Cause title — parties, addresses and appearances
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
FRIDAY ,THE 11TH DAY OF JANUARY 2019 / 21ST POUSHA, 1940
WP(C).No. 14726 of 2018
PETITIONER/S:
M/S. NEBULA ELECTRICALS
C-18, INDUSTRIAL ESTATE, ETTUMANOOR,KOTTAYAM - 686
631, REPRESENTED BY ITS MANAGING PARTNERSRI.K.J.RAJU
BY ADVS.
SRI.AJI V.DEV
SMT.O.A.NURIYA
RESPONDENT/S:
1
THE STATE TAX OFFICER
(INTELLIGENCE OFFICER-1B)S.G.ST DEPARTMENT, PUBLIC
LIBRARY BUILDING,SASTHRI ROAD, KOTTAYAM 686 001.
2
THE STATE TAX OFFICER
(WORKS CONTRACT) S.G.ST DEPARTMENT,COLLECTORATE,
KOTTAYAM 686 001.
3
THE COMMISSIONER OF STATE TAXES
TAX TOWER, KARAMANA,THIRUVANANTHAPURAM - 695 002.
4
THE STATE OF KERALA
REPRESENTED BY ITS SECRETARY TO TAXES,SECRETARIAT,
THIRUVANANTHAPURAM 695 002.
5
THE CENTRAL BOARD OF INDIRECT TAXES & CUSTOMS
REPRESENTED BY ITS CHAIRMAN, DEPARTMENT OF
REVENUE,NORTH BLOCK, NEW DELHI 110 001.
6
THE UNION OF INDIA
REPRESENTED BY ITS PRINCIPAL SECRETARY,MINISTRY OF
FINANCE,DEPARTMENT OF REVENUE, NORTH BLOCK,NEW DELHI
110 001.
BY ADVS.
SMT.O.M.SHALINA, CGC
SMT.O.M.SHALINA CGC
WPC No.14726/2018 & conn.cases 2
OTHER PRESENT:
ADDL. AG K.K. RAVINDRANATH.,
SPL. G.P. SRI. C.E. UNNIKRISHNAN.,
GP DR. THUSHARA JAMES.,
ADDL. SOLICITOR GENERAL SRI.K.M. NATRAJ.,
CGC., JAISHANKAR V. NAIR.,
SR. SC. SRI. SREELAL N. WARRIER
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
11.01.2019, ALONG WITH WP(C).14538/2018, WP(C).15447/2018,
WP(C).16226/2018,
WP(C).16435/2018,
WP(C).17747/2018,
WP(C).18039/2018,
WP(C).19640/2018,
WP(C).19658/2018,
WP(C).20022/2018,
WP(C).20458/2018,
WP(C).21422/2018,
WP(C).21548/2018,
WP(C).22628/2018,
WP(C).22632/2018,
WP(C).23053/2018,
WP(C).23054/2018,
WP(C).23550/2018,
WP(C).23840/2018, WP(C).24408/2018, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WPC No.14726/2018 & conn.cases 3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
FRIDAY ,THE 11TH DAY OF JANUARY 2019 / 21ST POUSHA, 1940
WP(C).No. 14538 of 2018
PETITIONER/S:
M/S.SABARI & LEON ELECTRICALS (P) LTD.
MNELSON HOUSE, NO.18, NEW COLONEY,
2ND STREET,PALAVANTHANGAL, MANGANALLUR,
CHENNAI-600 094 REPRESENTED BY ITS DIRECTOR NELSON M
BY ADVS.
SRI.U.BALAGANGADHARAN
SRI.V.JAYANANDAKUMAR
RESPONDENT/S:
1
STATE TAX OFFICER(WORKS CONTRACT)
STATE GOODS AND SERVICE TAX
DEPARTMENT,THIRUVANANTHAPURAM-695001
2
THE COMMISSIONER
STATE GST DEPARTMENT,THIRUVANANTHAPURAM- 695 001
3
STATE OF KERALA
REPRESENTED BY SECRETARY
(TAXES),THIRUVANANTHAPURAM-695001
4
CENTRAL BOARD OF EXCISE CUSTOMS
DEPARTMENT OF REVENUE,MINISTRY OF
FINANCE,GOVERNMENT OF INDIA, NEW DELHI-110 001
BY ADV. GOVERNMENT PLEADER
ADDL. AG K.K. RAVINDRANATH.
SPL. G.P. SRI. C.E. UNNIKRISHNAN.
GP DR. THUSHARA JAMES.
SR. SC. SRI. SREELAL N. WARRIER
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
11.01.2019, ALONG WITH WP(C).21548/2018, WP(C).21422/2018,
WP(C).22632/2018,
WP(C).18039/2018,
WP(C).19640/2018,
WP(C).23053/2018,
WP(C).23054/2018,
WP(C).17747/2018,
WP(C).24408/2018,
WP(C).23840/2018,
WP(C).20458/2018,
WP(C).23550/2018,
WP(C).20022/2018,
WP(C).19658/2018,
WP(C).15447/2018,
WP(C).22628/2018,
WP(C).16226/2018,
WP(C).16435/2018, WP(C).14726/2018, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WPC No.14726/2018 & conn.cases 4
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
FRIDAY ,THE 11TH DAY OF JANUARY 2019 / 21ST POUSHA, 1940
WP(C).No. 15447 of 2018
PETITIONER/S:
M/S PERINTHALMANNA GOLD LLP
CALICUT ROAD, ANGADIPPURAM: PERINTHALMANNA,
MALAPPURAM 679 321 REP. BY IBRAHIMKUTTY PALASSERY:
DESIGNATED PARTNER.
BY ADVS.
SRI.P.RAGHUNATH
SRI.PREMJIT NAGENDRAN
RESPONDENT/S:
1
STATE TAX OFFICER-2
DEPT. OF STATE GOODS AND SERVICE TAXES,
PERINTHALMANNA: 679 322.
2
THE COMMISSIONER
STATE GOODS AND SERVICE TAX DEPT.,
THIRUVANANTHAPURAM-695 001.
3
SECRETARY
TAXES DEPARTMENT, GOVERNMENT OF KERALA,
SECRETARIAT, THIRUVANANTHAPURAM-695 001.
4
CENTRAL BOARD EXCISE & CUSTOMS
DEPT. OF REVENUE, MINISTRY OF FINANCE, GOVT. OF
INDIA, NEW DELHI-110 001.
