Cause title — parties, addresses and appearances
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
FRIDAY ,THE 11TH DAY OF JANUARY 2019 / 21ST POUSHA, 1940
WP(C).No. 21907 of 2018
PETITIONER/S:
M/S. S.J. CHICKEN
MULLANKOLLY: PULPALLY: WAYANAD: 673 579:REP. BY SAJI
E.T. PROPRIETOR.
BY ADVS.
SRI.P.RAGHUNATH
SRI.PREMJIT NAGENDRAN
RESPONDENT/S:
1
THE STATE TAX OFFICER
STATE GOODS AND SERVICE TAX DEPT: SULTHAN BATHERY:673
595
2
THE STAT TAX OFFICER (IB)I
STATE GOODS AND SERVICE TAX DEPT: KOZHIKODE: 673 006
3
THE COMMISSIONER
STATE GOODS AND SERVICE TAX DEPT.THIRUVANANTHAPURAM:
695 001
4
SECRETARY
TAXES DEPARTMENT: GOVERNMENT OF KERALA:SECRETARIAT:
THIRUVANANTHAPURAM: 695 001.
5
CENTRAL BOARD OF EXCISE CUSTOMS
DEPT. OF REVENUE: MINISTRY OF FINANCE:GOVT. OF INDIA:
NEW DELHI: 110 001.
BY ADVS.
SRI.R.HARISHANKAR, SC, CENTRAL BOARD OF EXCISE &
CUSTOMS
SRI.R.HARISHANKAR SC CENTRAL BOARD OF EXCISE AMP
CUSTOMS
WPC Nos.21907/2018 & conn.cases 2
OTHER PRESENT:
ADDL. AG K.K. RAVINDRANATH.,
SPL. G.P. SRI. C.E. UNNIKRISHNAN.,
GP DR. THUSHARA JAMES.,
SR. SC. SRI. SREELAL N. WARRIER
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
11.01.2019, ALONG WITH WP(C).14775/2018, WP(C).14780/2018,
WP(C).14972/2018,
WP(C).15803/2018,
WP(C).16010/2018,
WP(C).16154/2018,
WP(C).17642/2018,
WP(C).17841/2018,
WP(C).19182/2018,
WP(C).19714/2018,
WP(C).21003/2018,
WP(C).21574/2018,
WP(C).21583/2018,
WP(C).21642/2018,
WP(C).21772/2018,
WP(C).22171/2018,
WP(C).22557/2018,
WP(C).22605/2018, WP(C).24822/2018, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WPC Nos.21907/2018 & conn.cases 3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
FRIDAY ,THE 11TH DAY OF JANUARY 2019 / 21ST POUSHA, 1940
WP(C).No. 14775 of 2018
PETITIONER/S:
M/S. K.M. ABRAHAM & CO.
MANGODE, KANNAMBRA P.O., PALAKKAD, REPRESENTED BY
ITS MANAGING PARTNER, RAJ MATHEW ABRAHAM.
BY ADVS.
SRI.HARISANKAR V. MENON
SMT.K.KRISHNA
SMT.MEERA V.MENON
RESPONDENT/S:
1
THE ASSISTANT COMMISSIONER
STATE GST DEPARTMENT, SPECIAL CIRCLE, PALAKKAD-
678001.
2
THE INSPECTING ASSISTANT COMMISSIONER
DEPARTMENT OF COMMERCIAL TAXES, PALAKKAD-678001.
ADDL. AG K.K. RAVINDRANATH.,
SPL. G.P. SRI. C.E. UNNIKRISHNAN.,
GP DR. THUSHARA JAMES.,
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
11.01.2019, ALONG WITH WP(C).24822/2018, WP(C).15803/2018,
WP(C).21003/2018,
WP(C).16010/2018,
WP(C).17841/2018,
WP(C).21642/2018,
WP(C).21772/2018,
WP(C).21574/2018,
WP(C).16154/2018,
WP(C).17642/2018,
WP(C).22605/2018,
WP(C).22557/2018,
WP(C).19714/2018,
WP(C).14780/2018,
WP(C).21583/2018,
WP(C).14972/2018,
WP(C).19182/2018,
WP(C).22171/2018, WP(C).21907/2018, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WPC Nos.21907/2018 & conn.cases 4
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
FRIDAY ,THE 11TH DAY OF JANUARY 2019 / 21ST POUSHA, 1940
WP(C).No. 14780 of 2018
PETITIONER/S:
VIJAY RAJAN NAIR,AGED 40 YEARS
M/S VIJAY TRADERS, NADUVAKKAM, THODIYIL
HOUSE,PALAKKAD PO, VIA.KUZHIMANNA, MALAPPURAM
-673641.
BY ADVS.
SRI.HARISANKAR V. MENON
SMT.K.KRISHNA
SMT.MEERA V.MENON
RESPONDENT/S:
1
THE COMMERCIAL TAX OFFICER
DEPARTMENT OF COMMERCIAL TAXES, MANJERI-676121.
2
THE ASST. COMMISSIONER
STATE GST DEPARTMENT, MALAPPURAM AT MANJERI-676121.
3
THE COMMISSIONER
STATE GOODS AND SERVICE TAX
DEPARTMENT,THIRUVANANTHAPURAM-695001.
4
SECRETARY
TAXES DEPARTMENT, GOVERNMENT OF
KERALA,SECRETARIATE, THIRUVANANTHAPURAM-695001.
5
CENTRAL GOODS OF EXCISE CUSTOMS
DEPARTMENT OF REVENUE, MINISTRY OF
FINANCE,GOVERNMENT OF INDIA, NEW DELHI-1109001.
BY ADVS.
SRI.THOMAS MATHEW NELLIMOOTTIL, SC, CENTRAL BOARD
OF EXCISE & CUSTOMS
SRI.THOMAS MATHEW NELLIMOOTTIL SC CENTRAL BOARD OF
EXCISE AMP CUSTOMS
WPC Nos.21907/2018 & conn.cases 5
ADDL. AG K.K. RAVINDRANATH.,
SPL. G.P. SRI. C.E. UNNIKRISHNAN.,
GP DR. THUSHARA JAMES.,
SR. SC. SRI. SREELAL N. WARRIER
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
11.01.2019, ALONG WITH WP(C).24822/2018, WP(C).15803/2018,
WP(C).21003/2018,
WP(C).16010/2018,
WP(C).17841/2018,
WP(C).21642/2018,
WP(C).21772/2018,
WP(C).21574/2018,
WP(C).16154/2018,
WP(C).17642/2018,
WP(C).22605/2018,
WP(C).22557/2018,
WP(C).19714/2018,
WP(C).21583/2018,
WP(C).14775/2018,
WP(C).14972/2018,
WP(C).19182/2018,
WP(C).22171/2018, WP(C).21907/2018, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WPC Nos.21907/2018 & conn.cases 6
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
FRIDAY ,THE 11TH DAY OF JANUARY 2019 / 21ST POUSHA, 1940
WP(C).No. 14972 of 2018
PETITIONER/S:
SRI.GEORGE ALEX
PROPRIETOR, KAINIKUNNEL TRADERS,MARIYAPURAM.
BY ADV. SRI.N.MURALEEDHARAN NAIR
RESPONDENT/S:
1
THE STATE TAX OFFICER
STATE GOODS AND SERVICE TAX DEPARTMENT,CHERUTHONI
AT IDUKKI 685 602.
2
THE COMMISSIONER OF STATE TAXES
TAX TOWER, KILLIPALAM, KARAMANA
P.O.,THIRUVANANTHAPURAM 695 002.
