BharatTaxGST

M/S Hyness Products (PVT) LTD vs. The Asst.Commissioner State Tax

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WP(C)/15300/2018HC KeralaGSTCNR KLHC01046888201811 January 2019Bench: HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU55 pages
For Petitioner: SRI.S.ANIL KUMAR (TRIVANDRUM), SRI.K.S.HARIHARAN NAIR, SRI.M.RAJAGOPALFor Respondent: SRI.K.M.FIROZ, SMT.M.SHAJNA

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Before: HONBLE COURT.

NO.32071034463//2013-14 DATED 19.02.2018 EXT.P2OF THE ASSESMENT ORDER NO.32071034463//2014-15 DATED 19.02.2018

-52- APPENDIX OF WP(C) 20628/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE PRE-ASSESSMENT NOTICE NO.32150720845/2012-13 DATED 28.10.2017 FOR THE YEAR 2012-13 ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER EXHIBIT P2OF THE ASSESSMENT NOTICE NO.32150720845/2012-13 DATED 23.1.2018 FOR THE YEAR 2012-13 ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER EXHIBIT P3OF THE CONSTITUTIONAL (101ST AMENDMENT)ACT 2016 EXHIBIT P4OF THE UNION LIST (LIST1) TO THE SEVENTH SCHEDULE TO THE CONSTITUTION OF INDIA EXHIBIT P5OF THE STATE LIST (LIST II) TO THE SEVENTH SCHEDULE TO THE CONSTITUTION OF INDIA EXHIBIT P6OF THE NOTIFICATION NO.SO2986(E) DATED 16.9.2016 ISSUED BY THE DEPARTMENT OF REVENUE, GOVERNMENT OF INDIA EXHIBIT P7OF THE REVENUE RECOVERY NOTICE NO F(RR) NO1232/18-19 RRC NO.03/18-19 DATED 28.5.2018 FOR THE YEAR 2012-13 ISSUED BY THE 2ND RESPONDENT EXHIBIT P8OF THE INTERIM ORDER ISSUED BY THE HON'BLE COURT OF KERALA IN WPC NO 11335 DATED 4.4.2018

-53- APPENDIX OF WP(C) 22826/2018 PETITIONER'S/S EXHIBITS: EXHIBIT.P1OF THE PRE-ASSESSMENT NOTICE NO.32072052835/2013-14, DATED 28-06-2018. -54- APPENDIX OF WP(C) 23626/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE PENALTY ORDER BEARING NO.ISK/IV/CR 05/17-18(15-16) DATED 28.11.2018 ISSUED BY THE 1ST RESPONDENT WITH DEMAND NOTICE. EXHIBIT P2 TRUE COPIES OF THE ORDERS IN WP(C) NO.11335/2018 OF THIS HON'BLE COURT DATED 04.04.2018. EXHIBIT P3OF THE DEMAND NOTICE IN FORM 1, RRC NO.4/18-19/AIT ALP/R/W A7-18-19/36 DATED 13.06.2018 ISSUED BY THE 3RD RESPONDENT.

-55- APPENDIX OF WP(C) 24028/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE NOTICE NO.32100772037/2013-14 DATED 27.3.2018. EXHIBIT P2OF THE INTIMATION REVEALED FROM THE WEBSITE. EXHIBIT P3OF THE ORDER NO.32100772037/2013- 14 DATED 25.4.2018.

Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.