ADDL. AG K.K. RAVINDRANATH.,
SPL. G.P. SRI. C.E. UNNIKRISHNAN.,
GP DR. THUSHARA JAMES.,
SR. SC. SRI. SREELAL N. WARRIER
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 11.01.2019,
ALONG
WITH
WP(C).21548/2018,
WP(C).21422/2018,
WP(C)22632/2018,WP(C)18039/2018,WP(C)19640/2018,WP(C).23053/2018
WP(C).23054/2018,WP(C)14538/2018,WP(C).17747/2018,WP(C)24408/2018,WPC)
23840/2018,WP(C)20458/2018,WP(C).23550/2018,WP(C).20022/2018,WP(C).196
58/2018,WP(C).22628/2018,WP(C).16226/2018,WP(C).16435/2018,WP(C).14726
/2018, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WPC No.14726/2018 & conn.cases 5
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
FRIDAY ,THE 11TH DAY OF JANUARY 2019 / 21ST POUSHA, 1940
WP(C).No. 16226 of 2018
PETITIONER/S:
O.V PATHROSE
M/S.DRISYA MARBLES, ANJUMOORTHYMANGALAM,
VADAKKENCHERRY, PALAKKAD DISTRICT.
BY ADVS.
SRI.HARISANKAR V. MENON
SMT.MEERA V.MENON
RESPONDENT/S:
1
ASST. COMMISSIONER OF STATE TAX
STATE GST DEPARTMENT, SPECIAL CIRCLE, PALAKKAD-
678001.
2
THE COMMISSIONER STATE GOODS AND SERVICE TAX
DEPARTMENT
THIRUVANANTHAPURAM-695001.
3
SECRETARY TAXES DEPARTMENT
GOVERNMENT OF KERALA, SECRETARIAT,
THIRUVANANTHAPURAM-695001.
4
CENTRAL BOARD OF EXCISE CUSTOMS
DEPARTMENT OF REVENUE, MINISTRY OF FINANCE,
GOVERNMENT OF INDIA, NEW DELHI-1109001.
BY ADVS.
SRI.R.HARISHANKAR, SC, CENTRAL BOARD OF EXCISE
& CUSTOMS
SRI.R.HARISHANKAR SC CENTRAL BOARD OF EXCISE AMP
CUSTOMS
ADDL. AG K.K. RAVINDRANATH.,
SPL. G.P. SRI. C.E. UNNIKRISHNAN.,
GP DR. THUSHARA JAMES.,
SR. SC. SRI. SREELAL N. WARRIER
WPC No.14726/2018 & conn.cases 6
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
11.01.2019, ALONG WITH WP(C).21548/2018, WP(C).21422/2018,
WP(C).22632/2018,
WP(C).18039/2018,
WP(C).19640/2018,
WP(C).23053/2018,
WP(C).23054/2018,
WP(C).14538/2018,
WP(C).17747/2018,
WP(C).24408/2018,
WP(C).23840/2018,
WP(C).20458/2018,
WP(C).23550/2018,
WP(C).20022/2018,
WP(C).19658/2018,
WP(C).15447/2018,
WP(C).22628/2018,
WP(C).16435/2018, WP(C).14726/2018, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WPC No.14726/2018 & conn.cases 7
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
FRIDAY ,THE 11TH DAY OF JANUARY 2019 / 21ST POUSHA, 1940
WP(C).No. 16435 of 2018
PETITIONER/S:
PRESIDIUM GROUP
OM SHAKTHI, ULIYAKOVIL NAGAR, ULIYAKOVIL
P.O.,KOLLAM-691 002, REPRESENTED BY ITS
PROPRIETOR,SRI. VENKITESH PRASAD.
BY ADV. SRI.RAJESH NAMBIAR
RESPONDENT/S:
1
STATE TAX OFFICER (INVESTIGATION BRANCH-II)
STATE GOODS AND SERVICE TAX DEPARTMENT,KOLLAM,
PIN- 691 002.
2
THE COMMISSIONER
STATE GOODS AND SERVICE TAX
DEPARTMENT,THIRUVANANTHAPURAM-695 001.
3
STATE OF KERALA
REPRESENTED BY ITS SECRETARY,TAXES DEPARTMENT,
GOVT. SECRETARIAT, THIRUVANANTHAPURAM-695 001.
ADDL. AG K.K. RAVINDRANATH.,
SPL. G.P. SRI. C.E. UNNIKRISHNAN.,
GP DR. THUSHARA JAMES.,
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
11.01.2019, ALONG WITH WP(C).21548/2018, WP(C).21422/2018,
WP(C).22632/2018,
WP(C).18039/2018,
WP(C).19640/2018,
WP(C).23053/2018,
WP(C).23054/2018,
WP(C).14538/2018,
WP(C).17747/2018,
WP(C).24408/2018,
WP(C).23840/2018,
WP(C).20458/2018,
WP(C).23550/2018,
WP(C).20022/2018,
WP(C).19658/2018,
WP(C).15447/2018,
WP(C).22628/2018,
WP(C).16226/2018, WP(C).14726/2018, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WPC No.14726/2018 & conn.cases 8
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
FRIDAY ,THE 11TH DAY OF JANUARY 2019 / 21ST POUSHA, 1940
WP(C).No. 17747 of 2018
PETITIONER/S:
SULPHI
PROPRIETOR, AYIRATH MOTORS, KOTTUKULANGAR,
KAYAMKULAM, ALAPPUZHA DISTRICT.
BY ADVS.
SRI.S.ANIL KUMAR (TRIVANDRUM)
SRI.M.RAJAGOPAL
RESPONDENT/S:
1
ASSISTANT COMMISSIONER(ASSESSMENT)
SGST DEPARTMENT, SPECIAL CIRCLE, ALAPPUZHA, PIN -
691 002.
2
THE STATE OF KERALA
REPRESENTED BY THE PRINCIPAL SECRETARY TO
GOVERNMENT, TAXES DEPARTMENT, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM - 695 001.
3
UNION OF INDIA
REPRESENTED BY ITS SECRETARY, DEPARTMENT OF
REVENUE, MINISTRY OF FINANCE, ROOM NO. 46, NORTH
BLOCK, NEW DELHI - 110 001.
BY ADVS.