3
SECRETARY
TAXES DEPARTMENT, GOVERNMENT OF KERALA,SECRETARIAT,
THIRUVANANTHAPURAM 695 001.
4
CENTRAL BOARD OF EXCISE CUSTOMS
DEPARTMENT OF REVENUE, MINISTRY OF
FINANCE,GOVERNMENT OF INDIA, NEW DELHI 110 001.
BY ADVS.
SMT.A.SREEKALA, SC, CENTRAL BOARD OF EXCISE &
CUSTOMS
SMT.A.SREEKALA SC CENTRAL BOARD OF EXCISE AMP
CUSTOMS
ADDL. AG K.K. RAVINDRANATH.,
SPL. G.P. SRI. C.E. UNNIKRISHNAN.,
GP DR. THUSHARA JAMES.,
SR. SC. SRI. SREELAL N. WARRIER
WPC Nos.21907/2018 & conn.cases 7
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
11.01.2019, ALONG WITH WP(C).24822/2018, WP(C).15803/2018,
WP(C).21003/2018,
WP(C).16010/2018,
WP(C).17841/2018,
WP(C).21642/2018,
WP(C).21772/2018,
WP(C).21574/2018,
WP(C).16154/2018,
WP(C).17642/2018,
WP(C).22605/2018,
WP(C).22557/2018,
WP(C).19714/2018,
WP(C).14780/2018,
WP(C).21583/2018,
WP(C).14775/2018,
WP(C).19182/2018,
WP(C).22171/2018, WP(C).21907/2018, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WPC Nos.21907/2018 & conn.cases 8
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
FRIDAY ,THE 11TH DAY OF JANUARY 2019 / 21ST POUSHA, 1940
WP(C).No. 15803 of 2018
PETITIONER/S:
V.G.MOHANAN
AGED 64 YEARS
M/S. MAHATMA INDUSTRIES,VAZHAPPILLY, CHANGANASSERY
BY ADVS.
SRI.HARISANKAR V. MENON
SMT.K.KRISHNA
SMT.MEERA V.MENON
RESPONDENT/S:
1
THE STATE TAX OFFICER
STATE GOODS & SERVICES TAX DEPARTMENT,1ST CIRCLE,
CHANGANACHERRY-686 101.
2
THE DY. TAHSILDARRR
TALUK OFFICE, CHANGANACHERRY-686 101.
3
THE COMMISSIONER
STATE GOODS AND SERVICE TAX
DEPARTMENT,THIRUVANANTHAPURAM-695 001.
4
SECRETARY
TAXES DEPARTMENT, GOVERNMENT OF KERALA,SECRETARIAT,
THIRUVANANTHAPURAM-695 001.
5
CENTRAL BOARD OF EXCISE CUSTOMS
DEPARTMENT OF REVENUE, MINISTRY OF
FINANCE,GOVERNMENT OF INDIA, NEW DELHI-110 9001.
BY ADVS.
SRI.THOMAS MATHEW NELLIMOOTTIL, SC, CENTRAL BOARD
OF EXCISE & CUSTOMS
SRI.THOMAS MATHEW NELLIMOOTTIL SC CENTRAL BOARD OF
EXCISE AMP CUSTOMS
WPC Nos.21907/2018 & conn.cases 9
ADDL. AG K.K. RAVINDRANATH.,
SPL. G.P. SRI. C.E. UNNIKRISHNAN.,
GP DR. THUSHARA JAMES.,
SR. SC. SRI. SREELAL N. WARRIER
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
11.01.2019, ALONG WITH WP(C).24822/2018, WP(C).21003/2018,
WP(C).16010/2018,
WP(C).17841/2018,
WP(C).21642/2018,
WP(C).21772/2018,
WP(C).21574/2018,
WP(C).16154/2018,
WP(C).17642/2018,
WP(C).22605/2018,
WP(C).22557/2018,
WP(C).19714/2018,
WP(C).14780/2018,
WP(C).21583/2018,
WP(C).14775/2018,
WP(C).14972/2018,
WP(C).19182/2018,
WP(C).22171/2018, WP(C).21907/2018, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WPC Nos.21907/2018 & conn.cases 10
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
FRIDAY ,THE 11TH DAY OF JANUARY 2019 / 21ST POUSHA, 1940
WP(C).No. 16010 of 2018
PETITIONER/S:
M/S. WELVAREND HEALTH CARE EQUIPMENTS (P) LTD.
XXI/311, NORTH FORT GATE, THRIPUNITHURA,
REPRESENTED BY ITS MANAGING DIRECTOR, SHYAM LAL.
BY ADVS.
SRI.HARISANKAR V. MENON
SMT.MEERA V.MENON
RESPONDENT/S:
1
THE COMMERCIAL TAX OFFICER
2ND CIRCLE, TRIPUNITHURA-682 301.
2
THE COMMISSIONER
STATE GOODS AND SERVICE TAX DEPARTMENT,
THIRUVANANTHAPURAM-695 001.
3
SECRETARY TAXES DEPARTMENT
GOVERNMENT OF KERALA, SECRETARIATE,
THIRUVANANTHAPURAM-695 001.
4
CENTRAL BOARD OF EXCISE CUSTOMS
DEPARTMENT OF REVENUE, MINISTRY OF FINANCE,
GOVERNMENT OF INDIA, NEW DELHI-110 9001.
BY ADVS.
SMT.PREETHA S. NAIR, SC, CENTRAL BOARD OF EXCISE
AND CUSTOMS
SMT.PREETHA S. NAIR SC CENTRAL BOARD OF EXCISE AND
CUSTOMS
ADDL. AG K.K. RAVINDRANATH.,
SPL. G.P. SRI. C.E. UNNIKRISHNAN.,
GP DR. THUSHARA JAMES.,
SR. SC. SRI. SREELAL N. WARRIER
WPC Nos.21907/2018 & conn.cases 11
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
11.01.2019, ALONG WITH WP(C).24822/2018, WP(C).15803/2018,
WP(C).21003/2018,
WP(C).17841/2018,
WP(C).21642/2018,
WP(C).21772/2018,
WP(C).21574/2018,
WP(C).16154/2018,
WP(C).17642/2018,
WP(C).22605/2018,
WP(C).22557/2018,
WP(C).19714/2018,
WP(C).14780/2018,
WP(C).21583/2018,
WP(C).14775/2018,
WP(C).14972/2018,
WP(C).19182/2018,
WP(C).22171/2018, WP(C).21907/2018, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WPC Nos.21907/2018 & conn.cases 12
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
FRIDAY ,THE 11TH DAY OF JANUARY 2019 / 21ST POUSHA, 1940
WP(C).No. 16154 of 2018
PETITIONER/S:
CEE BEE HOTELS (P) LTD.
HOSPITAL ROAD, KOLLAM, PIN-691001, REP. BY MANAGING
DIRECTOR N.VIJAYAN.
BY ADV. SRI.S.ANIL KUMAR (TRIVANDRUM)
RESPONDENT/S:
1
THE ASSISTANT COMMISSIONER, THE STATE GOODS AND
SERVICES TAX DEPARTMENT
ASARAMOM, KOLLAM, PIN-691002.
2
THE STATE OF KERALA
REPRESENTED BY THE PRINCIPAL SECRETARY TO
GOVERNMENT, TAXES DEPARTMENT, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM-695001.
3
UNION OF INDIA
REPRESENTED BY ITS SECRETARY, DEPARTMENT OF
REVENUE, MINISTRY OF FINANCE, ROOM NO.46, NORTH
BLOCK, NEW DELHI-110001.
