M/S.Hi Stack Industries vs. The State Tax Officer (Works Contract)

IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE TUE AY, THE 15TH DAY OF JANUARY 2019 / 25TH POUSHA, 1940 WP(C).No.1174 of 2019 PETITIONER/S: M/S.HI STACK INDUSTRIES, BUILDING NO.XXI/982-B, PERUMPADAPPU ROAD, PERUMPADAPPU, KOCHI-6, REPRESENTED BY ITS PARTNER, K.A.PAUL, AGED 49, S/O.K.T.ANTONY. BY ADVS. SRI.HARISANKAR V. MENON SMT.K.KRISHNA SMT.MEERA V.MENON RESPONDENT/S: 1 THE STATE TAX OFFICER (WORKS CONTRACT), MATTANCHERRY-682002. 2 THE COMMISSIONER OF STATE GST, TAX TOWERS, KILLIPPALAM, KARAMANA, THIRUVANANTHAPURAM-695002. BY GOVERNMENT PLEADER, SMT.THUSHARA JAMES THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON 15.01.2019, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:

WP(C).No.1174 of 2019 2 JUDGMENT The petitioner was served with pre-assessment notices. The petitioner seeks one month time to produce 'C Form'. In view of the limited request as above, there shall be a direction to the respondents to grant time to the petitioner to produce 'C Form' till 15.2.2019. Therefore, proceedings pursuant to Ext.P1 series of notices shall be concluded only after 15.02.2019. The writ petition is disposed of as above. A.MUHAMED MUSTAQUE JUDGE ln

WP(C).No.1174 of 2019 3 APPENDIX PETITIONER'S/S EXHIBITS: EXHIBIT P1 COPY OF NOTICE ISSUED BY THE 1ST RESPONDENT DATED 10.12.2018. EXHIBIT P1 A COPY OF NOTICE ISSUED BY THE 1ST RESPONDENT DATED 10.12.2018. EXHIBIT P1 B COPY OF NOTICE ISSUED BY THE 1ST RESPONDENT DATED 10.12.2018. EXHIBIT P1 C COPY OF NOTICE ISSUED BY THE 1ST RESPONDENT DATED 10.12.2018. EXHIBIT P1 D COPY OF NOTICE ISSUED BY THE 1ST RESPONDENT DATED 10.12.2018. EXHIBIT P1 E COPY OF NOTICE ISSUED BY THE 1ST RESPONDENT DATED 10.12.2018. EXHIBIT P2 COPY OF REPLY FILED BY THE PETITIONER BEFORE THE 1ST RESPONDENT DATED 31.12.2018. EXHIBIT P3 COPY OF NOTICE ISSUED BY THE 1ST RESPONDENT DATED 4.1.2019. RESPONDENTS EXHIBITS:NIL. //// P.A.TO JUDGE ln