SRI.JAGADEESH LAKSHMAN, CGC
SRI.JAGADEESH LAKSHMAN CGC
ADDL. AG K.K. RAVINDRANATH.,
SPL. G.P. SRI. C.E. UNNIKRISHNAN.,
GP DR. THUSHARA JAMES.,
ADDL. SOLICITOR GENERAL SRI.K.M. NATRAJ.,
CGC., JAISHANKAR V. NAIR.,
WPC No.14726/2018 & conn.cases 9
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
11.01.2019, ALONG WITH WP(C).21548/2018, WP(C).21422/2018,
WP(C).22632/2018,
WP(C).18039/2018,
WP(C).19640/2018,
WP(C).23053/2018,
WP(C).23054/2018,
WP(C).14538/2018,
WP(C).24408/2018,
WP(C).23840/2018,
WP(C).20458/2018,
WP(C).23550/2018,
WP(C).20022/2018,
WP(C).19658/2018,
WP(C).15447/2018,
WP(C).22628/2018,
WP(C).16226/2018,
WP(C).16435/2018, WP(C).14726/2018, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WPC No.14726/2018 & conn.cases 10
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
FRIDAY ,THE 11TH DAY OF JANUARY 2019 / 21ST POUSHA, 1940
WP(C).No. 18039 of 2018
PETITIONER/S:
K.V.SHIRAZ
AGED 47 YEARS
PROPRIETOR, NEHA LEATHER, PKV BUILDING,DOOR
NO.40/1488, 1ST FLOOR, MARKET ROAD, ERNAKULAM.
BY ADVS.
SRI.K.I.MAYANKUTTY MATHER
KUM.NARAYANI HARIKRISHNAN
RESPONDENT/S:
1
STATE OF KERALA
REPRESENTED BY CHIEF SECRETARY TO
GOVERNMENT,SECRETARIAT, THIRUVANANTHAPURAM-695001.
2
UNION OF INDIA
REPRESENTED BY SECRETARY TO GOVERNMENT,DEPARTMENT
OF REVENUE AND FINANCE,NEW DELHI-110001.
3
COMMISSIONER
STATE GOODS AND SERVICES TAX DEPARTMENT,TAX TOWERS,
KARAMANA, THIRUVANANTHAPURAM-695001.
4
INTELLIGENCE OFFICER IB
OFFICE OF THE DEPUTY
COMMISSIONER(INTELLIGENCE)STATE GOODS AND SERVICE
TAX DEPARTMENT,EDAPALLY, KOCHI-682024.
5
INSPECTING ASSISTANT COMMISSIONERRECOVERY
COMMERCIAL TAXES, ERNAKULAM-682015.
ADDL. AG K.K. RAVINDRANATH.,
SPL. G.P. SRI. C.E. UNNIKRISHNAN.,
GP DR. THUSHARA JAMES.,
ADDL. SOLICITOR GENERAL SRI.K.M. NATRAJ.,
CGC., JAISHANKAR V. NAIR.,
WPC No.14726/2018 & conn.cases 11
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
11.01.2019, ALONG WITH WP(C).21548/2018, WP(C).21422/2018,
WP(C).22632/2018,
WP(C).19640/2018,
WP(C).23053/2018,
WP(C).23054/2018,
WP(C).14538/2018,
WP(C).17747/2018,
WP(C).24408/2018,
WP(C).23840/2018,
WP(C).20458/2018,
WP(C).23550/2018,
WP(C).20022/2018,
WP(C).19658/2018,
WP(C).15447/2018,
WP(C).22628/2018,
WP(C).16226/2018,
WP(C).16435/2018, WP(C).14726/2018, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WPC No.14726/2018 & conn.cases 12
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
FRIDAY ,THE 11TH DAY OF JANUARY 2019 / 21ST POUSHA, 1940
WP(C).No. 19640 of 2018
PETITIONER/S:
M/S. KURIAKOSE & SONS
HILL PRODUCE DEALERS, MEENANGADI ROAD, MEENANGADI,
WAYANAD-673591, REPRESENTED BY ITS PARTNER SALU
C.K.
BY ADVS.
SRI.P.N.DAMODARAN NAMBOODIRI
SRI.P.UNNIKRISHNAN (THRISSUR)
RESPONDENT/S:
1
THE STATE TAX OFFICER
SGST DEPARTMENT, KALPETTA-673121.
2
THE COMMISSIONER OF STATE TAXES
TAX TOWER, KILLIPALAM, KARAMANA P.O.,
THIRUVANANTHAPURAM-695002.
3
THE SECRETARY
TAXES DEPARTMENT, GOVERNMENT OF KERALA,
SECRETARIAT, THIRUVANANTHAPURAM-695001.
4
THE CENTRAL BOARD OF EXCISE CUSTOMS
DEPARTMENT OF REVENUE, MINISTRY OF FINANCE,
GOVERNMENT OF INDIA, NEW DELHI-110001.
ADDL. AG K.K. RAVINDRANATH.,
SPL. G.P. SRI. C.E. UNNIKRISHNAN.,
GP DR. THUSHARA JAMES.,
SR. SC. SRI. SREELAL N. WARRIER
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
11.01.2019, ALONG WITH WP(C).21548/2018, WP(C).21422/2018,
WP(C).22632/2018,
WP(C).18039/2018,
WP(C).23053/2018,
WP(C).23054/2018,
WP(C).14538/2018,
WP(C).17747/2018,
WP(C).24408/2018,
WP(C).23840/2018,
WP(C).20458/2018,
WP(C).23550/2018,
WP(C).20022/2018,
WP(C).19658/2018,
WP(C).15447/2018,
WP(C).22628/2018,
WP(C).16226/2018,
WP(C).16435/2018, WP(C).14726/2018, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WPC No.14726/2018 & conn.cases 13
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
FRIDAY ,THE 11TH DAY OF JANUARY 2019 / 21ST POUSHA, 1940
WP(C).No. 19658 of 2018
PETITIONER/S:
ZIA UI HAQUE,
PROPRIETOR, EDAPPAYIL CYCLE WORLD, 5/879 F,
MULAYAMKAVU ROAD KOPPAM,PULASSERY P.O PATTAMBI
BY ADV. SMT.S.K.DEVI
RESPONDENT/S:
1
THE STATE TAX OFFICER,
PATTAMBI 679 104.
2
THE SECRETARY,
TAXES DEPARTMENT GOVERNMENT OF KERALA,SECRETARIAT,
THIRUVANANTHAPURAM - 695001.
3
CENTRAL BOARD OF EXCISE & CUSTOMS
DEPARTMENT OF REVENUE, MINISTRY OF
FINANCE,GOVERNMENT OF INDIA, NEW DELHI - 110 001.
BY ADVS.