ADDL. AG K.K. RAVINDRANATH.,
SPL. G.P. SRI. C.E. UNNIKRISHNAN.,
GP DR. THUSHARA JAMES.,
ADDL.SOLICITOR GENERAL SRI.K.M. NATRAJ.,
CGC., JAISHANKAR V. NAIR.,
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
11.01.2019, ALONG WITH WP(C).24822/2018, WP(C).15803/2018,
WP(C).21003/2018,
WP(C).16010/2018,
WP(C).17841/2018,
WP(C).21642/2018,
WP(C).21772/2018,
WP(C).21574/2018,
WP(C).17642/2018,
WP(C).22605/2018,
WP(C).22557/2018,
WP(C).19714/2018,
WP(C).14780/2018,
WP(C).21583/2018,
WP(C).14775/2018,
WP(C).14972/2018,
WP(C).19182/2018,
WP(C).22171/2018, WP(C).21907/2018, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WPC Nos.21907/2018 & conn.cases 13
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
FRIDAY ,THE 11TH DAY OF JANUARY 2019 / 21ST POUSHA, 1940
WP(C).No. 17642 of 2018
PETITIONER/S:
SYJU LEKSHMANAN,AGED 51 YEARS
PROPRIETOR, AKKAVILA.K, LEKSHMANAN & CO.,
KANIYAMTHODU JUNCTION, KANNANALLOOR ROAD,
MUKHATHALA, KOLLAM DISTRICT.
BY ADV. SRI.S.ANIL KUMAR (TRIVANDRUM)
RESPONDENT/S:
1
THE STATE TAX OFFICER
STATE GOODS AND SERVICES TAX DEPARTMENT, SECOND
CIRCLE, ASRAMOM, KOLLAM PIN 691 002.
2
THE STATE OF KERALA
REPRESENTED BY THE PRINCIPAL SECRETARY TO
GOVERNMENT, TAXES DEPARTMENT, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM 695 001.
3
UNION OF INDIA
REPRESENTED BY ITS SECRETARY, DEPARTMENT OF
REVENUE, MINISTRY OF FINANCE, ROOM NO.46., NORTH
BLOCK, NEW DELHI 110001.
ADDL. AG K.K. RAVINDRANATH.,
SPL. G.P. SRI. C.E. UNNIKRISHNAN.,
GP DR. THUSHARA JAMES.,
ADDL.SOLICITOR GENERAL SRI.K.M. NATRAJ.,
CGC., JAISHANKAR V. NAIR.,
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
11.01.2019, ALONG WITH WP(C).24822/2018, WP(C).15803/2018,
WP(C).21003/2018,
WP(C).16010/2018,
WP(C).17841/2018,
WP(C).21642/2018,
WP(C).21772/2018,
WP(C).21574/2018,
WP(C).16154/2018,
WP(C).22605/2018,
WP(C).22557/2018,
WP(C).19714/2018,
WP(C).14780/2018,
WP(C).21583/2018,
WP(C).14775/2018,
WP(C).14972/2018,
WP(C).19182/2018,
WP(C).22171/2018, WP(C).21907/2018, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WPC Nos.21907/2018 & conn.cases 14
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
FRIDAY ,THE 11TH DAY OF JANUARY 2019 / 21ST POUSHA, 1940
WP(C).No. 17841 of 2018
PETITIONER/S:
M/S. SHA TRADERS AND AGENCIES
H.A.K COMPOUND, CHALAI BAZAR,
THIRUVANANTHAPURAM,REPRESENTED BY ITS MANAGING
PARTNER,SYED MOHAMMED, S/O, SHAHUL HAMEED, AGED
57,KALLATTU NAGAR, MANACAUD.P.O, THIRUVANANTHAPURAM
-9
BY ADVS.
SRI.K.M.FIROZ
SMT.M.SHAJNA
RESPONDENT/S:
1
STATE TAX OFFICER
STATE GOODS AND SERVICES TAX DEPARTMENT,SECOND
CIRCLE, TAX TOWER, KARAMANA,THIRUVANANTHAPURAM-695
002.
2
COMMISSIONER OF STATE GOODS AND SERVICE TAX
STATE GST DEPARTMENT, TAX TOWERS,THIRUVANANTHAPURAM
695 001.
3
THE STATE OF KERALA
REPRESENTED BY ITS CHIEF SECRETARY,SECRETARIAT,
THIRUVANANTHAPURAM 695 001.
4
SECRETARY
COMMERCIAL TAXES DEPARTMENT,GOVERNMENT OF KERALA,
SECRETARIAT,THIRUVANANTHAPURAM 695 001.
5
UNION OF INDIA
REPRESENTED BY REVENUE SECRETARY,DEPARTMENT OF
REVENUE, MINISTRY OF FINANCE,GOVERNMENT OF INDIA,
NORTH BLOCK,NEW DELHI- 110 001.
WPC Nos.21907/2018 & conn.cases 15
BY ADVS.
SRI.HARIDAS P.NAIR, CGC
SRI.HARIDAS P.NAIR CGC
ADDL. AG K.K. RAVINDRANATH.,
SPL. G.P. SRI. C.E. UNNIKRISHNAN.,
GP DR. THUSHARA JAMES.,
ADDL.SOLICITOR GENERAL SRI.K.M. NATRAJ.,
CGC., JAISHANKAR V. NAIR.,
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
11.01.2019, ALONG WITH WP(C).24822/2018, WP(C).15803/2018,
WP(C).21003/2018,
WP(C).16010/2018,
WP(C).21642/2018,
WP(C).21772/2018,
WP(C).21574/2018,
WP(C).16154/2018,
WP(C).17642/2018,
WP(C).22605/2018,
WP(C).22557/2018,
WP(C).19714/2018,
WP(C).14780/2018,
WP(C).21583/2018,
WP(C).14775/2018,
WP(C).14972/2018,
WP(C).19182/2018,
WP(C).22171/2018, WP(C).21907/2018, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WPC Nos.21907/2018 & conn.cases 16
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
FRIDAY ,THE 11TH DAY OF JANUARY 2019 / 21ST POUSHA, 1940
WP(C).No. 19182 of 2018
PETITIONER/S:
BINU RAJESH
AGED 42 YEARS
M/S.VIABLE SIGNS, UMMER BUILDING, OPP.MOSQUE,
KONATHUKUNNU, THRISSUR DISTRICT-680123.
BY ADVS.
SRI.HARISANKAR V. MENON
SMT.K.KRISHNA
SMT.MEERA V.MENON
RESPONDENT/S:
1
THE STATE TAX OFFICER (WC)
STATE GOODS AND SERVICES TAX DEPARTMENT, THRISSUR-
680001.
2
THE COMMISSIONER STATE GOODS AND SERVICE TAX
DEPARTMENT
THIRUVANANTHAPURAM-695001.
3
SECRETARY TAXES DEPARTMENT
GOVERNMENT OF KERALA, SECRETARIAT,
THIRUVANANTHAPURAM-695001.
ADDL. AG K.K. RAVINDRANATH.,
SPL. G.P. SRI. C.E. UNNIKRISHNAN.,
GP DR. THUSHARA JAMES.,
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
11.01.2019, ALONG WITH WP(C).24822/2018, WP(C).15803/2018,
WP(C).21003/2018,
WP(C).16010/2018,
WP(C).17841/2018,
WP(C).21642/2018,
WP(C).21772/2018,
WP(C).21574/2018,
WP(C).16154/2018,
WP(C).17642/2018,
WP(C).22605/2018,
WP(C).22557/2018,
WP(C).19714/2018,
WP(C).14780/2018,
WP(C).21583/2018,
WP(C).14775/2018,
WP(C).14972/2018,
WP(C).22171/2018, WP(C).21907/2018, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WPC Nos.21907/2018 & conn.cases 17
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
FRIDAY ,THE 11TH DAY OF JANUARY 2019 / 21ST POUSHA, 1940
WP(C).No. 19714 of 2018
PETITIONER/S:
ARUN KUMAR M.R.,AGED 34 YEARS
PROPRIETOR, M/S.YKA ENTERPRISES, 9/214B,PULLUVAZHY
PO, PERUMBAVOOR.
