,
WP(C).19819/2018,
WP(C).20817/2018,
WP(C).21134/2018,
WP(C).21362/2018,
WP(C).21550/2018,
WP(C).22146/2018,
WP(C).22346/2018,
WP(C).22348/2018,
WP(C).22549/2018,
WP(C).22746/2018,
WP(C).22764/2018,
WP(C).23146/2018,
WP(C).23149/2018, WP(C).23762/2018, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WPC Nos.23817/2018 & conn.cases 2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
FRIDAY ,THE 11TH DAY OF JANUARY 2019 / 21ST POUSHA, 1940
WP(C).No. 14819 of 2018
PETITIONER/S:
M/S CASTROL INDIA LTD
C/O.M.K.ASSOCIATES, KONANPUDUR,KANJIKODE, PALAKKAD
DISTRICT,HAVING ITS OFFICT AT 5TH FLOOREAST TOWER,
NBCC PLACE, PRAGATI VIHAR,BHISHMA PITHAMAHA MARG,
NEW DELHI 110 003REP. BY ITS SENIOR MANAGER
(INDIRECT TAXES)HARISH CHANDRA SURI.
BY ADV. SRI.S.ANANTHAKRISHNAN
RESPONDENT/S:
1
STATE OF KERALA
REP. BY SECRETARY (TAXES)GOVERNMENT
SECRETARIAT,THIRUVANANTHAPURAM 695 001.
2
THE ASST. COMMISSIONER OF STATE TAX
STATE GST DEPT, SPECIAL CIRCLE,PALAKKAD 678 001.
ADDL. AG K.K. RAVINDRANATH.,
SPL. G.P. SRI. C.E. UNNIKRISHNAN.,
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
11.01.2019, ALONG WITH WP(C).23817/2018, WP(C).21134/2018,
WP(C).19819/2018,
WP(C).19620/2018,
WP(C).17616/2018,
WP(C).21550/2018,
WP(C).22146/2018,
WP(C).22346/2018,
WP(C).22348/2018,
WP(C).22549/2018,
WP(C).22746/2018,
WP(C).23146/2018,
WP(C).23149/2018,
WP(C).22764/2018,
WP(C).15163/2018,
WP(C).23762/2018,
WP(C).21362/2018,
WP(C).20817/2018, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WPC Nos.23817/2018 & conn.cases 3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
FRIDAY ,THE 11TH DAY OF JANUARY 2019 / 21ST POUSHA, 1940
WP(C).No. 15163 of 2018
PETITIONER/S:
M/S. HEATHER CONSTRUCTIONS
REPRESENTED BY ITS MANAGING PARTNER MR.S.M.RAJEEV,
AGED 46, S/O.MADHUSSODHANAN NAIR, TC 9/1775,
PATTANIKUNNU LANE, SASTHAMANGALAM,
THIRUVANANTHAPURAM -695 010.
BY ADVS.
SRI.K.C.BALAGOPAL (ALWAYE)
SRI.S.SREEKUMAR (KOLLAM)
RESPONDENT/S:
1
THE UNION OF INDIA
MINISTRY OF FINANCE, NEW DELHI -110001.
2
THE COMMISSIONER OF CENTRAL TAX AND CENTRAL EXCISE
THIRUVANANTHAPURAM COMMISSIONERATE, PRESS CLUB
ROAD, THIRUVANANTHAPURAM -695 001.
3
THE ASSISTANT COMMISSIONER
OFFICE OF THE ASSISTANT COMMISSIONER OF CENTRAL TAX
AND CENTRAL EXCISE (AUDIT), PRESS CLUB ROAD,
THIRUVANANTHAPURAM - 695 001.
ADDL. AG K.K. RAVINDRANATH.,
SPL. G.P. SRI. C.E. UNNIKRISHNAN.,
GP DR. THUSHARA JAMES.,
ADDL. SOLICITOR GENERAL SRI.K.M. NATRAJ.,
CGC., JAISHANKAR V. NAIR.,
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
11.01.2019, ALONG WITH WP(C).23817/2018, WP(C).21134/2018,
WP(C).19819/2018,
WP(C).19620/2018,
WP(C).17616/2018,
WP(C).14819/2018,
WP(C).21550/2018,
WP(C).22146/2018,
WP(C).22346/2018,
WP(C).22348/2018,
WP(C).22549/2018,
WP(C).22746/2018,
WP(C).23146/2018,
WP(C).23149/2018,
WP(C).22764/2018,
WP(C).23762/2018,
WP(C).21362/2018,
WP(C).20817/2018, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WPC Nos.23817/2018 & conn.cases 4
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
FRIDAY ,THE 11TH DAY OF JANUARY 2019 / 21ST POUSHA, 1940
WP(C).No. 17616 of 2018
PETITIONER/S:
M J MATHACHAN
AGED 53 YEARS
PROPRIETOR, M/S.MENACHERRY INDUSTRIES,N H 47,
KOTHAKULANGARA, ANGAMALY-683 572.
BY ADVS.
SRI.P.S.SOMAN
SMT.T.RADHAMANY
RESPONDENT/S:
1
ASSISTANT COMMISSIONER (D)
SGST DEPARTMENT, SPECIAL CIRCLE,MATTANCHERRY AT
ALUVA -683 501.
2
THE COMMISSIONER
STATE GOODS & SERVICE TAX DEPARTMENT,TAX TOWER,
KARAMANA P.O.,THIRUVANANTHAPURAM - 695 001.
3
THE SECRETARY, TAXES DEPARTMENT
GOVERNMENT OF KERALA,
SECRETARIAT,THIRUVANANTHAPURAM -695 001.
4
CENTRAL BOARD OF EXCISE & CUSTOMS
DEPARTMENT OF REVENUE, MINISTRY OF
FINANCE,GOVERNMENT OF INDIA, NEW DELHI -110 001.
5
INSPECTING ASSISTANT COMMISSIONER
COMMERCIAL TAXES, TAX COMPLEX,MATTANCHERRY, KOCHI
-01.
BY ADVS.
