M/S. Topco Curved Structures PVT LTD vs. Assistant State Tax Officer
Original PDF →WP(C)/1274/2019HC KeralaGSTCNR KLHC01003450201915 January 2019Bench: HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE4 pages
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NO.VC/VII/115/2018-19/GST (CGST/SGST) DT.14/1/2019 RESPONDENT'S EXHIBITS : NIL
Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.