BY ADVS.
SRI.P.S.SOMAN
SMT.T.RADHAMANY
RESPONDENT/S:
1
COMMERCIAL TAX OFFICER
COMMERCIAL TAX OFFICE, 2ND CIRCLE,PERUMBAVOOR-683
542.
2
THE COMMISSIONER
STATE GOODS & SERVICE TAX DEPARTMENT,TAX TOWER,
KARAMANA PO, THIRUVANANTHAPURAM-695 001.
3
THE SECRETARY
TAXES DEPARTMENT, GOVERNMENT OF KERALA,SECRETARIAT,
THIRUVANANTHAPURAM-695 001.
4
CENTRAL BOARD OF EXCISE CUSTOMS
DEPARTMENT OF REVENUE, MINISTRY OF
FINANCE,GOVERNMENT OF INDIA, NEW DELHI-110 001
BY ADVS.
SRI.R.HARISHANKAR, SC, CENTRAL BOARD OF EXCISE
& CUSTOMS
SRI.R.HARISHANKAR SC CENTRAL BOARD OF EXCISE AMP
CUSTOMS
ADDL. AG K.K. RAVINDRANATH.,
SPL. G.P. SRI. C.E. UNNIKRISHNAN.,
GP DR. THUSHARA JAMES.,
SR. SC. SRI. SREELAL N. WARRIER
WPC Nos.21907/2018 & conn.cases 18
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
11.01.2019, ALONG WITH WP(C).24822/2018, WP(C).15803/2018,
WP(C).21003/2018,
WP(C).16010/2018,
WP(C).17841/2018,
WP(C).21642/2018,
WP(C).21772/2018,
WP(C).21574/2018,
WP(C).16154/2018,
WP(C).17642/2018,
WP(C).22605/2018,
WP(C).22557/2018,
WP(C).14780/2018,
WP(C).21583/2018,
WP(C).14775/2018,
WP(C).14972/2018,
WP(C).19182/2018,
WP(C).22171/2018, WP(C).21907/2018, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WPC Nos.21907/2018 & conn.cases 19
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
FRIDAY ,THE 11TH DAY OF JANUARY 2019 / 21ST POUSHA, 1940
WP(C).No. 21003 of 2018
PETITIONER/S:
VARIETHU VILLAS & APARTMENTS
9B, CENTRE HOMES, NANGIARKULANGARA P.O., HARIPAD -
690513 (REPRESENTED BY SRI. RAMKUMAR, MANAGING
PARTNER)
BY ADVS.
SRI.K.N.SREEKUMARAN
SRI.P.J.ANILKUMAR (A-1768)
RESPONDENT/S:
1
STATE TAX OFFICER
WORKS CONTRACT, STATE GOODS & SERVICES TAX
DEPARTMENT, ALAPPUZHA - 688 001
2
COMMISSIONER OF STATE TAXES TAX TOWER KARAMANA
THIRUVANANTHAPURAM - 695002
3
STATE OF KERALA REPRESENTED BY ITS SECRETARY TO
TAXES
SECRETARIAT, THIRUVANANTHAPURAM - 695002
4
CENTRAL BOARD OF INDIRECT TAXES CUSTOMS
REPRESENTED BY IT'S CHAIRMAN,DEPARTMENT OF REVENUE,
NORTH BLOCK, NEW DELHI - 110001
5
UNION OF INDIA REPRESENTED BY ITS PRINCIPAL
SECRETARY MINISTRY OF FINANCE
DEPARTMENT OF REVENUE, NORTH BLOCK, NEW DELHI
-110001
ADDL. AG K.K. RAVINDRANATH.,
SPL. G.P. SRI. C.E. UNNIKRISHNAN.,
GP DR. THUSHARA JAMES.,
ADDL.SOLICITOR GENERAL SRI.K.M. NATRAJ.,
CGC., JAISHANKAR V. NAIR.,
SR. SC. SRI. SREELAL N. WARRIER
WPC Nos.21907/2018 & conn.cases 20
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
11.01.2019, ALONG WITH WP(C).24822/2018, WP(C).15803/2018,
WP(C).16010/2018,
WP(C).17841/2018,
WP(C).21642/2018,
WP(C).21772/2018,
WP(C).21574/2018,
WP(C).16154/2018,
WP(C).17642/2018,
WP(C).22605/2018,
WP(C).22557/2018,
WP(C).19714/2018,
WP(C).14780/2018,
WP(C).21583/2018,
WP(C).14775/2018,
WP(C).14972/2018,
WP(C).19182/2018,
WP(C).22171/2018, WP(C).21907/2018, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WPC Nos.21907/2018 & conn.cases 21
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
FRIDAY ,THE 11TH DAY OF JANUARY 2019 / 21ST POUSHA, 1940
WP(C).No. 21574 of 2018
PETITIONER/S:
RAJAN V.K.
RAJAN JEWELLERY WORKS, TC 7/683, KAINOOR HOUSE,
KURIACHIRA P.O., ANCHERY, THRISSUR DIST., PIN-
680006.
BY ADVS.
SRI.S.SURESH BABU (CHERUNNIYOOR)
SRI.AJI V.DEV
RESPONDENT/S:
1
THE INTELLIGENCE OFFICER
SQUAD NO.IV, STATE GOODS AND SERVICE TAX
DEPARTMENT, POOTHOLE P.O., THRISSUR DIST., PIN-
680004.
2
THE STATE OF KERALA
REPRESENTED BY IT'S SECRETARY TO TAXES, GOVT.
SECRETARIAT, THIRUVANANTHAPURAM-695002.
3
THE CENTRAL BOARD OF INDIRECT TAXES CUSTOMS
REPRESENTED BY IT'S CHAIRMAN, DEPARTMENT OF
REVENUE, NORTH BLOCK, NEW DELHI, PIN-110001.
4
THE UNION OF INDIA
REPRESENTED BY IT'S PRINCIPAL SECRETARY, MINISTRY
OF FINANCE, DEPARTMENT OF REVENUE, NORTH BLOCK, NEW
DELHI, PIN-110001.
BY ADVS.
SRI.B.RAMACHANDRAN, CGC
SMT.A.SREEKALA SC CENTRAL BOARD OF EXCISE AMP
CUSTOMS
SRI.B.RAMACHANDRAN CGC
WPC Nos.21907/2018 & conn.cases 22
ADDL. AG K.K. RAVINDRANATH.,
SPL. G.P. SRI. C.E. UNNIKRISHNAN.,
GP DR. THUSHARA JAMES.,
ADDL.SOLICITOR GENERAL SRI.K.M. NATRAJ.,
CGC., JAISHANKAR V. NAIR.,
SR. SC. SRI. SREELAL N. WARRIER
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
11.01.2019, ALONG WITH WP(C).24822/2018, WP(C).15803/2018,
WP(C).21003/2018,
WP(C).16010/2018,
WP(C).17841/2018,
WP(C).21642/2018,
WP(C).21772/2018,
WP(C).16154/2018,
WP(C).17642/2018,
WP(C).22605/2018,
WP(C).22557/2018,
WP(C).19714/2018,
WP(C).14780/2018,
WP(C).21583/2018,
WP(C).14775/2018,
WP(C).14972/2018,
WP(C).19182/2018,
WP(C).22171/2018, WP(C).21907/2018, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WPC Nos.21907/2018 & conn.cases 23
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
FRIDAY ,THE 11TH DAY OF JANUARY 2019 / 21ST POUSHA, 1940
WP(C).No. 21583 of 2018
PETITIONER/S:
M/S. QUALITY AIRPORT HOTELS & FLIGHT SERVICES PVT.
