K. Anishkumar vs. The Assistant Commissioner Of State Tax
Original PDF →No AI summary yet for this judgment.
Before: HONBLE COURT OF KERALA IN W.P.(C) NO.
NO.32050843514/2017-18 DATED 31-03-2018 FOR THE YEAR 2017-18 ISSUED BY THE IST RESPONDENT TO THE PETITIONER. EXHIBIT P4OF CONSTITUTIONAL (101ST AMENDMENT) ACT 2016. EXHIBIT P5OF THE UNION LIST (LIST) TO THE SEVENTH SCHEDULE TO THE CONSTITUTION OF INDIA. EXHIBIT P6OF THE STATE LIST (LIST II) TO THE SEVENTH SCHEDULE TO THE CONSTITUTION OF INDIA. EXHIBIT P7OF THE NOTIFICATION NO SO 2986(E) DATED 16-09-2016 ISSUED BY THE DEPARTMENT OF REVENUE GOVERNMENT OF INDIA. EXHIBIT P8OF THE INTERIM ORDER ISSUED BY THE HON'BLE COURT OF KERALA IN WPC NO.11335 DATED 04-04-2018. WPC No.22224/2018 & conn.cases 50 APPENDIX OF WP(C) 22596/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE SUMMONS DATED 06.6.2018 ISSUED BY 4TH RESPONDENT TO THE PETITIONER EXHIBIT P2OF THE ORDER DATED 27.04.2018 IN WPC.NO. 14625/2018
WPC No.22224/2018 & conn.cases 51 APPENDIX OF WP(C) 22847/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE PRE-ASSESSMENT NOTICE ISSUED BY 1ST RESPONDENT FOR THE ASSESSMENT YEAR 2017-18 UPTO JUNE DATED 7.5.2018
WPC No.22224/2018 & conn.cases 52 APPENDIX OF WP(C) 23404/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE ASSESSMENT ORDER NO.32010807497/APRIL/2017-18 DATED 27-12- 2017. EXHIBIT P2OF THE ASSESSMENT ORDER NO. 32010807497/MAY/2017-18 DATED 27--12-2017. EXHIBIT P3OF THE ASSESSMENT ORDER NO. 32010807497/JUNE/2017-18 DATED 27-12-2017. WPC No.22224/2018 & conn.cases 53 APPENDIX OF WP(C) 24149/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE PRE ASSESSMENT NOTICE ISSUED BY 1ST RESPONDENT FOR THE MONTHS OF APRIL 2017 TO JUNE 2017 IN THE ASSESSMENT YEAR 2017-18 DATED 25.05.2018
WPC No.22224/2018 & conn.cases 54 APPENDIX OF WP(C) 24516/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1 THE TRUE PHOTOSTAT COPY OF THE ASSESSMENT ORDER OF THE PETITIONER VIDES ORDER NO. 32020994237/2017-18 DATED 28.05.2018 EXHIBIT P2PHOTOSTATE COPY OF THE ORDER DATED 04.04.2018 IN WPC.NO. 11335/2018
WPC No.22224/2018 & conn.cases 55 APPENDIX OF WP(C) 24654/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE NOTICE NO. OR/VC/II/163/17-18 DATED 14.06.2017 U/S.47(2) OF KVAT ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER. EXHIBIT P2OF THE PENALTY ORDER NO. OR- 87/17-18 (VCR/II/163/2017-18) DATED 19.07.2017 FOR THE YEAR 2017-18 U/S.47(6) ISSUED BY THE 2ND RESPONDENT TO THE PETITIONER. EXHIBIT P3OF THE JUDGMENT ISSUED BY HON'BLE COURT OF KERALA IN W.P.(C)NO. 38251/17 DATED 04.12.2017. EXHIBIT P4OF THE REPLY FILED AGAINST EXT.P2 DATED 11.12.2017. EXHIBIT P5OF THE PENALTY ORDER NO. OR/87/17-18 (VCR/II/163/2017-18) DATED 11.12.2017 FOR THE YEAR 2017-18 U/S.47(6) ISSUED BY THE 2ND RESPONDENT TO THE PETITIONER. EXHIBIT P6OF THE CONSTITUTIONAL [101ST AMENDMENT] ACT 2016. EXHIBIT P7OF THE UNION LIST [LIST I] TO THE SEVENTH SCHEDULE TO THE CONSTITUTION OF INDIA. EXHIBIT P8OF THE STATE LIST [LIST II] TO THE SEVENTH SCHEDULE TO THE CONSTITUTION OF INDIA. EXHIBIT P9OF THE NOTIFICATION NO. SO 2986 [E] DATED 16.-9.2016 ISSUED BY THE DEPARTMENT OF REVENUE, GOVERNMENT OF INDIA. EXHIBIT P10OF THE INTERIM ORDER ISSUED BY THE HON'BLE COURT OF KERALA IN W.P.(C)NO. 11335/18 DATED 04.04.2018. WPC No.22224/2018 & conn.cases 56 APPENDIX OF WP(C) 24669/2018 PETITIONER'S/S EXHIBITS: EXHIBIT-P1:OF ORDER DATED 19/4/2018 ISSUED BY 4TH RESPONDENT. EXHIBIT-P2:OF DEMAND NOTICE DATED 19/4/2018 ISSUED BY 4TH RESPONDENT. EXHIBIT-P3:OF ORDER DATED 27/4/2018 IN WP(C) NO.14625/2018. CSS/
Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.