SRI.THOMAS MATHEW NELLIMOOTTIL, SC, CENTRAL BOARD
OF EXCISE & CUSTOMS
SRI.THOMAS MATHEW NELLIMOOTTIL SC CENTRAL BOARD OF
EXCISE AMP CUSTOMS
WPC Nos.23817/2018 & conn.cases 5
ADDL. AG K.K. RAVINDRANATH.,
SPL. G.P. SRI. C.E. UNNIKRISHNAN.,
GP DR. THUSHARA JAMES.,
SR. SC. SRI. SREELAL N. WARRIER
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
11.01.2019, ALONG WITH WP(C).23817/2018, WP(C).21134/2018,
WP(C).19819/2018,
WP(C).19620/2018,
WP(C).14819/2018,
WP(C).21550/2018,
WP(C).22146/2018,
WP(C).22346/2018,
WP(C).22348/2018,
WP(C).22549/2018,
WP(C).22746/2018,
WP(C).23146/2018,
WP(C).23149/2018,
WP(C).22764/2018,
WP(C).15163/2018,
WP(C).23762/2018,
WP(C).21362/2018,
WP(C).20817/2018, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WPC Nos.23817/2018 & conn.cases 6
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
FRIDAY ,THE 11TH DAY OF JANUARY 2019 / 21ST POUSHA, 1940
WP(C).No. 19620 of 2018
PETITIONER/S:
GRACE JEWELERS,
REPRESENTED BY THE PROPRIETOR, BIJU M.JOHNY, AGED
44 YEARS, S/O. ANTONY, RASHMA VILLA(H), P.O,
CHAMMANDOOR, PUNALUR-
BY ADV. SRI.BIJU.P.N.
RESPONDENT/S:
1
THE STATE TAX OFFICER
STATE GOODS AND SERVICE TAX DEPARTMENT,OFFICE OF
THE ASSISTANT COMMISSIONER OF STATETAX (INT)
KOLLAM.
2
THE COMMISSIONER OF STATE TAX
TAX TOWER, KILLIPALAM, KARAMANA P.O,
THIRUVANANTHAPURAM - 695 002.
3
THE SECRETARY
TAXES DEPARTMENT, GOVERNMENT OF KERALA,
SECRETARIAT,THIRUVANANTHAPURAM - 695 001.
4
CENTRAL BOARD OF EXCISE & CUSTOMS
DEPARTMENT OF REVENUE, MINISTRY OF
FINANCE,GOVERNMENT OF INDIA, NEW DELHI - 110 001.
5
THE DEPUTY THASILDAR, (REVENUE RECOVERY)
OFFICE OF THE DEPUTY THASILDAR(REVENUE
RECOVERY)COLLECTORATE, KOLLAM - 691 001.
BY ADV. GOVERNMENT PLEADER
ADDL. AG K.K. RAVINDRANATH.,
SPL. G.P. SRI. C.E. UNNIKRISHNAN.,
GP DR. THUSHARA JAMES.,
SR. SC. SRI. SREELAL N. WARRIER
WPC Nos.23817/2018 & conn.cases 7
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
11.01.2019, ALONG WITH WP(C).23817/2018, WP(C).21134/2018,
WP(C).19819/2018,
WP(C).17616/2018,
WP(C).14819/2018,
WP(C).21550/2018,
WP(C).22146/2018,
WP(C).22346/2018,
WP(C).22348/2018,
WP(C).22549/2018,
WP(C).22746/2018,
WP(C).23146/2018,
WP(C).23149/2018,
WP(C).22764/2018,
WP(C).15163/2018,
WP(C).23762/2018,
WP(C).21362/2018,
WP(C).20817/2018, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WPC Nos.23817/2018 & conn.cases 8
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
FRIDAY ,THE 11TH DAY OF JANUARY 2019 / 21ST POUSHA, 1940
WP(C).No. 19819 of 2018
PETITIONER/S:
LAKSHMI MEDICALS AND PHARMACEUTICALS
W&C HOSPITAL ROAD, THYCAUD, THIRUVANANTHAPURAM-
695014, REPRESENTED BY ITS MANAGING PARTNER, JOYEE
P.GEORGE.
BY ADVS.
SRI.K.M.FIROZ
SMT.M.SHAJNA
RESPONDENT/S:
1
STATE TAX OFFICER
STATE GOODS AND SERVICES TAX DEPARTMENT, 3RD
CIRCLE, TAX TOWER, KARAMANA, THIRUVANANTHAPURAM-
695002.
2
COMMISSIONER OF STATE GOODS AND SERVICE TAX
STATE GST DEPARTMENT, TAX TOWERS,
THIRUVANANTHAPURAM-695001.
3
THE STATE OF KERALA
REPRESENTED BY ITS CHIEF SECRETARY, SECRETARIAT,
THIRUVANANTHAPURAM-695001.
4
SECRETARY
COMMERCIAL TAXES DEPARTMENT, GOVERNMENT OF KERALA,
SECRETARIAT, THIRUVANANTHAPURAM-695001.
5
UNION OF INDIA
REPRESENTED BY REVENUE SECRETARY, DEPARTMENT OF
REVENUE, MINISTRY OF FINANCE, GOVERNMENT OF INDIA,
NORTH BLOCK, NEW DELHI-110001.
WPC Nos.23817/2018 & conn.cases 9
ADDL. AG K.K. RAVINDRANATH.,
SPL. G.P. SRI. C.E. UNNIKRISHNAN.,
GP DR. THUSHARA JAMES.,
ADDL. SOLICITOR GENERAL SRI.K.M. NATRAJ.,
CGC., JAISHANKAR V. NAIR.,
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
11.01.2019, ALONG WITH WP(C).23817/2018, WP(C).21134/2018,
WP(C).19620/2018,
WP(C).17616/2018,
WP(C).14819/2018,
WP(C).21550/2018,
WP(C).22146/2018,
WP(C).22346/2018,
WP(C).22348/2018,
WP(C).22549/2018,
WP(C).22746/2018,
WP(C).23146/2018,
WP(C).23149/2018,
WP(C).22764/2018,
WP(C).15163/2018,
WP(C).23762/2018,
WP(C).21362/2018,
WP(C).20817/2018, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WPC Nos.23817/2018 & conn.cases 10
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
FRIDAY ,THE 11TH DAY OF JANUARY 2019 / 21ST POUSHA, 1940
WP(C).No. 20817 of 2018
PETITIONER/S:
SAS DISTRIBUTORS
ROYAL CITY COMPLEX, PAYYANNUR, PIN-670307,
REPRESENTED BY T.NOORUDHEEN, MANAGING PARTNER)
BY ADVS.
SRI.K.N.SREEKUMARAN
SRI.P.J.ANILKUMAR (A-1768)
RESPONDENT/S:
1
STATE TAX OFFICER
INVESTIGATION BRANCH, STATE GOODS & SERVICES TAX
DEPARTMENT, KANNUR-670001.
2
COMMISSIONER OF STATE TAXES
TAX TOWER, KARAMANA, THIRUVANANTHAPURAM-695002.
3
STATE OF KERALA
REPRESENTED BY IT'S SECRETARY TO TAXES,
SECRETARIAT, THIRUVANANTHAPURAM-695002.