LTD.
NAYATHODE, ERNAKULAM DIST., REPRESENTED BY ITS
DIRECTOR, BINDHU MARY VINOD.
BY ADV. SMT.S.K.DEVI
RESPONDENT/S:
1
THE INTELLIGENCE OFFICER
SQUAD NO.5, MATTANCHERY AT MINI CIVIL STATION,
PERUMBAVOOR-683542.
2
THE SECRETARY, TAXES DEPATMENT
GOVERNMENT OF KERALA, SECRETARIAT,
THIRUVANANTHAPURAM-695001.
3
CENTRAL BOARD OF EXCISE CUSTOMS
DEPARTMENT OF REVENUE, MINISTRY OF FINANCE,
GOVERNMENT OF INDIA, NEW DELHI-110001.
BY ADVS.
SRI.RAMAVARMA REGHUNATHAN THAMBURAN, SC, CENTRAL
BOARD OF EXCISE & CUSTOMS
SRI.RAMAVARMA REGHUNATHAN THAMBURAN SC CENTRAL
BOARD OF EXCISE AMP CUSTOMS
ADDL. AG K.K. RAVINDRANATH.,
SPL. G.P. SRI. C.E. UNNIKRISHNAN.,
GP DR. THUSHARA JAMES.,
SR. SC. SRI. SREELAL N. WARRIER
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
11.01.2019, ALONG WITH WP(C).24822/2018, WP(C).15803/2018,
WP(C).21003/2018,
WP(C).16010/2018,
WP(C).17841/2018,
WP(C).21642/2018,
WP(C).21772/2018,
WP(C).21574/2018,
WP(C).16154/2018,
WP(C).17642/2018,
WP(C).22605/2018,
WP(C).22557/2018,
WP(C).19714/2018,
WP(C).14780/2018,
WP(C).14775/2018,
WP(C).14972/2018,
WP(C).19182/2018,
WP(C).22171/2018, WP(C).21907/2018, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WPC Nos.21907/2018 & conn.cases 24
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
FRIDAY ,THE 11TH DAY OF JANUARY 2019 / 21ST POUSHA, 1940
WP(C).No. 21642 of 2018
PETITIONER/S:
GRAMEENA PRODUCE
OPPOSITE YMCA, K.K.ROAD, MUNDAKKAYAM-686513, REP.
BY PARTNER, GEORGE JOB.
BY ADV. SRI.V.V.GEORGEKUTTY
RESPONDENT/S:
1
STATE TAX OFFICER, STATE GOODS AND SERVICE TAX
DEPARTMENT,
PONKUNNAM-686506.
2
THE COMMISSIONER OF STATE TAXES,
TAX TOWER, KARAMANA, THIRUVANANTHAPURAM-695002.
3
THE STATE OF KERALA,
REPRESENTED BY IT'S SECRETARY TO TAXES,
SECRETARIAT, THIRUVANANTHAPURAM-695002.
4
THE CENTRAL BOARD OF INDIRECT TAXES & CUSTOMS
REPRESENTED BY IT'S CHAIRMAN, DEPARTMENT OF
REVENUE, NORTH BLOCK, NEW DELHI-110001.
5
THE UNION OF INDIA
REPRESENTED BY IT'S PRINCIPAL SECRETARY, MINISTRY
OF FINANCE, DEPARTMENT OF REVENUE, NORTH BLOCK, NEW
DELHI-110001.
ADDL. AG K.K. RAVINDRANATH.,
SPL. G.P. SRI. C.E. UNNIKRISHNAN.,
GP DR. THUSHARA JAMES.,
ADDL.SOLICITOR GENERAL SRI.K.M. NATRAJ.,
CGC., JAISHANKAR V. NAIR.,
SR. SC. SRI. SREELAL N. WARRIER
WPC Nos.21907/2018 & conn.cases 25
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
11.01.2019, ALONG WITH WP(C).24822/2018, WP(C).15803/2018,
WP(C).21003/2018,
WP(C).16010/2018,
WP(C).17841/2018,
WP(C).21772/2018,
WP(C).21574/2018,
WP(C).16154/2018,
WP(C).17642/2018,
WP(C).22605/2018,
WP(C).22557/2018,
WP(C).19714/2018,
WP(C).14780/2018,
WP(C).21583/2018,
WP(C).14775/2018,
WP(C).14972/2018,
WP(C).19182/2018,
WP(C).22171/2018, WP(C).21907/2018, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WPC Nos.21907/2018 & conn.cases 26
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
FRIDAY ,THE 11TH DAY OF JANUARY 2019 / 21ST POUSHA, 1940
WP(C).No. 21772 of 2018
PETITIONER/S:
AJITH KUMAR K
CHERUKARA PUTHEN VEEDU, CHERUKARA, KUMMIL,KADAKKAL,
KOLLAM DISTRICT, PIN: 691536.
BY ADVS.
SRI.S.ANIL KUMAR (TRIVANDRUM)
SRI.M.RAJAGOPAL
RESPONDENT/S:
1
THE STATE TAX OFFICER
WORKS CONTRACT, SGST DEPARTMENT, ASRAMOM,KOLLAM
DISTRICT, PIN: 691002.
2
THE STATE OF KERALA
REPRESENTED BY THE PRINCIPAL SECRETARY TO
GOVERNMENT,TAXES DEPARTMENT, GOVERNMENT
SECRETARIAT,THIRUVANANTHAPURAM-695 001.
3
UNION OF INDIA
REPRESENTED BY ITS SECRETARY,DEPARTMENT OF REVENUE,
MINISTRY OF FINANCE,ROOM NO.46, NORTH BLOCK, NEW
DELH-110 001.
ADDL. AG K.K. RAVINDRANATH.,
SPL. G.P. SRI. C.E. UNNIKRISHNAN.,
GP DR. THUSHARA JAMES.,
ADDL.SOLICITOR GENERAL SRI.K.M. NATRAJ.,
CGC., JAISHANKAR V. NAIR.,
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 11.01.2019,
ALONG WITH WP(C).24822/2018, WP(C).15803/2018, WP(C).21003/2018,
WP(C).16010/2018,
WP(C).17841/2018,
WP(C).21642/2018,
WP(C).21574/2018,
WP(C).16154/2018,
WP(C).17642/2018,
WP(C).22605/2018,
WP(C).22557/2018,
WP(C).19714/2018,
WP(C).14780/2018,
WP(C).21583/2018,
WP(C).14775/2018,
WP(C).14972/2018,
WP(C).19182/2018,
WP(C).22171/2018,
WP(C).21907/2018, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WPC Nos.21907/2018 & conn.cases 27
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
FRIDAY ,THE 11TH DAY OF JANUARY 2019 / 21ST POUSHA, 1940
WP(C).No. 22171 of 2018
PETITIONER/S:
M/S.NILA BAKE HOUSE
REPRESENTED BY ITS MANAGING DIRECTOR,MUSTHAFA, S/O
MOIDU, AGED 55 YEARS,MINI INDUSTRIAL ESTATE,
VII/390,MELE PATTAMBI.
BY ADVS.