SMT.PREETHA S. NAIR, SC, CENTRAL BOARD OF EXCISE
AND CUSTOMS
SMT.PREETHA S. NAIR SC CENTRAL BOARD OF EXCISE AND
CUSTOMS
ADDL. AG K.K. RAVINDRANATH.,
SPL. G.P. SRI. C.E. UNNIKRISHNAN.,
GP DR. THUSHARA JAMES.,
SR. SC. SRI. SREELAL N. WARRIER
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
11.01.2019, ALONG WITH WP(C).21548/2018, WP(C).21422/2018,
WP(C).22632/2018,
WP(C).18039/2018,
WP(C).19640/2018,
WP(C).23053/2018,
WP(C).23054/2018,
WP(C).14538/2018,
WP(C).17747/2018,
WP(C).24408/2018,
WP(C).23840/2018,
WP(C).20458/2018,
WP(C).23550/2018,
WP(C).20022/2018,
WP(C).15447/2018,
WP(C).22628/2018,
WP(C).16226/2018,
WP(C).16435/2018, WP(C).14726/2018, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WPC No.14726/2018 & conn.cases 14
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
FRIDAY ,THE 11TH DAY OF JANUARY 2019 / 21ST POUSHA, 1940
WP(C).No. 20022 of 2018
PETITIONER/S:
JOHN JOSE CO.,
AGED 73 YEARS
XXXI/439-F, METRO SCAPE, PATHADIPALAM, EDAPPALLY,
KOCHI-682 024, REPRESENTED BY ITS MANAGING PARTNER,
MR. V.V.JOHN.
BY ADV. SRI.R.MURALIDHARAN (AROOR)
RESPONDENT/S:
1
THE ASSISTANT COMMISSIONER (ASSMT)
STATE GOODS AND SERVICE TAX OFFICE, SPECIAL CIRCLE-
III,DEPARTMENT OF STATE GOODS AND SERVICE TAX, TAX
COMPLEX, ERNAKULAM, PIN- 682 015.
2
THE COMMISSIONER OF STATE TAXES
TAX TOWER, KILLIPALAM, KARAMANA
P.O.,THIRUVANANTHAPURAM-695 002.
3
STATE OF KERALA
REPRESENTED BY THE SECRETARY TO GOVERNMENT, TAXES
DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN-695 002.
4
CENTRAL BOARD OF EXCISE CUSTOMS
DEPARTMENT OF REVENUE, MINISTRY OF FINANCE,
GOVERNMENT OF INDIA, NEW DELHI-110 001.
5
THE ASSISTANT COMMISSIONER OF STATE TAX
STATE GOODS AND SERVICE TAX DEPARTMENT, ERNAKULAM
AT CIVIL STATION, KAKKANAD, PIN-682 030.
BY ADVS.
SMT.PREETHA S. NAIR, SC, CENTRAL BOARD OF EXCISE
AND CUSTOMS
SMT.PREETHA S. NAIR SC CENTRAL BOARD OF EXCISE AND
CUSTOMS
WPC No.14726/2018 & conn.cases 15
ADDL. AG K.K. RAVINDRANATH.,
SPL. G.P. SRI. C.E. UNNIKRISHNAN.,
GP DR. THUSHARA JAMES.,
SR. SC. SRI. SREELAL N. WARRIER
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
11.01.2019, ALONG WITH WP(C).21548/2018, WP(C).21422/2018,
WP(C).22632/2018,
WP(C).18039/2018,
WP(C).19640/2018,
WP(C).23053/2018,
WP(C).23054/2018,
WP(C).14538/2018,
WP(C).17747/2018,
WP(C).24408/2018,
WP(C).23840/2018,
WP(C).20458/2018,
WP(C).23550/2018,
WP(C).19658/2018,
WP(C).15447/2018,
WP(C).22628/2018,
WP(C).16226/2018,
WP(C).16435/2018, WP(C).14726/2018, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WPC No.14726/2018 & conn.cases 16
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
FRIDAY ,THE 11TH DAY OF JANUARY 2019 / 21ST POUSHA, 1940
WP(C).No. 20458 of 2018
PETITIONER/S:
M/S.SMK PLASTICS
PENGATTUSSERRY, ERUMATHALA P.O.,ALUVA REPRESENTED
BY, K A MUHAMMAD SHERIFF,MG.PARTNER.
BY ADVS.
SRI.P.S.SOMAN
SMT.T.RADHAMANY
RESPONDENT/S:
1
COMMERCIAL TAX OFFICER
COMMERCIAL TAX OFFICE, KAP COMPLEX, ALUVA-683501.
2
THE COMMISSIONER
STATE GOODS & SERVICE TAX DEPARTMENT,TAX TOWER,
KARAMANA P.O.,THIRUVANANTHAPURAM-695001.
3
THE SECRETARY
TAXES DEPARTMENT, GOVERNMENT OF KERALA,SECRETARIAT,
THIRUVANANTHAPURAM-695001.
4
CENTRAL BOARD OF EXCISE CUSTOMS
DEPARTMENT OF REVENUE, MINISTRY OF
FINANCE,GOVERNMENT OF INDIA, NEW DELHI-110001.
5
INSPECTING ASSISTANT COMMISSIONER
COMMERCIAL TAXES, TAX COMPLEX,MATTANCHERRY, COCHIN-
02.
BY ADVS.
SRI.R.HARISHANKAR, SC, CENTRAL BOARD OF EXCISE
& CUSTOMS
SRI.R.HARISHANKAR SC CENTRAL BOARD OF EXCISE AMP
CUSTOMS
WPC No.14726/2018 & conn.cases 17
ADDL. AG K.K. RAVINDRANATH.,
SPL. G.P. SRI. C.E. UNNIKRISHNAN.,
GP DR. THUSHARA JAMES.,
SR. SC. SRI. SREELAL N. WARRIER
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
11.01.2019, ALONG WITH WP(C).21548/2018, WP(C).21422/2018,
WP(C).22632/2018,
WP(C).18039/2018,
WP(C).19640/2018,
WP(C).23053/2018,
WP(C).23054/2018,
WP(C).14538/2018,
WP(C).17747/2018,
WP(C).24408/2018,
WP(C).23840/2018,
WP(C).23550/2018,
WP(C).20022/2018,
WP(C).19658/2018,
WP(C).15447/2018,
WP(C).22628/2018,
WP(C).16226/2018,
WP(C).16435/2018, WP(C).14726/2018, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WPC No.14726/2018 & conn.cases 18
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
FRIDAY ,THE 11TH DAY OF JANUARY 2019 / 21ST POUSHA, 1940
WP(C).No. 21422 of 2018
PETITIONER/S:
M/S. VALAYANATTU AUDITORIUM
PAZHAVANGADI, RANNI, PATHANAMTHITTA
DISTRICT,REPRESENTED BY ITS PARTNER, NETHA SCHARIA.
BY ADVS.
SRI.HARISANKAR V. MENON
SMT.K.KRISHNA
SMT.MEERA V.MENON
RESPONDENT/S:
1
THE STATE TAX OFFICER
SQUAD NO.1, STATE GOODS AND SERVICE TAXDEPARTMENT,
PATHANAMTHITTA-689 645.
2
THE COMMISSIONER
STATE GOODS AND SERVICE TAX
DEPARTMENT,THIRUVANANTHAPURAM-695 001.