4
CENTRAL BOARD OF INDIRECT TAXES & CUSTOMS
REPRESENTED BY IT'S CHAIRMAN, DEPARTMENT OF
REVENUE, NORTH BLOCK, NEW DELHI-110001.
5
UNION OF INDIA
REPRESENTED BY IT'S PRINCIPAL SECRETARY, MINISTRY
OF FINANCE, DEPARTMENT OF REVENUE, NORTH BLOCK, NEW
DELHI-110001.
BY ADVS.
SRI.H.GOPAKUMAR, CGC
SRI.RAJESH B., SC, CENTRAL BOARD OF EXCISE &
CUSTOMS
SRI.H.GOPAKUMAR CGC
SRI.RAJESH B. SC CENTRAL BOARD OF EXCISE AMP
CUSTOMS
WPC Nos.23817/2018 & conn.cases 11
ADDL. AG K.K. RAVINDRANATH.,
SPL. G.P. SRI. C.E. UNNIKRISHNAN.,
GP DR. THUSHARA JAMES.,
ADDL. SOLICITOR GENERAL SRI.K.M. NATRAJ.,
CGC., JAISHANKAR V. NAIR.,
SR. SC. SRI. SREELAL N. WARRIER
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
11.01.2019, ALONG WITH WP(C).23817/2018, WP(C).21134/2018,
WP(C).19819/2018,
WP(C).19620/2018,
WP(C).17616/2018,
WP(C).14819/2018,
WP(C).21550/2018,
WP(C).22146/2018,
WP(C).22346/2018,
WP(C).22348/2018,
WP(C).22549/2018,
WP(C).22746/2018,
WP(C).23146/2018,
WP(C).23149/2018,
WP(C).22764/2018,
WP(C).15163/2018,
WP(C).23762/2018,
WP(C).21362/2018, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WPC Nos.23817/2018 & conn.cases 12
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
FRIDAY ,THE 11TH DAY OF JANUARY 2019 / 21ST POUSHA, 1940
WP(C).No. 21134 of 2018
PETITIONER/S:
HOTEL IFTHARR
THOPPUMPADY, KOCHI-5, REPRESENTED BY ITS MANAGING
PARTNER T.MUNEER.
BY ADVS.
SRI.HARISANKAR V. MENON
SMT.MEERA V.MENON
RESPONDENT/S:
1
THE STATE TAX OFFICER
STATE GOODS & SERVICES TAX DEPARTMENT,2ND CIRCLE,
MATTANCHERRY-682 002.
2
THE COMMISSIONER
STATE GOODS AND SERVICES TAX
DEPARTMENT,THIRUVANANTHAPURAM-695 001.
3
SECRETARY
TAXES DEPARTMENT, GOVERNMENT OF
KERALA,SECRETARIAT,THIRUVANANTHAPURAM-695 001.
ADDL. AG K.K. RAVINDRANATH.,
SPL. G.P. SRI. C.E. UNNIKRISHNAN.,
GP DR. THUSHARA JAMES.,
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
11.01.2019, ALONG WITH WP(C).23817/2018, WP(C).19819/2018,
WP(C).19620/2018,
WP(C).17616/2018,
WP(C).14819/2018,
WP(C).21550/2018,
WP(C).22146/2018,
WP(C).22346/2018,
WP(C).22348/2018,
WP(C).22549/2018,
WP(C).22746/2018,
WP(C).23146/2018,
WP(C).23149/2018,
WP(C).22764/2018,
WP(C).15163/2018,
WP(C).23762/2018,
WP(C).21362/2018,
WP(C).20817/2018, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WPC Nos.23817/2018 & conn.cases 13
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
FRIDAY ,THE 11TH DAY OF JANUARY 2019 / 21ST POUSHA, 1940
WP(C).No. 21362 of 2018
PETITIONER/S:
SRI.MOHAMMED RAFI
AGED 54 YEARS
PROPRIETOR, MARGINFREE MARKET,TC-6/329(3),
KARIMANKULAM ROAD,VATTIYURKAVU, THIRUVANANTHAPURAM.
BY ADV. SRI.SOJAN JAMES
RESPONDENT/S:
1
THE STATE TAX OFFICER
COMMERCIAL TAXES FIRST CIRCLE,THIRUVANANTHAPURAM -
695 001.
2
THE COMMISSIONER
STATE GOODS AND SERVICE TAX
DEPARTMENT,THIRUVANANTHAPURAM - 695 001.
3
SECRETARY
TAXES DEPARTMENT,GOVERNMENT OF
KERALA,SECRETARIAT,THIRUVANANTHAPURAM - 695 001.
4
CENTRAL BOARD OF EXCISE CUSTOMS
DEPARTMENT OF REVENUE, MINISTRY OF
FINANCE,GOVERNMENT OF INDIA, NEW DELHI -
ADDL. AG K.K. RAVINDRANATH.,
SPL. G.P. SRI. C.E. UNNIKRISHNAN.,
GP DR. THUSHARA JAMES.,
SR. SC. SRI. SREELAL N. WARRIER
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 11.01.2019, ALONG
WITH
WP(C).23817/2018,
WP(C).21134/2018,
WP(C).19819/2018,
WP(C).19620/2018, WP(C).17616/2018, WP(C).14819/2018, WP(C).21550/2018,
WP(C).22146/2018, WP(C).22346/2018, WP(C).22348/2018, WP(C).22549/2018,
WP(C).22746/2018, WP(C).23146/2018, WP(C).23149/2018, WP(C).22764/2018,
WP(C).15163/2018, WP(C).23762/2018, WP(C).20817/2018, THE COURT ON THE
SAME DAY DELIVERED THE FOLLOWING:
WPC Nos.23817/2018 & conn.cases 14
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
FRIDAY ,THE 11TH DAY OF JANUARY 2019 / 21ST POUSHA, 1940
WP(C).No. 21550 of 2018
PETITIONER/S:
PALATHARA CONSTRUCTION PRIVATE LIMITED
THURUTHY, CHANGANACHERRY-686 535, REPRESENTED BY
MG. DIRECTOR SONY MATHEW.
BY ADV. SRI.V.V.GEORGEKUTTY
RESPONDENT/S:
1
STATE TAX OFFICER (W.C.),KOTTAYAM 686 001.
2
THE COMMISSIONER OF STATE TAXES,
TAX TOWER, KARAMANA, THIRUVANANTHAPURAM-695 002.
3
THE STATE OF KERALA
REPRESENTED BY IT'S SECRETARY TO TAXES,
SECRETARIAT, THIRUVANANTHAPURAM-695 002.