SRI.C.A.CHACKO
SMT.C.M.CHARISMA
SMT.MEGHA K.XAVIER
RESPONDENT/S:
1
UNION OF INDIA
REPRESENTED BY THE SECRETARY,DEPARTMENT OF REVENUE,
MINISTRY OF FINANCE,ROOM NO.46, NORTH BLOCK, NEW
DELHI-110001.
2
STATE OF KERALA
REPRESENTED BY THE SECRETARY,DEPARTMENT OF
TAXES,SECRETARIAT, THIRUVANANTHAPURAM-695001
3
THE COMMISSIONER
STATE GOODS AND SERVICE TAXDEPARTMENT,
THIRUVANANTHAPURAM-695001
4
THE INTELLIGENCE OFFICER
INTELLIGENCES SQUAD NO.1,COMMERCIAL TAXES,
PALAKKAD.
ADDL. AG K.K. RAVINDRANATH.,
SPL. G.P. SRI. C.E. UNNIKRISHNAN.,
GP DR. THUSHARA JAMES.,
ADDL.
SOLICITOR
GENERAL
SRI.K.M.
NATRAJ., CGC., JAISHANKAR V. NAIR.,
WPC Nos.21907/2018 & conn.cases 28
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
11.01.2019, ALONG WITH WP(C).24822/2018, WP(C).15803/2018,
WP(C).21003/2018,
WP(C).16010/2018,
WP(C).17841/2018,
WP(C).21642/2018,
WP(C).21772/2018,
WP(C).21574/2018,
WP(C).16154/2018,
WP(C).17642/2018,
WP(C).22605/2018,
WP(C).22557/2018,
WP(C).19714/2018,
WP(C).14780/2018,
WP(C).21583/2018,
WP(C).14775/2018,
WP(C).14972/2018,
WP(C).19182/2018, WP(C).21907/2018, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WPC Nos.21907/2018 & conn.cases 29
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
FRIDAY ,THE 11TH DAY OF JANUARY 2019 / 21ST POUSHA, 1940
WP(C).No. 22557 of 2018
PETITIONER/S:
SUDHEER.V.K
LAKSHMI JEWELLERY WORKS, VI/301/2, NEHRU NAGAR,
KAIRALI ROAD, KURIACHIRA, THRISSUR DIST., PIN - 680
006.
BY ADVS.
SRI.S.SURESH BABU (CHERUNNIYOOR)
SRI.AJI V.DEV
RESPONDENT/S:
1
THE STATE TAX OFFICER
SQUAD NO.II, DEPARTMENT OF GOODS AND SERVICE TAX,
POOTHOLE P.O., THRISSUR, THRISSUR DIST., PIN - 680
004.
2
THE STATE TAX OFFICER
IV CIRCLE, STATE GOODS AND SERVICE TAX DEPARTMENT,
POOTHOLE P.O., THRISSUR DIST., PIN - 680004.
3
THE STATE OF KERALA
REPRESENTED BY IT'S SECRETARY TO TAXES, GOVT.
SECRETARIAT, THIRUVANANTHAPURAM - 695 002.
4
THE CENTRAL BOARD OF INDIRECT TAXES CUSTOMS
REPRESENTED BY IT'S CHAIRMAN, DEPARTMENT OF
REVENUE, NORTH BLOCK, NEW DELHI, PIN - 110 001.
5
THE UNION OF INDIA
REPRESENTED BY IT'S PRINCIPAL SECRETARY, MINISTRY
OF FINANCE, DEPARTMENT OF REVENUE, NORTH BLOCK, NEW
DELHI, PIN - 110 001.
6
THE TAHSILDAR
(REVENUE RECOVERY), TALUK OFFICE, THRISSUR,
THRISSUR DIST., PIN - 680001.
WPC Nos.21907/2018 & conn.cases 30
BY ADVS.
SRI.M.RAJENDRA KUMAR, CGC
SRI.M.RAJENDRA KUMAR CGC
ADDL. AG K.K. RAVINDRANATH.,
SPL. G.P. SRI. C.E. UNNIKRISHNAN.,
GP DR. THUSHARA JAMES.,
ADDL.SOLICITOR GENERAL SRI.K.M. NATRAJ.,
CGC., JAISHANKAR V. NAIR.,
SR. SC. SRI. SREELAL N. WARRIER
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
11.01.2019, ALONG WITH WP(C).24822/2018, WP(C).15803/2018,
WP(C).21003/2018,
WP(C).16010/2018,
WP(C).17841/2018,
WP(C).21642/2018,
WP(C).21772/2018,
WP(C).21574/2018,
WP(C).16154/2018,
WP(C).17642/2018,
WP(C).22605/2018,
WP(C).19714/2018,
WP(C).14780/2018,
WP(C).21583/2018,
WP(C).14775/2018,
WP(C).14972/2018,
WP(C).19182/2018,
WP(C).22171/2018, WP(C).21907/2018, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WPC Nos.21907/2018 & conn.cases 31
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
FRIDAY ,THE 11TH DAY OF JANUARY 2019 / 21ST POUSHA, 1940
WP(C).No. 22605 of 2018
PETITIONER/S:
ANIL KUMAR.K
AMBADY HOUSE, ELAMKULAM ROAD, KALOOR, KOCHI, PIN -
682017.
BY ADVS.
SRI.S.ANIL KUMAR (TRIVANDRUM)
SRI.M.RAJAGOPAL
RESPONDENT/S:
1
THE STATE TAX OFFICER (ENQUIRY)
OFFICE OF THE DEPUTY COMMISSIONER OF STATE TAXES,
SGST DEPARTMENT, CIVIL STATION, KASARAGOD DISTRICT,
PIN - 671121.
2
THE STATE OF KERALA
REPRESENTED BY THE PRINCIPAL SECRETARY TO
GOVERNMENT, TAXES DEPARTMENT, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM - 695001.
3
UNION OF INDIA
REPRESENTED BY ITS SECRETARY, DEPARTMENT OF
REVENUE, MINISTRY OF FINANCE, ROOM NO.46, NORTH
BLOCK, NEW DELHI - 110001.
BY ADVS.
SRI.M.RAJENDRA KUMAR, CGC
SRI.M.RAJENDRA KUMAR CGC
ADDL. AG K.K. RAVINDRANATH.,
SPL. G.P. SRI. C.E. UNNIKRISHNAN.,
GP DR. THUSHARA JAMES.,
ADDL.SOLICITOR GENERAL SRI.K.M. NATRAJ.,
CGC., JAISHANKAR V. NAIR.,
WPC Nos.21907/2018 & conn.cases 32
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
11.01.2019, ALONG WITH WP(C).24822/2018, WP(C).15803/2018,
WP(C).21003/2018,
WP(C).16010/2018,
WP(C).17841/2018,
WP(C).21642/2018,
WP(C).21772/2018,
WP(C).21574/2018,
WP(C).16154/2018,
WP(C).17642/2018,
WP(C).22557/2018,
WP(C).19714/2018,
WP(C).14780/2018,
WP(C).21583/2018,
WP(C).14775/2018,
WP(C).14972/2018,
WP(C).19182/2018,
WP(C).22171/2018, WP(C).21907/2018, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WPC Nos.21907/2018 & conn.cases 33
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
FRIDAY ,THE 11TH DAY OF JANUARY 2019 / 21ST POUSHA, 1940
WP(C).No. 24822 of 2018
PETITIONER/S:
M/S. FASHION SUITINGS [P] LTD
KALLISSERY P.O., CHENGANNUR, PIN - 689 124
REPRESENTED BY ITS MANAGER / AUTHIRISED SIGNATORY.