3
SECRETARY
TAXES DEPARTMENT, GOVERNMENT OF KERALA,SECRETARIAT,
THIRUVANANTHAPURAM-695 001.
ADDL. AG K.K. RAVINDRANATH.,
SPL. G.P. SRI. C.E. UNNIKRISHNAN.,
GP DR. THUSHARA JAMES.,
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
11.01.2019, ALONG WITH WP(C).21548/2018, WP(C).22632/2018,
WP(C).18039/2018,
WP(C).19640/2018,
WP(C).23053/2018,
WP(C).23054/2018,
WP(C).14538/2018,
WP(C).17747/2018,
WP(C).24408/2018,
WP(C).23840/2018,
WP(C).20458/2018,
WP(C).23550/2018,
WP(C).20022/2018,
WP(C).19658/2018,
WP(C).15447/2018,
WP(C).22628/2018,
WP(C).16226/2018,
WP(C).16435/2018, WP(C).14726/2018, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WPC No.14726/2018 & conn.cases 19
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
FRIDAY ,THE 11TH DAY OF JANUARY 2019 / 21ST POUSHA, 1940
WP(C).No. 21548 of 2018
PETITIONER/S:
M/S. QUALITY AIRPORT HOTELS & FLIGHT SERVICES PVT.
LTD.
NAYATHODE, ERNAKULAM DIST.,REPRESENTED BY ITS
DIRECTOR BINDHU MARY VINOD.
BY ADVS.
SMT.S.K.DEVI
SRI.SHANMUGHAM D. JAYAN
RESPONDENT/S:
1
THE INTELLIGENCE OFFICER
COMMERCIAL TAXES, SQUAD NO.V.,MATTANCHERY AT MINI
CIVIL STATION,PERUMBAVOOR 683542.
2
THE SECRETARY
TAXES DEPARTMENT, GOVERNMENT OF KERALA,SECRETARIAT,
THIRUVANANTHAPURAM 695 001.
3
CENTRAL BOARD OF EXCISE CUSTOMS
DEPARTMENT OF REVENUE, MINISTRY OF
FINANCE,GOVERNMENT OF INDIA, NEW DELHI 110.001.
BY ADV. SRI.RAMAVARMA REGHUNATHAN THAMBURAN SC
CENTRAL BOARD OF EXCISE AMP CUSTOMS
ADDL. AG K.K. RAVINDRANATH.,
SPL. G.P. SRI. C.E. UNNIKRISHNAN.,
GP DR. THUSHARA JAMES.,
SR. SC. SRI. SREELAL N. WARRIER
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
11.01.2019, ALONG WITH WP(C).21422/2018, WP(C).22632/2018,
WP(C).18039/2018,
WP(C).19640/2018,
WP(C).23053/2018,
WP(C).23054/2018,
WP(C).14538/2018,
WP(C).17747/2018,
WP(C).24408/2018,
WP(C).23840/2018,
WP(C).20458/2018,
WP(C).23550/2018,
WP(C).20022/2018,
WP(C).19658/2018,
WP(C).15447/2018,
WP(C).22628/2018,
WP(C).16226/2018,
WP(C).16435/2018, WP(C).14726/2018, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WPC No.14726/2018 & conn.cases 20
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
FRIDAY ,THE 11TH DAY OF JANUARY 2019 / 21ST POUSHA, 1940
WP(C).No. 22628 of 2018
PETITIONER/S:
M/S. ARCHANA SILKS
TRIPAYAR, NATTIKA, THRISSUR PO-680566,REPRESENTED
BY ITS MANAGING PARTNER SRI.SHINOY K.S
BY ADV. SRI.K.S.HARIHARAN NAIR
RESPONDENT/S:
1
STATE TAX OFFICER (IB)
ASSISTANT COMMISSIONER OF STATE TAX
(INTELLIGENCE)STATE GOODS AND SERVICE TAX
DEPARTMENT, THRISSUR,KERALA, PIN-680003.
2
THE STATE OF KERALA
REPRESENTED BY THE PRINCIPAL SECRETARY TO
GOVERNMENT,TAXES DEPARTMENT, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM-695001.
3
UNION OF INDIA
REPRESENTED BY ITS SECRETARY, DEPARTMENT OF
REVENUE,MINISTRY OF FINANCE, ROOM NO.46, NORTH
BLOCK, NEW DELHI-110001.
BY ADVS.
SRI.M.RAJENDRA KUMAR, CGC
SRI.M.RAJENDRA KUMAR CGC
ADDL. AG K.K. RAVINDRANATH.,
SPL. G.P. SRI. C.E. UNNIKRISHNAN.,
GP DR. THUSHARA JAMES.,
ADDL. SOLICITOR GENERAL SRI.K.M. NATRAJ.,
CGC., JAISHANKAR V. NAIR.,
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
11.01.2019, ALONG WITH WP(C).21548/2018, WP(C).21422/2018,
WP(C).22632/2018,
WP(C).18039/2018,
WP(C).19640/2018,
WP(C).23053/2018,
WP(C).23054/2018,
WP(C).14538/2018,
WP(C).17747/2018,
WP(C).24408/2018,
WP(C).23840/2018,
WP(C).20458/2018,
WP(C).23550/2018,
WP(C).20022/2018,
WP(C).19658/2018,
WP(C).15447/2018,
WP(C).16226/2018,
WP(C).16435/2018, WP(C).14726/2018, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WPC No.14726/2018 & conn.cases 21
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
FRIDAY ,THE 11TH DAY OF JANUARY 2019 / 21ST POUSHA, 1940
WP(C).No. 22632 of 2018
PETITIONER/S:
E.C. THOMAS,AGED 52 YEARS, S/O. CHEEKU,
ELATHUPARAMBIL,KUNJITHAI.P.O.,VADAKKEKKARA
VILLAGE,NORTH PARAVOOR, ERNAKULAM DISTRICTPIN- 683
522.
BY ADV. SRI.R.MURALIDHARAN (AROOR)
RESPONDENT/S:
1
THE STATE TAX OFFICER-I
STATE GOODS AND SERVICE TAX DEPARTMENT OF
KERALA,NORTH PARAVUR, ERNAKULAM DISTRICT,
KOCHI,PIN- 683 513
2
THE COMMISSIONER OF STATE TAXES
TAX TOWER, KILLIPALAM,
KARAMANA.P.O.,THIRUVANANTHAPURAM - 695 002
3
STATE OF KERALA
REPRESENTED BY THE SECRETARY TO GOVERNMENT,TAXES
DEPARTMENT,GOVERNMENT
SECRETARIAT,THIRUVANANTHAPURAM, PIN- 695 002
4
CENTRAL BOARD OF EXCISE CUSTOMS
DEPARTMENT OF REVENUE, MINISTRY OF
FINANCE,GOVERNMENT OF INDIA,NEW DELHI- 110 001
5
THE INSPECTING ASSISTANT COMMISSIONER
DEPARTMENT OF COMMERCIAL TAXES,TAX COMPLEX, BAZAR
ROAD,MATTANCHERRY, PIN- 682 002
BY ADVS.