4
THE CENTRAL BOARD OF INDIRECT TAXES CUSTOMS
REPRESENTED BY IT'S CHAIRMAN, DEPARTMENT OF
REVENUE, NORTH BLOCK, NEW DELHI-110 001.
5
THE UNION OF INDIA
REPRESENTED BY IT'S PRINCIPAL SECRETARY, MINISTRY
OF FINANCE, DEPARTMENT OF REVENUE, NORTH BLOCK, NEW
DELHI-110001.
ADDL. AG K.K. RAVINDRANATH.,
SPL. G.P. SRI. C.E. UNNIKRISHNAN.,
GP DR. THUSHARA JAMES.,
ADDL. SOLICITOR GENERAL SRI.K.M. NATRAJ.,
CGC., JAISHANKAR V. NAIR.,
SR. SC. SRI. SREELAL N. WARRIER
WPC Nos.23817/2018 & conn.cases 15
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
11.01.2019, ALONG WITH WP(C).23817/2018, WP(C).21134/2018,
WP(C).19819/2018,
WP(C).19620/2018,
WP(C).17616/2018,
WP(C).14819/2018,
WP(C).22146/2018,
WP(C).22346/2018,
WP(C).22348/2018,
WP(C).22549/2018,
WP(C).22746/2018,
WP(C).23146/2018,
WP(C).23149/2018,
WP(C).22764/2018,
WP(C).15163/2018,
WP(C).23762/2018,
WP(C).21362/2018,
WP(C).20817/2018, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WPC Nos.23817/2018 & conn.cases 16
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
FRIDAY ,THE 11TH DAY OF JANUARY 2019 / 21ST POUSHA, 1940
WP(C).No. 22146 of 2018
PETITIONER/S:
N.E. SHAFEEK
AGED 46 YEARS
M/S. ALIF TRADERS, KANJIRAPPILLY,KOTTAYAM DISTRICT.
BY ADVS.
SRI.HARISANKAR V. MENON
SMT.K.KRISHNA
SMT.MEERA V.MENON
RESPONDENT/S:
1
THE ASST. COMMISSIONER
COMMERCIAL TAXES (KVAT)KOTTAYAM-686001
2
THE COMMISSIONER
STATE GOODS AND SERVICE TAX
DEPARTMENT,THIRUVANANTHAPURAM-695001
3
SECRETARY
TAXES DEPARTMENT, GOVERNMENT OF KERALA,SECRETARIAT,
THIRUVANANTHAPURAM-695001
BY ADV. GOVERNMENT PLEADER
ADDL. AG K.K. RAVINDRANATH.,
SPL. G.P. SRI. C.E. UNNIKRISHNAN.,
GP DR. THUSHARA JAMES.,
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
11.01.2019, ALONG WITH WP(C).23817/2018, WP(C).21134/2018,
WP(C).19819/2018,
WP(C).19620/2018,
WP(C).17616/2018,
WP(C).14819/2018,
WP(C).21550/2018,
WP(C).22346/2018,
WP(C).22348/2018,
WP(C).22549/2018,
WP(C).22746/2018,
WP(C).23146/2018,
WP(C).23149/2018,
WP(C).22764/2018,
WP(C).15163/2018,
WP(C).23762/2018,
WP(C).21362/2018,
WP(C).20817/2018, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WPC Nos.23817/2018 & conn.cases 17
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
FRIDAY ,THE 11TH DAY OF JANUARY 2019 / 21ST POUSHA, 1940
WP(C).No. 22346 of 2018
PETITIONER/S:
BGR HOTELS PRIVATE LIMITED
SAROVARAM, NATIONAL HIGHWAY 66 BYE PASS,
KANNADIKADU, MARADU P.O., ERNAKULAM, KOCHI - 682
304,REPRESENTED BY ITS MANAGING DIRECTOR, SRI. G.
GOPINATHAN.
BY ADVS.
SRI.R.MOHANDAS
SRI.MANOJ KUMAR.M
SRI.R.KISHORE KUMAR (MATTANCHERRY)
RESPONDENT/S:
1
COMMERCIAL TAX OFFICER
FOURTH CIRCLE, COMMERCIAL TAXES,KOMBARA, ERNAKULAM,
KOCHI - 682 018.
2
STATE OF KERALA
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM - 695
001,REPRESENTED BY ITS PRINCIPAL SECRETARY.
3
UNION OF INDIA
MINISTRY OF FINANCE, DEPARTMENT OF REVENUE,ROOM
NO.46, NORTH BLOCK, NEW DELHI - 110 001,REPRESENTED
BY ITS SECRETARY.
4
INSPECTING ASSISTANT COMMISSIONER
COMMERCIAL TAXES DEPARTMENT, CIVIL
STATION,KAKKANAD, ERNAKULAM, KOCHI - 682 030.
ADDL. AG K.K. RAVINDRANATH.,
SPL. G.P. SRI. C.E. UNNIKRISHNAN.,
GP DR. THUSHARA JAMES.,
ADDL. SOLICITOR GENERAL SRI.K.M. NATRAJ.,
CGC., JAISHANKAR V. NAIR.,
WPC Nos.23817/2018 & conn.cases 18
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
11.01.2019, ALONG WITH WP(C).23817/2018, WP(C).21134/2018,
WP(C).19819/2018,
WP(C).19620/2018,
WP(C).17616/2018,
WP(C).14819/2018,
WP(C).21550/2018,
WP(C).22146/2018,
WP(C).22348/2018,
WP(C).22549/2018,
WP(C).22746/2018,
WP(C).23146/2018,
WP(C).23149/2018,
WP(C).22764/2018,
WP(C).15163/2018,
WP(C).23762/2018,
WP(C).21362/2018,
WP(C).20817/2018, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WPC Nos.23817/2018 & conn.cases 19
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
FRIDAY ,THE 11TH DAY OF JANUARY 2019 / 21ST POUSHA, 1940
WP(C).No. 22348 of 2018
PETITIONER/S:
M/S.RAMA VARMA CLUB
THEVALLY, KOLLAM, REPRESENTED BY ITS SECRETARY,
BABUKUMAR.K.S.
BY ADVS.
SRI.HARISANKAR V. MENON
SMT.K.KRISHNA
SMT.MEERA V.MENON
RESPONDENT/S:
1
THE STATE TAX OFFICER(LT)
STATE GOODS AND SERVICE TAX DEPARTMENT,KOLLAM-691
001.
2
THE COMMISSIONER
STATE GOODS AND SERVICE TAX DEPARTMENT,
THIRUVANANTHAPURAM-695 001.
3
SECRETARY TAXES DEPARTMENT
GOVERNMENT OF KERALA,
SECRETARIAT,THIRUVANANTHAPURAM-695 001.