BY ADV. SRI.A.KRISHNAN
RESPONDENT/S:
1
STATE TAX OFFICER
STATE GOODS & SERVICE TAX DEPARTMENT,SPECIAL
CIRCLE, CIVIL STATION, OFFICE OF THE STATE GOODS &
SERVICE TAX DEPARTMENT,ALAPPUZHA - 688 001.
2
THE ASSISTANT COMMISSIONER APPEALS
MELUVALLIL BUILDINGS, 2ND FLOOR, NEAR STONE BRIDGE,
ALAPPUZHA - 688 011
3
THE COMMISSIONER
STATE GOODS & SERVICE TAX DEPARTMENT,
THIRUVANANTHAPURAM - 695 001
4
STATE OF KERALA
REPRESENTED BY SECRETARY TO TAXES,FINANCE
DEPARTMENT, SECRETARIAT,THIRUVANANTHAPURAM - 695
001.
5
THE UNION OF INDIA
REPRESENTED BY SECRETARY TO FINANCE,FINANCE
DEPARTMENT, NEW DELHI - 110 001.
BY ADVS.
SRI.K.R.RAJKUMAR, C.G.C.
SRI.K.R.RAJKUMAR C.G.C.
WPC Nos.21907/2018 & conn.cases 34
ADDL. AG K.K. RAVINDRANATH.,
SPL. G.P. SRI. C.E. UNNIKRISHNAN.,
GP DR. THUSHARA JAMES.,
ADDL.SOLICITOR GENERAL SRI.K.M. NATRAJ.,
CGC., JAISHANKAR V. NAIR.,
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
11.01.2019, ALONG WITH WP(C).15803/2018, WP(C).21003/2018,
WP(C).16010/2018,
WP(C).17841/2018,
WP(C).21642/2018,
WP(C).21772/2018,
WP(C).21574/2018,
WP(C).16154/2018,
WP(C).17642/2018,
WP(C).22605/2018,
WP(C).22557/2018,
WP(C).19714/2018,
WP(C).14780/2018,
WP(C).21583/2018,
WP(C).14775/2018,
WP(C).14972/2018,
WP(C).19182/2018,
WP(C).22171/2018, WP(C).21907/2018, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WPC Nos.21907/2018 & conn.cases 35
JUDGMENT [ WP(C) 21907/2018 ,WP(C).14775/2018 ,WP(C).14780/2018 ,WP(C).14972/2018 ,WP(C).15803/2018 ,WP(C).16010/2018 ,WP(C).16154/2018 ,WP(C).17642/2018 ,WP(C).17841/2018 ,WP(C).19182/2018 ,WP(C).19714/2018 ,WP(C).21003/2018 ,WP(C).21574/2018 ,WP(C).21583/2018 ,WP(C).21642/2018 ,WP(C).21772/2018 ,WP(C).22171/2018 ,WP(C).22557/2018 ,WP(C).22605/2018 ,WP(C).24822/2018 ] In this batch of writ petitions the petitioners have laid challenge, amongst others, on the ground that Section 174 of the KSGST Act is ultra vires of the State's legislative power or on the ground that the demand is barred by limitation under Section 25(1) of the KVAT Act. In some cases, both the grounds have been taken.
WPC Nos.21907/2018 & conn.cases 36 APPENDIX OF WP(C) 21907/2018 PETITIONER'S/S EXHIBITS: EXHIBITP1 PHOTOCOPY OF ORDER IN W.P(C) NO.11335 OF 2018 DT.04-04-2018 EXHIBIT P2 PHOTOCOPY OF NOTICE U/S 25(1) FOR 2016-17 DT.10-05-2018 EXHIBIT P3 PHOTOCOPY OF ORDER U/S 67(1) FOR 2016-17 DT.29-05-2018
WPC Nos.21907/2018 & conn.cases 37 APPENDIX OF WP(C) 14775/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1- COPY OF ASSESSMENT ORDER ISSUED BY THE 1ST RESPONDENT FOR THE YEAR 2016-17 (CST). EXHIBIT P1(A)- COPY OF ASSESSMENT ORDER ISSUED BY THE 1ST RESPONDENT FOR THE YEAR 2016-17 (CST). EXHIBIT P2- COPY OF ORDER ISSUED BY THE DEPUTY COMMISSIONER (APPEALS), PALAKKAD FOR THE YEAR 2016-17 (CST). EXHIBIT P3- COPY OF C FORM OBTAINED FROM M/S.TEGA INDUSTRIES LTD., KOLKATA. EXHIBIT P4- COPY OF ORDER ISSUED BY THE 1ST RESPONDENT. EXHIBIT P5- COPY OF C FORM OBTAINED FROM M/S.TEGA INDUSTRIES LTD., KOLKATA. EXHIBIT P6- COPY OF PETITION SUBMITTED BY THE PETITIONER BEFORE THE 1ST RESPONDENT. EXHIBIT P7- COPY OF LETTER ISSUED BY THE 2ND RESPONDENT TO THE PETITIONER.
WPC Nos.21907/2018 & conn.cases 38 APPENDIX OF WP(C) 14780/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1 COPY OF ASSESSMENT ORDER ISSUED BY THE 1ST RESPONDENT FOR THE YEAR 2016-17. EXHIBIT P2 COPY OF NOTICE IN FORM NO.1 ISSUED BY THE 2ND RESPONDENT. EXHIBIT P3 COPY OF ORDER IN WP(C) NO.11335/2018 OF THIS HON'BLE COURT.
WPC Nos.21907/2018 & conn.cases 39 APPENDIX OF WP(C) 14972/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE ASSESSMENT ORDER PASSED BY 1ST RESPONDENT FOR THE YEAR 2016-17 DATED 10/4/2018 EXHIBIT P2OF THE INTERIM ORDER IN WPC NO.13930/2018 DATED 13/4/2018 EXHIBIT P3OF THE DEMAND NOTICE IN FORM NO.12 ISSUED BY 1ST RESPONDENT DATED 10/4/2018
WPC Nos.21907/2018 & conn.cases 40 APPENDIX OF WP(C) 15803/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1 COPY OF ORDER ISSUED BY THE 1ST RESPONDENT FOR THE YEAR 2016-17. EXHIBIT P2 COPY OF NOTICE IN FORM NO. 1 ISSUED BY THE 2ND RESPONDENT. EXHIBIT P2A COPY OF NOTICE IN FORM NO. 10 ISSUED BY THE 2ND RESPONDENT. EXHIBIT P3 COPY OF ORDER IN WPC NO. 11335/18 OF THIS HON'BLE COURT
WPC Nos.21907/2018 & conn.cases 41 APPENDIX OF WP(C) 16010/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1 COPY OF ORDER ISSUED BY THE 1ST RESPONDENT FOR THE YEAR 2016-17 (CST) EXHIBIT P2 COPY OF ORDER IN WP(C) NO.11335/18 OF THIS HON'BLE COURT.