SRI.THOMAS MATHEW NELLIMOOTTIL, SC, CENTRAL BOARD
OF EXCISE & CUSTOMS
SRI.THOMAS MATHEW NELLIMOOTTIL SC CENTRAL BOARD OF
EXCISE AMP CUSTOMS
ADDL. AG K.K. RAVINDRANATH.,
SPL. G.P. SRI. C.E. UNNIKRISHNAN.,
GP DR. THUSHARA JAMES.,
SR. SC. SRI. SREELAL N. WARRIER
WPC No.14726/2018 & conn.cases 22
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
11.01.2019, ALONG WITH WP(C).21548/2018, WP(C).21422/2018,
WP(C).18039/2018,
WP(C).19640/2018,
WP(C).23053/2018,
WP(C).23054/2018,
WP(C).14538/2018,
WP(C).17747/2018,
WP(C).24408/2018,
WP(C).23840/2018,
WP(C).20458/2018,
WP(C).23550/2018,
WP(C).20022/2018,
WP(C).19658/2018,
WP(C).15447/2018,
WP(C).22628/2018,
WP(C).16226/2018,
WP(C).16435/2018, WP(C).14726/2018, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WPC No.14726/2018 & conn.cases 23
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
FRIDAY ,THE 11TH DAY OF JANUARY 2019 / 21ST POUSHA, 1940
WP(C).No. 23053 of 2018
PETITIONER/S:
M/S.NISA INDUSTRIAL SERVICE PVT. LTD.
KATHRIKKADAVU, KALOOR, KOCHI - 17,REPRESENTED BY
ITS REGIONAL MANAGER,V.P.HEMANTHKUMAR.
BY ADVS.
SRI.HARISANKAR V. MENON
SMT.MEERA V.MENON
RESPONDENT/S:
1
THE STATE TAX OFFICER
STATE GOODS & SERVICES TAX DEPARTMENT,2ND CIRCLE,
KALAMASSERY AT MINI CIVIL STATION,KAKKANAD - 682
030.
2
THE COMMISSIONER
STATE GOODS AND SERVICES TAX
DEPARTMENT,THIRUVANANTHAPURAM - 695 001.
3
SECRETARY
TAXES DEPARTMENT, GOVERNMENT OF KERALA,SECRETARIAT,
THIRUVANANTHAPURAM - 695 001.
ADDL. AG K.K. RAVINDRANATH.,
SPL. G.P. SRI. C.E. UNNIKRISHNAN.,
GP DR. THUSHARA JAMES.,
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
11.01.2019, ALONG WITH WP(C).21548/2018, WP(C).21422/2018,
WP(C).22632/2018,
WP(C).18039/2018,
WP(C).19640/2018,
WP(C).23054/2018,
WP(C).14538/2018,
WP(C).17747/2018,
WP(C).24408/2018,
WP(C).23840/2018,
WP(C).20458/2018,
WP(C).23550/2018,
WP(C).20022/2018,
WP(C).19658/2018,
WP(C).15447/2018,
WP(C).22628/2018,
WP(C).16226/2018,
WP(C).16435/2018, WP(C).14726/2018, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WPC No.14726/2018 & conn.cases 24
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
FRIDAY ,THE 11TH DAY OF JANUARY 2019 / 21ST POUSHA, 1940
WP(C).No. 23054 of 2018
PETITIONER/S:
M/S.SAHYA PLAST (P)LTD.
NIDA,KANJIKODE,PALAKKAD,REPRESENTED BY ITS MANAGING
DIRECTOR,KERALAN.K.V.
BY ADVS.
SRI.HARISANKAR V. MENON
SMT.K.KRISHNA
SMT.MEERA V.MENON
RESPONDENT/S:
1
THE STATE TAX OFFICER
SQUAD NO.VI,STATE GOODS & SERVICES TAX
DEPARTMENT,PALAKKAD-678001.
2
THE COMMISSIONER
STATE GOODS AND SERVICES TAX
DEPARTMENT,THIRUVANANTHAPURAM-695001.
3
SECRETARY
TAXES DEPARTMENT,GOVERNMENT OF
KERALA,SECRETARIAT,THIRUVANANTHAPURAM-695001.
ADDL. AG K.K. RAVINDRANATH.,
SPL. G.P. SRI. C.E. UNNIKRISHNAN.,
GP DR. THUSHARA JAMES.,
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
11.01.2019, ALONG WITH WP(C).21548/2018, WP(C).21422/2018,
WP(C).22632/2018,
WP(C).18039/2018,
WP(C).19640/2018,
WP(C).23053/2018,
WP(C).14538/2018,
WP(C).17747/2018,
WP(C).24408/2018,
WP(C).23840/2018,
WP(C).20458/2018,
WP(C).23550/2018,
WP(C).20022/2018,
WP(C).19658/2018,
WP(C).15447/2018,
WP(C).22628/2018,
WP(C).16226/2018,
WP(C).16435/2018, WP(C).14726/2018, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WPC No.14726/2018 & conn.cases 25
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
FRIDAY ,THE 11TH DAY OF JANUARY 2019 / 21ST POUSHA, 1940
WP(C).No. 23550 of 2018
PETITIONER/S:
FEBIN CHACKO GEORGE
AGED 21 YEARS, S/O. GEORGE A GEORGE, AMARITHARAYIL
HOUSE, OLAKETTIAMBALAM P.O., VATHIKULAM, THEKKEKARA
P.O., MAVELIKARA - 690107.
BY ADVS.
SRI.RINNY STEPHEN CHAMAPARAMPIL
SRI.NAVEEN RADHAKRISHNAN
SRI.T.O.NOUSHAD
RESPONDENT/S:
1
STATE OF KERALA
REPRESENTED BY THE SECRETARY, TAXES DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM - 695001.
2
THE STATE TAX OFFICER LT
OFFICE OF THE DEPUTY COMMISSIONER, STATE TAX OFFICE
(LT), STATE GOODS AND SERVICE TAX DEPARTMENT,
ALAPPUZHA.
3
THE INTELLIGENCE OFFICER
SQUAD NO.II, STATE GOODS AND SERVICE TAX
DEPARTMENT, CHENGANNUR.
