A.L.Jose vs. State Tax Officer

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WP(C)/990/2019HC KeralaGSTCNR KLHC01002488201914 January 2019Bench: HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE2 pages

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Cause title — parties, addresses and appearances
IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE MONDAY, THE 14TH DAY OF JANUARY 2019 / 24TH POUSHA, 1940 WP(C).No.990 of 2019 PETITIONER/S: A.L.JOSE, AGED 65 YEARS, S/O.LONAPPAN, PROPRIETOR, STOCKIST FOR HINDUSTAN LEVER LTD., PALACE ROAD, NEAR KOODALMANIKYAM TEMPLE, IRINJALAKUDA, THRISSUR. BY ADVS. SRI.HARISANKAR V. MENON SMT.MEERA V.MENON RESPONDENT/S: 1 STATE TAX OFFICER, STATE GST DEPARTMENT, IRINJALAKUDA-680121. 2 THE COMMISSIONER, STATE GOODS AND SERVICES TAX DEPARTMENT, THIRUVANANTHAPURAM-695001. 3 SECRETARY, TAXES DEPARTMENT, GOVERNMENT OF KERALA, SECRETARIAT, THIRUVANANTHAPURAM-695001. BY GOVERNMENT PLEADER, SMT.THUSHARA JAMES THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 14.01.2019, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: WP(C).No.990 of 2019 2

JUDGMENT In view of the judgment of this Court in W.P.(C)

No.11335/2018 dated 11.1.2019, this writ petition is dismissed. A.MUHAMED MUSTAQUE JUDGE APPENDIX PETITIONER'S/S EXHIBITS: EXHIBIT P1 COPY OF ORDER ISSUED BY THE 1ST RESPONDENT FOR THE YEAR 2013-14 DATED 28.11.2018. RESPONDENTS EXHIBITS:NIL. //// P.A.TO JUDGE ln

Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.