ADDL. AG K.K. RAVINDRANATH.,
SPL. G.P. SRI. C.E. UNNIKRISHNAN.,
GP DR. THUSHARA JAMES.,
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
11.01.2019, ALONG WITH WP(C).23817/2018, WP(C).21134/2018,
WP(C).19819/2018,
WP(C).19620/2018,
WP(C).17616/2018,
WP(C).14819/2018,
WP(C).21550/2018,
WP(C).22146/2018,
WP(C).22346/2018,
WP(C).22549/2018,
WP(C).22746/2018,
WP(C).23146/2018,
WP(C).23149/2018,
WP(C).22764/2018,
WP(C).15163/2018,
WP(C).23762/2018,
WP(C).21362/2018,
WP(C).20817/2018, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WPC Nos.23817/2018 & conn.cases 20
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
FRIDAY ,THE 11TH DAY OF JANUARY 2019 / 21ST POUSHA, 1940
WP(C).No. 22549 of 2018
PETITIONER/S:
KOMARLA HATCHERIES
3RD FLOOR, PENTA ESTATE, JANATHA JUNCTION,
PALARIVATTOM, KOCHI - 682 025, ( REPRESENTED BY
SRI. JOY JERALD T.J., MANAGER)
BY ADVS.
SRI.K.N.SREEKUMARAN
SMT.V.P.SEENA DEVI
SRI.P.J.ANILKUMAR (A-1768)
RESPONDENT/S:
1
ASSISTANT COMMISSIONER
STATE GOODS & SERVICES TAX DEPARTMENT, SPECIAL
CIRCLE -III, THEVARA, ERNAKULAM, KOCHI - 682 015.
2
COMMISSIONER OF STATE TAXES
TAX TOWER, KARAMANA, THIRUVANANTHAPURAM - 695 002.
3
STATE OF KERALA
REPRESENTED BY IT'S SECRETARY TO TAXES,
SECRETARIAT, THIRUVANANTHAPURAM - 695 002.
4
CENTRAL BOARD OF INDIRECT TAXES CUSTOMS
REPRESENTED BY IT'S CHAIRMAN, DEPARTMENT OF
REVENUE, NORTH BLOCK, NEW DELHI - 110001.
5
UNION OF INDIA REPRESENTED BY ITS
PRINCIPAL SECRETARY, MINISTRY OF FINANCE,
DEPARTMENT OF REVENUE, NORTH BLOCK, NEW DELHI -
110001.
6
INSPECTING ASSISTANT COMMISSIONER
STATE GOODS AND SERVICES TAX DEPARTMENT, KAKKANAD,
KOCHI - 682 030.
WPC Nos.23817/2018 & conn.cases 21
BY ADVS.
SMT.PREETHA S. NAIR, SC, CENTRAL BOARD OF EXCISE
AND CUSTOMS
SRI.M.RAJENDRA KUMAR, CGC
SMT.PREETHA S. NAIR SC CENTRAL BOARD OF EXCISE AND
CUSTOMS
SRI.M.RAJENDRA KUMAR CGC
ADDL. AG K.K. RAVINDRANATH.,
SPL. G.P. SRI. C.E. UNNIKRISHNAN.,
GP DR. THUSHARA JAMES.,
ADDL. SOLICITOR GENERAL SRI.K.M. NATRAJ.,
CGC., JAISHANKAR V. NAIR.,
SR. SC. SRI. SREELAL N. WARRIER
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
11.01.2019, ALONG WITH WP(C).23817/2018, WP(C).21134/2018,
WP(C).19819/2018,
WP(C).19620/2018,
WP(C).17616/2018,
WP(C).14819/2018,
WP(C).21550/2018,
WP(C).22146/2018,
WP(C).22346/2018,
WP(C).22348/2018,
WP(C).22746/2018,
WP(C).23146/2018,
WP(C).23149/2018,
WP(C).22764/2018,
WP(C).15163/2018,
WP(C).23762/2018,
WP(C).21362/2018,
WP(C).20817/2018, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WPC Nos.23817/2018 & conn.cases 22
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
FRIDAY ,THE 11TH DAY OF JANUARY 2019 / 21ST POUSHA, 1940
WP(C).No. 22746 of 2018
PETITIONER/S:
PHONE SHOP,
23/1348 A9, GROUND FLOOR, MATHEWSONS GATEWAY,
VYTTIL JN,KOCHI-682019.REPRESENTED BY SURESH BABU
V.K., PROPRIETOR, PHONE SHOP.
BY ADVS.
SRI.K.M.CHERIAN
SRI.N.JAYAKUMAR
SRI.R.RAMAKRISHNAN POTTY
RESPONDENT/S:
1
THE STATE TAX OFFICER
DEPARTMENT OF STATE GOODS AND SERVICE TAX,2ND
CIRCLE, MINI CIVIL STATION,TRIPUNITHURA - 682301.
2
THE COMMISSIONER
DEPARTMENT OF STATE GOODS AND SERVICES
TAX,THIRUVANANTHAPURAM-695 001.
3
THE STATE OF KERALA
REPRESENTED BY THE SECRETARY,DEPARTMENT OF
TAXES,SECRETARIAT, THIRUVANANTHAPURAM-695 001.
4
CENTRAL BOARD OF EXCISE CUSTOMS
DEPARTMENT OF REVENUE, MINISTRY OF
FINANCE,GOVERNMENT OF INDIA, NEW DELHI-110001.
BY ADVS.
SMT.SHEELA DEVI.I., SC, CENTRAL BOARD OF EXCISE AND
CUSTOMS
SMT.SHEELA DEVI.I. SC CENTRAL BOARD OF EXCISE AND
CUSTOMS
ADDL. AG K.K. RAVINDRANATH.,
SPL. G.P. SRI. C.E. UNNIKRISHNAN.,
GP DR. THUSHARA JAMES.,
SR. SC. SRI. SREELAL N. WARRIER
WPC Nos.23817/2018 & conn.cases 23
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
11.01.2019, ALONG WITH WP(C).23817/2018, WP(C).21134/2018,
WP(C).19819/2018,
WP(C).19620/2018,
WP(C).17616/2018,
WP(C).14819/2018,
WP(C).21550/2018,
WP(C).22146/2018,
WP(C).22346/2018,
WP(C).22348/2018,
WP(C).22549/2018,
WP(C).23146/2018,
WP(C).23149/2018,
WP(C).22764/2018,
WP(C).15163/2018,
WP(C).23762/2018,
WP(C).21362/2018,
WP(C).20817/2018, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WPC Nos.23817/2018 & conn.cases 24
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
FRIDAY ,THE 11TH DAY OF JANUARY 2019 / 21ST POUSHA, 1940
WP(C).No. 22764 of 2018
PETITIONER/S:
AMRITHA EXPORTS
LAKSHMI SADANAM, KAROOR, AMBALAPUZHA,ALAPPUZHA-
688561(REPRESENTED BY SRI.P.PRADEEP KUMAR, MAGAGING
PARTNER)
BY ADVS.