4
THE CENTRAL BOARD OF EXCISE AND CUSTOMS
DEPARTMENT OF REVENUE, MINISTRY OF FINANCE,
GOVERNMENT OF INDIA, NEW DELHI - 110001.
ADDL. AG K.K. RAVINDRANATH.,
SPL. G.P. SRI. C.E. UNNIKRISHNAN.,
GP DR. THUSHARA JAMES.,
SR. SC. SRI. SREELAL N. WARRIER
WPC No.14726/2018 & conn.cases 26
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
11.01.2019, ALONG WITH WP(C).21548/2018, WP(C).21422/2018,
WP(C).22632/2018,
WP(C).18039/2018,
WP(C).19640/2018,
WP(C).23053/2018,
WP(C).23054/2018,
WP(C).14538/2018,
WP(C).17747/2018,
WP(C).24408/2018,
WP(C).23840/2018,
WP(C).20458/2018,
WP(C).20022/2018,
WP(C).19658/2018,
WP(C).15447/2018,
WP(C).22628/2018,
WP(C).16226/2018,
WP(C).16435/2018, WP(C).14726/2018, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WPC No.14726/2018 & conn.cases 27
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
FRIDAY ,THE 11TH DAY OF JANUARY 2019 / 21ST POUSHA, 1940
WP(C).No. 23840 of 2018
PETITIONER/S:
BEST DISTRIBUTORS, KUMBALAM
KUMBALAM, KOCHI-682506, REPRESENTED BY HANEESA
SAJEER,PROPRIETOR, BEST DISTRIBUTORS.
BY ADVS.
SRI.K.M.CHERIAN
SRI.N.JAYAKUMAR
SRI.R.RAMAKRISHNAN POTTY
RESPONDENT/S:
1
THE STATE TAX OFFICER, TRIPUNITHURA
DEPARTMENT OF STATE GOODS AND SERVICES TAX,2ND
CIRCLE, MINI CIVIL STATION, TRIPUNITHURA-682301.
2
THE COMMISSIONER
DEPARTMENT OF STATE GOODS AND SERVICE
TAX,THIRUVANANTHAPURAM-695001.
3
THE STATE OF KERALA
REPRESENTED BY THE SECRETARY, DEPARTMENT OF
TAXES,SECRETARIAT, THIRUVANANTHAPURAM-695001.
4
CENTRAL BOARD OF EXCISE CUSTOMS.
DEPARTMENT OF REVENUE, MINISTRY OF
FINANCE,GOVERNMENT OF INDIA, NEW DELHI-110001.
ADDL. AG K.K. RAVINDRANATH.,
SPL. G.P. SRI. C.E. UNNIKRISHNAN.,
GP DR. THUSHARA JAMES.,
SR. SC. SRI. SREELAL N. WARRIER
WPC No.14726/2018 & conn.cases 28
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
11.01.2019, ALONG WITH WP(C).21548/2018, WP(C).21422/2018,
WP(C).22632/2018,
WP(C).18039/2018,
WP(C).19640/2018,
WP(C).23053/2018,
WP(C).23054/2018,
WP(C).14538/2018,
WP(C).17747/2018,
WP(C).24408/2018,
WP(C).20458/2018,
WP(C).23550/2018,
WP(C).20022/2018,
WP(C).19658/2018,
WP(C).15447/2018,
WP(C).22628/2018,
WP(C).16226/2018,
WP(C).16435/2018, WP(C).14726/2018, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WPC No.14726/2018 & conn.cases 29
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
FRIDAY ,THE 11TH DAY OF JANUARY 2019 / 21ST POUSHA, 1940
WP(C).No. 24408 of 2018
PETITIONER/S:
VINCENT P.P.
AGED 64 YEARS
PROPRIETOR, M/S UNITED IMPEX, ANNAMANADA, THRISSUR.
BY ADVS.
SMT.S.K.DEVI
SRI.SANTHOSH P.ABRAHAM
RESPONDENT/S:
1
THE STATE TAX OFFICER
STATE GOODA AND SERVICE TAX DEPARTMENT, KERALA,
CHALAKUDY, 680 307.
2
THE COMMISSIONER, STATE GOODS AND SERVICES TAX
DEPARTMENT, THIRUVANANTHAPURAM - 695 001.
3
THE SECRETARY TAXES DEPARTMENT
GOVERNMENT OF KERALA, SECRETARIAT,
THIRUVANANTHAPURAM 695 001.
4
UNION OF INDIA REPRESENTED BY ITS SECRETARY
DEPARTMENT OF REVENUE, MINISTRY OF FINANCE,ROOM NO.
46, NORTH BLOCK, NEW DELHI- 110 001.
ADDL. AG K.K. RAVINDRANATH.,
SPL. G.P. SRI. C.E. UNNIKRISHNAN.,
GP DR. THUSHARA JAMES.,
ADDL. SOLICITOR GENERAL SRI.K.M. NATRAJ.,
CGC., JAISHANKAR V. NAIR.,
WPC No.14726/2018 & conn.cases 30
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
11.01.2019, ALONG WITH WP(C).21548/2018, WP(C).21422/2018,
WP(C).22632/2018,
WP(C).18039/2018,
WP(C).19640/2018,
WP(C).23053/2018,
WP(C).23054/2018,
WP(C).14538/2018,
WP(C).17747/2018,
WP(C).23840/2018,
WP(C).20458/2018,
WP(C).23550/2018,
WP(C).20022/2018,
WP(C).19658/2018,
WP(C).15447/2018,
WP(C).22628/2018,
WP(C).16226/2018,
WP(C).16435/2018, WP(C).14726/2018, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WPC No.14726/2018 & conn.cases 31
JUDGMENT [ WP(C) 14726/2018 ,WP(C).14538/2018 ,WP(C).15447/2018 ,WP(C).16226/2018 ,WP(C).16435/2018 ,WP(C).17747/2018 ,WP(C).18039/2018 ,WP(C).19640/2018 ,WP(C).19658/2018 ,WP(C).20022/2018 ,WP(C).20458/2018 ,WP(C).21422/2018 ,WP(C).21548/2018 ,WP(C).22628/2018 ,WP(C).22632/2018 ,WP(C).23053/2018 ,WP(C).23054/2018 ,WP(C).23550/2018 ,WP(C).23840/2018 ,WP(C).24408/2018 ] In this batch of writ petitions the petitioners have laid challenge, amongst others, on the ground that Section 174 of the KSGST Act is ultra vires of the State's legislative power or on the ground that the demand is barred by limitation under Section 25(1) of the KVAT Act. In some cases, both the grounds have been taken.