WPC Nos.21907/2018 & conn.cases 42 APPENDIX OF WP(C) 16154/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1 COPY OF ANNUAL RETURN FOR THE YEAR 2015-16. EXHIBIT P1(A) COPY OF ANNUAL RETURN FOR THE YEAR 2016-17. EXHIBIT P2 COPY OF NOTICE DATED 31-01-2018 ISSUED BY THE 1ST RESPONDENT UNDER SECTION 25(1) FOR THE YEAR 2015-16. EXHIBIT P2(A) COPY OF NOTICE DATED 31-01-2018 ISSUED BY THE 1ST RESPONDENT UNDER SECTION 25(1) FOR THE YEAR 2016-17. EXHIBIT P3 COPY OF REPLY DATED 2-03-2018 FILED BY THE PETITIONER AGAINST EXT.P2. EXHIBIT P3(A) COPY OF REPLY DATED 2-03-2018 FILED BY THE PETITIONER AGAINST EXT.P2(A). EXHIBIT P4 COPY OF ORDER DATED 26-03-2018 ISSUED BY THE 1ST RESPONDENT UNDER SECTION 25(1) FOR THE YEAR 2015-16. EXHIBIT P4(A) COPY OF ORDER DATED 26-03-2018 ISSUED BY THE 1ST RESPONDENT UNDER SECTION 25(1) FOR THE YEAR 2016-17. EXHIBIT P5 COPY OF INTERIM ORDER DATED 13-04-2018 ISSUED BY THIS HON'BLE COURT IN W.P(C) NO.13552 OF 2018. WPC Nos.21907/2018 & conn.cases 43 APPENDIX OF WP(C) 17642/2018 PETITIONER'S/S EXHIBITS: EXT.P1 COPY OF ANNUAL RETURN FOR THE YEAR 2015-16. EXT.P1(A) COPY OF ANNUAL RETURN FOR THE YEAR 2015-16 EXT.P2 THE 1ST RESPONDENT UNDER SECTION 25(1) FOR THE YEAR 2015-16. EXT.P2(A)
THE 1ST RESPONDENT UNDER SECTION 25(1) FOR THE YEAR 2015-16. EXT.P3 COPY OF INTERIM ORDER DATED 13/04/2018 ISSUED BY THIS HONOURABLE COURT IN WPC.13552/2018. WPC Nos.21907/2018 & conn.cases 44 APPENDIX OF WP(C) 17841/2018 PETITIONER'S/S EXHIBITS: EXT P1-OF PRE-ASSESSMENT NOTICE NO.32010723336/16-17 DATED 15.05.2018 ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER FOR THE ASSESSMENT YEAR 2016-17. EXT P-2 AOF THE INTERIM ORDER DATED 04.04.2018 PASSED IN WP @ NO. 11335 OF 2018 BY THE HON'BLE HIGH COURT OF KERALA.
WPC Nos.21907/2018 & conn.cases 45 APPENDIX OF WP(C) 19182/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1 COPY OF ASSESSMENT ORDER ISSUED BY THE 1ST RESPONDENT FOR THE YEAR 2016-17 DATED 26- 02-2018. EXHIBIT P2 COPY OF ORDER IN WP(C)NO.11335/18 OF THIS HON'BLE COURT DATED 04-04-2018. WPC Nos.21907/2018 & conn.cases 46 APPENDIX OF WP(C) 19714/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1 :OF THE PRE ASSESSMENT NOTICE NO.321513310468/2016-17 DATED 26-5-2018 ISSUED BY THE 1ST RESPONDENT. EXHIBIT P2 :OF THE INTERIM ORDER PASSED BY THIS HON'BLE COURT IN WPC.NO.11335/2018 DATED 4-4-2018. WPC Nos.21907/2018 & conn.cases 47 APPENDIX OF WP(C) 21003/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1:OF THE ASSESSMENT ORDER NO. 32041544769/2016-17 DATED 12.06.2018 ISSUED BY THE 1ST RESPONDENT EXHIBIT P2:OF THE ORDER IN W.P.(C) 11335/2018 OF THIS HON'BLE COURT DATED 04.04.2018
WPC Nos.21907/2018 & conn.cases 48 APPENDIX OF WP(C) 21574/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE SHOP INSPECTION REPORT DATED 19.01.2017 UNDER THE ERSTWHILE KVAT ACT, 2003. EXHIBIT P2OF THE SHOW-CAUSE NOTICE DATED 22.03.2018 UNDER SECTION 67 OF THE ERSTWHILE KVAT ACT, 2003 FOR THE YEAR 2016-
WPC Nos.21907/2018 & conn.cases 51 APPENDIX OF WP(C) 21772/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1 COPY OF NOTICE DATED 21.05.2018 ISSUED BY THE 1ST RESPONDENT FOR THE YEAR 2016-17. EXHIBIT P2 COPY OF INTERIM ORDER DATED 13.04.2018 ISSUED BY THIS HON'BLE COURT IN WPC NO.13552 OF 2018. WPC Nos.21907/2018 & conn.cases 52 APPENDIX OF WP(C) 22171/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1:OF NOTICE DATED 11/5/2018 ISSUED BY 4TH RESPONDENT EXHIBIT P2:OF ORDER DATED 27/4/2018 IN WP(C)NO.14625/2018
WPC Nos.21907/2018 & conn.cases 53 APPENDIX OF WP(C) 22557/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1OF THE SIR DATED 19.01.2017. EXHIBIT P2OF THE SHOW-CAUSE NOTICE DATED 29.03.2017 UNDER SECTION 67 OF THE KVAT ACT. 203 FOR THE YEAR 2016-17. EXHIBIT P3OF THE OBJECTIONS DATED 30.05.2017 OF THE PETITIONER TO SHOW-CAUSE DATED 29.03.2017. EXHIBIT P4OF THE NOTICE DATED 23.10.2017 OF THE 1ST RESPONDENT. EXHIBIT P5OF THE PENALTY ORDER DATED 30.12.2017 UNDER SECTION 67 OF THE KVAT ACT, 2013 FOR 2016-17. EXHIBIT P6 DEMAND NOTICE DATED 01.03.2018 IN FORM NO. 1 UNDER REVENUE RECOVERY ACT ALONG WITH ENGLISH TRANSLATION. EXHIBIT P6(A) DEMAND NOTICE DATED 01.03.2018 IN FORM NO. 10 UNDER REVENUE RECOVERY ACT ALONG WITH ENGLISH TRANSLATION. EXHIBIT P7OF ATTACHMENT ORDER IN FORM II DATED 02.03.2018 UNDER REVENUE RECOVERY ACT ALONG WITH ENGLISH TRANSLATION.
WPC Nos.21907/2018 & conn.cases 54 APPENDIX OF WP(C) 22605/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1 COPY OF INVOICE DATED 16.02.2017. EXHIBIT P2 COPY OF TRANSIT PASS DATED 20.02.2017. EXHIBIT P3 COPY OF FORWARDER'S CARGO RECEIPT DATED 22.02.2017. EXHIBIT P4 COPY OF SHIPPING BILL DATED 16.02.2017. EXHIBIT P5 COPY OF ASSESSMENT ORDER DATED 5.05.2018 ISSUED BY THE 1ST RESPONDENT UNDER SECTION 48(3) FOR THE YEAR 2016-17. EXHIBIT P5(A) COPY OF PENALTY ORDER DATED 5.05.2018 ISSUED BY THE 1ST RESPONDENT UNDER SECTION 67(1) FOR THE YEAR 2016-17. EXHIBIT P6 COPY OF INTERIM ORDER DATED 13.04.2018 ISSUED BY THIS HON'BLE COURT IN W.P.(C) NO.13552 OF 2018. WPC Nos.21907/2018 & conn.cases 55 APPENDIX OF WP(C) 24822/2018 PETITIONER'S/S EXHIBITS: EXHIBIT P1:OF THE NOTICE FOR THE YEAR 2016 - 2017 DATED 02/06/2018 EXHIBIT P1(A):OF REPLY DATED 02/06/2018, TO EXT.P1. EXHIBIT P2:OF ASSESSMENT ORDER DATED 09/07/2018, BY THE 1ST RESPONDENT EXHIBIT P2(A);OF DEMAND NOTICE DATED 09/07/2018 EXHIBIT P3:OF INTERIM STAY ORDER PASSED BY THIS HON'BLE COURT IN WPC.NO.15148 OF 2018 DATED 04/05/2018 CSS/