SRI.K.N.SREEKUMARAN
SRI.P.J.ANILKUMAR (A-1768)
RESPONDENT/S:
1
STATE TAX OFFICER
STATE GOODS & SERVICE TAX DEPARTMENT,IST CIRCLE,
ALAPPUZHA-688001
2
COMMISSIONER OR STATE TAXES
TAX TOWER, KARAMANA,THIRUVANANTHAPURAM-695002
3
STATE OF KERALA
REPRESENTED BY ITS SECRETARY TO TAXES,SECRETARIAT,
THIRUVANANTHAPURAM-695002
ADDL. AG K.K. RAVINDRANATH.,
SPL. G.P. SRI. C.E. UNNIKRISHNAN.,
GP DR. THUSHARA JAMES.,
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
11.01.2019, ALONG WITH WP(C).23817/2018, WP(C).21134/2018,
WP(C).19819/2018,
WP(C).19620/2018,
WP(C).17616/2018,
WP(C).14819/2018,
WP(C).21550/2018,
WP(C).22146/2018,
WP(C).22346/2018,
WP(C).22348/2018,
WP(C).22549/2018,
WP(C).22746/2018,
WP(C).23146/2018,
WP(C).23149/2018,
WP(C).15163/2018,
WP(C).23762/2018,
WP(C).21362/2018,
WP(C).20817/2018, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WPC Nos.23817/2018 & conn.cases 25
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
FRIDAY ,THE 11TH DAY OF JANUARY 2019 / 21ST POUSHA, 1940
WP(C).No. 23146 of 2018
PETITIONER/S:
ANSAR
S/O.HABEEBULLAH, PROPRIETOR, NAYEEM CASHEW
EXPORTS,VADAKKEVILA, KOLLAM, PIN-691 010.
BY ADVS.
SRI.SERGI JOSEPH THOMAS
SRI.S.AJAY KUMAR
RESPONDENT/S:
1
THE ASSISTANT COMMISSIONER
STATE GOODS AND SERVICES TAXES DEPARTMENT,SPECIAL
CIRCLE, KOLLAM, PIN-691 002.
2
COMMISSIONER OF STATE GODOS AND SERVICES TAXES
DEPARTMENT
TAX TOWER, KARAMANA, THIRUVANANTHAPURAM-695 002.
3
STATE OF KERALA
REPRESENTED BY IT'S SECRETARY TO GOVERNMENT,TAXES
DEPARTMENT, GOVERNMENT
SECRETARIAT,THIRUVANANTHAPURAM-695 001.
4
CENTRAL BOARD OF INDIRECT TAXES CUSTOMS
REPRESENTED BY IT'S CHAIRMAN, DEPARTMENT OF
REVENUE,NORTH BLOCK, NEW DELHI-110 001.
5
UNION OF INDIA
REPRESENTED BY IT'S PRINCIPAL SECRETARY,MINISTRY OF
FINANCE, DEPARTMENT OF REVENUE,NORTH BLOCK, NEW
DELHI-110 001.
ADDL. AG K.K. RAVINDRANATH.,
SPL. G.P. SRI. C.E. UNNIKRISHNAN.,
GP DR. THUSHARA JAMES.,
ADDL. SOLICITOR GENERAL SRI.K.M.
NATRAJ., CGC., JAISHANKAR V. NAIR.,
SR. SC. SRI. SREELAL N. WARRIER
WPC Nos.23817/2018 & conn.cases 26
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
11.01.2019, ALONG WITH WP(C).23817/2018, WP(C).21134/2018,
WP(C).19819/2018,
WP(C).19620/2018,
WP(C).17616/2018,
WP(C).14819/2018,
WP(C).21550/2018,
WP(C).22146/2018,
WP(C).22346/2018,
WP(C).22348/2018,
WP(C).22549/2018,
WP(C).22746/2018,
WP(C).23149/2018,
WP(C).22764/2018,
WP(C).15163/2018,
WP(C).23762/2018,
WP(C).21362/2018,
WP(C).20817/2018, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WPC Nos.23817/2018 & conn.cases 27
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
FRIDAY ,THE 11TH DAY OF JANUARY 2019 / 21ST POUSHA, 1940
WP(C).No. 23149 of 2018
PETITIONER/S:
M/S BLUE BELL INDIA TRADERS
NEAR AYYANKAVU MAIDANAM, IRINJALAKUDA, THRISSUR,
REPRESENTED BY ITS PROPRIETOR-SHIYAS.
BY ADVS.
SRI.R.JAIKRISHNA
KUM.NARAYANI HARIKRISHNAN
RESPONDENT/S:
1
STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY TO GOVERNMENT,
SECRETARIAT, THIRUVANANTHAPURAM-695001.
2
UNION OF INDIA
REPRESENTED BY SECRETARY TO GOVERNMENT DEPARTMENT
OF REVENUE AND FINANCE, NEW DELHI-110001.
3
COMMISSIONER
STATE GOODS AND SERVICE TAX DEPARTMENT, TAX TOWERS,
KARAMANA, THIRUVANANTHAPURAM-695001.
4
STATE TAX OFFICER
SQUAD NO.I, OFFICE OF THE ASSISTANT COMMISSIONER OF
STATE TAX, STATE GOODS AND SERVICE TAX DEPARTMENT,
TAX COMPLEX, POOTHOLE, TRICHUR-680004.
BY ADVS.
SRI.KRISHNADAS P.NAIR, CGC
SRI.KRISHNADAS P.NAIR CGC
ADDL. AG K.K. RAVINDRANATH.,
SPL. G.P. SRI. C.E. UNNIKRISHNAN.,
GP DR. THUSHARA JAMES.,
ADDL. SOLICITOR GENERAL SRI.K.M. NATRAJ.,
CGC., JAISHANKAR V. NAIR.,
WPC Nos.23817/2018 & conn.cases 28
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
11.01.2019, ALONG WITH WP(C).23817/2018, WP(C).21134/2018,
WP(C).19819/2018,
WP(C).19620/2018,
WP(C).17616/2018,
WP(C).14819/2018,
WP(C).21550/2018,
WP(C).22146/2018,
WP(C).22346/2018,
WP(C).22348/2018,
WP(C).22549/2018,
WP(C).22746/2018,
WP(C).23146/2018,
WP(C).22764/2018,
WP(C).15163/2018,
WP(C).23762/2018,
WP(C).21362/2018,
WP(C).20817/2018, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WPC Nos.23817/2018 & conn.cases 29
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
FRIDAY ,THE 11TH DAY OF JANUARY 2019 / 21ST POUSHA, 1940
WP(C).No. 23762 of 2018
PETITIONER/S:
M/S RGB BROADCASTING EQUIPMENTS PVT LTD.,
KALLUPURACKAKL BUILDING,KALAMASSERY
683104,REPRESENTED BY IT'S MANAGING
DIRECTOR(DESIGNATION)MR.K.K.MOHAMEDALI.