WPC No.14726/2018 & conn.cases 32 APPENDIX OF WP(C) 14726/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1 AOF THE SHAW CAUSE NOTICE ISSUED U/S.67(1) OF THE ACT FOR 2016-17 DATED 3/1/2018 EXHIBIT P2 AOF THE ANNUAL RETURN FIELD FOR THE YEAR 2016-17 EXHIBIT P3 AOF THE REPLY FILED AGAINST EXT.P1 DATED 6/4/2018 EXHIBIT P4 AOF THE PROCEEDINGS OF PENALTY PASSED FOR 2016-17 DATED 21/3/2018
WPC No.14726/2018 & conn.cases 33 APPENDIX OF WP(C) 14538/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE ASSESSMENT ORDER NO.32011307291/2016-17 DATED 31.3.2018 FOR THE YEAR 2016-17 ISSUED BY THE 1ST RESPONDENT EXHIBIT P2OF THE ASSESSMENT ORDER NO.32011307291/2017-18 DATED 31.3.2018 FOR THE YEAR 2017-18 ISSUED BY THE 1ST RESPONDENT EXHIBIT P3OF THE ORDER DATED 4.4.2018 IN WPC NO 11335/2018 (N) OF HON'BLE HIGH COURT OF KERALA
WPC No.14726/2018 & conn.cases 34 APPENDIX OF WP(C) 15447/2018 PETITIONER'S/S EXHIBITS: EXT.P1 PHOTOCOPY OF ASSESSMENT ORDER FOR THE YEAR 2016-17 DATED 26.3.2018. EXT.P2 PHOTOCOPY OF STAY ORDER DATED 4TH APRIL 2018 IN WPC NO.11335/2018. WPC No.14726/2018 & conn.cases 35 APPENDIX OF WP(C) 16226/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1 COPY OF PRE-ASSESSMENT NOTICE ISSUED BY THE 1ST RESPONDENT FOR THE YEAR 2016-17 DATED 26-03-2018. EXHIBIT P2 COPY OF ORDER IN WP(C)NO.11335/18 OF THIS HON'BLE COURT DATED 04-04-2018. WPC No.14726/2018 & conn.cases 36 APPENDIX OF WP(C) 16435/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE NOTICE U/S 67(1) OF THE KVAT ACT DATED 7.03.2018 FOR THE YEAR 2016-
WPC No.14726/2018 & conn.cases 41 APPENDIX OF WP(C) 20022/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE ASSESSMENT ORDER PASSED BY THE 1ST RESPONDENT FOR THE YEAR 2016-2017, DATED 29.05.2018. WPC No.14726/2018 & conn.cases 42 APPENDIX OF WP(C) 20458/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE ASSESSMENT ORDER NO. 32150729395/2016-17 DATED 04-12-2017 ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER EXHIBIT P2OF THE INTERIM ORDER PASSED BY THIS HON'BLE COURT IN WPC NO. 11355/2018 DATED 04.04.2018 EXHIBIT P3OF THE REVENUE RECOVERY NOTICE ISSUED BY THE 5TH RESPONDENT DEMANDING THE PAYMENT OF THIS ASSESSED TAX IN EXHIBIT-1 ORDER DATED 12-06-2018. WPC No.14726/2018 & conn.cases 43 APPENDIX OF WP(C) 21422/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1 COPY OF ORDER ISSUED BY THE 1ST RESPONDENT FOR THE YEAR 2016-17 DATED 23.04.2018. EXHIBIT P2 COPY OF ORDER IN W.P[C]NO.14383/18 OF THIS HON'BLE COURT DATED 27.04.2018. WPC No.14726/2018 & conn.cases 44 APPENDIX OF WP(C) 21548/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE NOTICE NO. ISM/V/23/16- 17(14-15) DATED 10-4-2018. EXHIBIT P2OF THE NOTICE NO. ISM/V/23/16-17 (15-16) DATED 10-4-2018 EXHIBIT P3OF THE REQUEST DATED 12TH MAY 2018. WPC No.14726/2018 & conn.cases 45 APPENDIX OF WP(C) 22628/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1 COPY OF ANNUAL RETURN FOR THE YEAR 2016-17 DATED 14.04.2018. EXHIBIT P2 COPY OF NOTICE DATED 02.05.2018 ISSUED BY THE 1ST RESPONDENT FOR THE YEAR 2016-17. EXHIBIT P3 COPY OF INTERIM ORDER DATED 13.04.2018 ISSUED BY THIS HON'BLE COURT IN WP(C) NO.13552 OF 2018. WPC No.14726/2018 & conn.cases 46 APPENDIX OF WP(C) 22632/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE PROCEEDINGS OF THE INTELLIGENCE OFFICER, SQUAD NO. VIII, COMMERCIAL TAXES, ERNAKULAM DATED 29.4.2016 EXHIBIT P2OF THE ASSESSMENT ORDER PASSED BY THE 1ST RESPONDENT FOR THE YEAR 2016-2017 DATED 28.4.2018
WPC No.14726/2018 & conn.cases 47 APPENDIX OF WP(C) 23053/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1 COPY OF ORDER ISSUED BY THE 1ST RESPONDENT FOR THE YEAR 2016-17. EXHIBIT P2 COPY OF ORDER IN WPC NO. 14383/18 OF THIS HON'BLE COURT.
WPC No.14726/2018 & conn.cases 48 APPENDIX OF WP(C) 23054/2018 PETITIONER'S/S EXHIBITS: EXT .P1 COPY OF ORDER ISSUED BY THE 1ST RESPONDENT FOR THE YEAR 2016-17 EXT.P2 COPY OF ORDER IN W.P.(C)NO.14388/18 OF THIS HON'BLE COURT.
WPC No.14726/2018 & conn.cases 49 APPENDIX OF WP(C) 23550/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE LICENSE ISSUED BY KAYAMKULAM MUNICIPALITY FOR THE PETITIONER AND ITS ENGLISH TRANSLATION. EXHIBIT P2 AOF THE NOTICE DATED 12.06.2018 ISSUED BY THE 2ND RESPONDENT. EXHIBIT P3 AOF THE INTERIM ORDER DATED 04.04.2018 PASSED BY THIS HON'BLE COURT IN W.P.(C) NO. 11335/2018. EXHIBIT P4 AOF THE INTERIM ORDER DATED 06.06.2018 IN W.P.(C) NO. 18455/2018 OF THIS HON'BLE COURT.
WPC No.14726/2018 & conn.cases 50 APPENDIX OF WP(C) 23840/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE ASSESSMENT ORDER NO.32071177337/16-17 DATED 30.06.2018. WPC No.14726/2018 & conn.cases 51 APPENDIX OF WP(C) 24408/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1:-OF THE NOTICE NO. 32080857475/15- 16 DATED 5-7-2018 CSS/