BY ADVS.
SMT.K.LATHA
SMT.JESSY MANUEL
RESPONDENT/S:
1
THE COMMECIAL TAX OFFICER,
1ST CIRCLE,COMMERCIAL TAX OFFICE,KALAMASSERY-
683104.
2
THE COMMISSIONER OF STATE TAXES
TAX
TOWER,KILLIPALAM,KARAMANA.P.O,THIRUVANANTHAPURAM-
695002.
3
SECRETARY
TAXES DEPARTMENT,GOVERNMENT OF
KERALA,SECRETARIAT,THIRUVANANTHAPURAM-695001.
4
CENTRAL BOARD OF EXCISE CUSTOMS
DEPARTMENT OF RVENUE,MINISTRY OF FINANCE,GOVERNMENT
OF INDIA,NEW DELHI-110001.
5
THE INSPECTING ASST.COMMISSIONER
COMMERCIAL TAXES,KAKKANAD,ERNAKULAM-682030.
ADDL. AG K.K. RAVINDRANATH.,
SPL. G.P. SRI. C.E. UNNIKRISHNAN.,
GP DR. THUSHARA JAMES.,
SR. SC. SRI. SREELAL N. WARRIER
WPC Nos.23817/2018 & conn.cases 30
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
11.01.2019, ALONG WITH WP(C).23817/2018, WP(C).21134/2018,
WP(C).19819/2018,
WP(C).19620/2018,
WP(C).17616/2018,
WP(C).14819/2018,
WP(C).21550/2018,
WP(C).22146/2018,
WP(C).22346/2018,
WP(C).22348/2018,
WP(C).22549/2018,
WP(C).22746/2018,
WP(C).23146/2018,
WP(C).23149/2018,
WP(C).22764/2018,
WP(C).15163/2018,
WP(C).21362/2018,
WP(C).20817/2018, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WPC Nos.23817/2018 & conn.cases 31
JUDGMENT [ WP(C) 23817/2018 ,WP(C).14819/2018 ,WP(C).15163/2018 ,WP(C).17616/2018 ,WP(C).19620/2018 ,WP(C).19819/2018 ,WP(C).20817/2018 ,WP(C).21134/2018 ,WP(C).21362/2018 ,WP(C).21550/2018 ,WP(C).22146/2018 ,WP(C).22346/2018 ,WP(C).22348/2018 ,WP(C).22549/2018 ,WP(C).22746/2018 ,WP(C).22764/2018 ,WP(C).23146/2018 ,WP(C).23149/2018 ,WP(C).23762/2018 ] In this batch of writ petitions the petitioners have laid challenge, amongst others, on the ground that Section 174 of the KSGST Act is ultra vires of the State's legislative power or on the ground that the demand is barred by limitation under Section 25(1) of the KVAT Act. In some cases, both the grounds have been taken.
WPC Nos.23817/2018 & conn.cases 32 APPENDIX OF WP(C) 23817/2018 PETITIONER'S/S EXHIBITS: EXT P1 COPY OF ANNUAL RETURN FOR THE YEAR2014-15 EXHIBIT P2 COPY OF NOTICE DATED 12-06-2018 ISSUED BY THE 1ST RESPONDENT UNDER SECTION 25(1) FOR THE YEAR 2014-15 EXHIBIT P3 COPY OF INTERIM ORDER DATED 13-04-2018 ISSUED BY THIS HON'BLE COURT IN W.P(C) NO.13552 OF 2018
WPC Nos.23817/2018 & conn.cases 33 APPENDIX OF WP(C) 14819/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE NOTICE DT. 26/3/2018 ISSUED BY 2ND RESPONDENT
WPC Nos.23817/2018 & conn.cases 34 APPENDIX OF WP(C) 15163/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1- A TRUE PHOTOSTAT COPY OF THE SHOW CAUSE NOTICE DATED 25/09/2017 ISSUED BY THE 3RD RESPONDENT. EXHIBIT P2- A TRUE PHOTOSTAT COPY OF THE REPLY DATED 20/11/2017 ISSUED BY THE CHARTERED ACCOUNTANT OF THE PETITIONER. EXHIBIT P3- A TRUE PHOTOSTAT COPY OF THE ORDER IN ORIGINAL NO.62/2017-18 ST (AC) PASSED BY THE ASSISTANT COMMISSIONER.
WPC Nos.23817/2018 & conn.cases 35 APPENDIX OF WP(C) 17616/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE ASSESSMENT ORDER NO.32150264512C/VAT/2011-12 DATED 28.02.2018 ISSUED BY THE 1ST RESPONDENT FOR THE YEAR 2011-12 EXHIBIT P2OF THE INTERIM ORDER PASSED BY THIS HON'BLE COURT IN WPC NO.11335/2018 DATED 04.04.2018. EXHIBIT P3OF THE REVENUE RECOVERY NOTICE ISSUED BY THE 5TH RESPONDENT DEMANDING THE PAYMENT OF THE ASSESSED TAX IN EXHIBIT P1 ORDER DATED 22.05.2018. WPC Nos.23817/2018 & conn.cases 36 APPENDIX OF WP(C) 19620/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1 AOF THE PENALTY NOTICE UNDER KVAT FOR THE YEAR 2012-2013 DATED 28-2-2018 ISSUED BY THE 1ST RESPONDENT. EXHIBIT P2 AOF THE INTERIM ORDER IN W.P(C) NO. 11335/18 DATED 4.4.2018. WPC Nos.23817/2018 & conn.cases 37 APPENDIX OF WP(C) 19819/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1-OF PRE-ASSESSMENT NOTICE NO.32010824474/15-16(CR-3/15-16/NTA-SQD) DATED 23/04/2018 ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER FOR THE ASSESSMENT YEAR 2015-16. EXHIBIT P2- AOF THE INTERIM ORDER DATED 04/04/2018 PASSED IN WP(C)NO.11335 OF 2018 BY THE HON'BLE COURT OF KERALA. EXHIBIT P3- AOF THE ADJOURNMENT REQUEST MADE BY THE PETITIONER DATED 22/05/2018 AND SUBMITTED ON 23/05/2018 ALONG WITH THE NOTING MADE BY THE 1ST RESPONDENT ON 23/05/2018 GRANTING TIME TO FILE OBJECTION.
WPC Nos.23817/2018 & conn.cases 38 APPENDIX OF WP(C) 20817/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1-OF THE ASSESSMENT ORDER NO.IBK(A)48/2017-18 DATED 21/03/2018 ISSUED BY THE 1ST RESPONDENT. EXHIBIT P2-OF THE ORDER IN W.P(C)11335/2018 OF THIS HON'BLE COURT DATED 04/04/2018. WPC Nos.23817/2018 & conn.cases 39 APPENDIX OF WP(C) 21134/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1 : COPY OF ORDER ISSUED BY THE 1ST RESPONDENT FOR THE YEAR 2015-16 DATED 19-12-2017. EXHIBIT P2 : COPY OF ORDER IN WPC.NO.14383/18 OF THIS HON'BLE COURT DATED 27-4-2018. WPC Nos.23817/2018 & conn.cases 40 APPENDIX OF WP(C) 21362/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1.OF THE PRE-ASSESSMENT NOTICE FOR THE YEAR 2012-13 DATED 30.05.2018. WPC Nos.23817/2018 & conn.cases 41 APPENDIX OF WP(C) 21550/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1 AOF THE ASSESSMENT ORDER & DEMAND NOTICE FOR 2015-16 DATED 18.05.2018 ISSUED BY THE 1ST RESPONDENT.
WPC Nos.23817/2018 & conn.cases 42 APPENDIX OF WP(C) 22146/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1: COPY OF ASSESSMENT ORDER ISSUED BY THE 1ST RESPONDENT FOR THE YEAR 2011-12 EXHIBIT P1(A): COPY OF ASSESSMENT ORDER ISSUED BY THE 1ST RESPONDENT FOR THE YEAR 2012-13 EXHIBIT P1(B); COPY OF ASSESSMENT ORDER ISSUED BY THE 1ST RESPONDENT FOR THE YEAR 2013-14 EXHIBIT P1(C): COPY OF THE ASSESSMENT ORDER ISSUED BY THE 1ST RESPONDENT FOR THE YEAR 2014-15 EXHIBIT P2: COPY OF THE ORDER IN W.P.(C) NO.14383/18 OF THIS HON'BLE COURT.
WPC Nos.23817/2018 & conn.cases 43 APPENDIX OF WP(C) 22346/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1.OF THE NOTICE ISSUED TO THE PETITIONER DATED 12.02.2018 FOR 2015-2016 BY THE 1ST RESPONDENT EXHIBIT P2.OF THE ASSESSMENT ORDER BEARING NO.320718-94042/2015-16 DATED 31.03.2018 ISSUED BY THE 1ST RESPONDENT FOR THE YEAR 2015-2016 EXHIBIT P3.OF THE DEMAND NOTICE ISSUED BY THE 1ST RESPONDENT FOR THE 2015-2016 DATED 31.03.2018 IN FORM NO.12 OF THE KVAT ACT EXHIBIT P4. AOF THE INTERIM ORDER PASSED BY THIS HON'BLE COURT IN W.P.(C)NO.11335 OF 2018 DATED 04.04.2018
WPC Nos.23817/2018 & conn.cases 44 APPENDIX OF WP(C) 22348/2018 PETITIONER'S/S EXHIBITS: EXT.P1: COPY OF ASSESSMENT ORDER ISSUED BY THE 1ST RESPONDENT FOR THE YEAR 2013-14. EXT.P2: COPY OF ORDER IN WP(C)NO.14383/18 OF THIS HON'BLE COURT.
WPC Nos.23817/2018 & conn.cases 45 APPENDIX OF WP(C) 22549/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE ASSESSMENT ORDER NO. 32070425422/2010 -11 DATED 30/04/2018 ISSUED BY THE 1ST RESPONDENT. EXHIBIT P2OF THE ASSESSMENT ORDER NO. 32070425422/2011-12 DATED 30/04/2018 ISSUED BY THE 1ST RESPONDENT. EXHIBIT P3OF THE ASSESSMENT ORDER NO. 32070425422/2012-13 DATED 30/04/2018 ISSUED BY THE 1ST RESPONDENT. EXHIBIT P4OF THE ASSESSMENT ORDER NO. 32070425422/2013 -14 DATED 30/04/2018 ISSUED BY THE 1ST RESPONDENT. EXHIBIT P5OF THE ASSESSMENT ORDER NO. 32070425422/2014 -15 DATED 30/04/2018 ISSUED BY THE RESPONDENT. EXHIBIT P6OF THE ORDER DATED 23/02/2018 IN WPC NO.6073/2018 OF THIS HONOURABLE COURT.
WPC Nos.23817/2018 & conn.cases 46 APPENDIX OF WP(C) 22746/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1:OF THE PRE-ASSESSMENT NOTICE NO.32399610710/12-13 DATED 28-06-2018. EXHIBIT P2:OF THE PRE-ASSESSMENT NOTICE NO.32399610710/13-14 DATED 28-06-2018. WPC Nos.23817/2018 & conn.cases 47 APPENDIX OF WP(C) 22764/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE NOTICE NO.32040511255/2012-13 DATED 5.3.2018 ISSUED BY THE 1ST RESPONDENT EXHIBIT P2OF THE REPLY DATED 3.7.2018 FILED BY THE PETITIONER BEFORE THE 1ST RESPONDENT
WPC Nos.23817/2018 & conn.cases 48 APPENDIX OF WP(C) 23146/2018 PETITIONER'S/S EXHIBITS: EXT.P1:OF ASSESSMENT ORDER DATED 15.05.2018 PASSED UNDER SECTION 25(1) OF THE KAVAT ACT FOR THE ASSESSMENT YEAR 2013-
WPC Nos.23817/2018 & conn.cases 50 APPENDIX OF WP(C) 23762/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1 THEOF THE CST ASSESSMENT ORDER FOR THE YEARS 2015-2016 DATED 20.2.2018 BOTH ISSUED BY THE FIRST RESPONDENT TO THE PETITIONER EXHIBIT P1A THEOF THE CST ASSESSMENT ORDER FOR THE YEAR 2017-2018 DATED 20.2.2018 BOTH ISSUED BY THE FIRST RESPONDENT TO THE PETITIONER EXHIBIT P2 THEOF INTERIM ORDER ISSUED BY THIS COURT IN WP(C)NO.13930/2018,DATED 13/04/2018. Css/